High Courts27 Apr 1982
Jagannath Keshavlal Barot Vs Rasiklal Somalal Pandya
Gujarat High Court · (1982) GLH 729 : (1982) 2 GLR 120
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3Evidence Act, 1872 — Section 116, 116
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,591 of 1,768
High Courts21 Apr 1982
Muljibhai and Another Vs United India Insurance Co. Ltd. and Others
Gujarat High Court · (1984) 1 ACC 172 : (1983) ACJ 57 : (1984) GLH 354 : (1982) 1 GLR 756
High Courts21 Apr 1982
Ajarambhai and Muljibhai Another Vs United India Insurance Co. Ltd. and Others
Gujarat High Court · AIR 1984 Guj 7
Motor Vehicles Act, 1939 — Section 110
High Courts21 Apr 1982
State Vs Surabhai Mafatbhai
Gujarat High Court · (1982) 2 GLR 596
Bombay Land Revenue Code, 1879 — Section 202, 202Civil Procedure Code, 1908 (CPC) — Section 30Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 19, 19, 4, 79A
High Courts13 Apr 1982
Ramkant Tripathi Vs Central Bank of India
Gujarat High Court · (1982) GLH 738 : (1982) 2 GLR 644 : (1983) 1 LLJ 452
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 4(C), 8
High Courts11 Apr 1982
Anilkumar D. Laskari Vs Commissioner of Income Tax
Gujarat High Court · (1983) 12 TAXMAN 213
Income Tax Act, 1961 — Section 256(1)
High Courts09 Apr 1982
Naranbhai Nathabhai Koli Vs Modhia Panalal Maganlal
Gujarat High Court · (1982) GLH 723 : (1982) 2 GLR 98
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)(a), 12(3)(b), 29(2), 29(2)Evidence Act, 1872 — Section 114
High Courts09 Apr 1982
Sinha Watches (India) P. Ltd. Vs Gujarat State Financial Corporation
Gujarat High Court · (1985) 58 CompCas 489 : (1982) 2 GLR 561
Companies Act, 1956 — Section 2(30), 445, 445(3), 446, 466
High Courts07 Apr 1982
State Vs Dhirajlal Chhotalal Thhakar
Gujarat High Court · (1982) GLH 682 : (1982) 2 GLR 376
High Courts07 Apr 1982
Jhala Mansangji Kalyansangji and Others Vs Mahobatsang Madarsang Jhala and Another
Gujarat High Court · AIR 1983 Guj 75 : (1982) GLH 592 : (1982) 2 GLR 171
Bombay Land Revenue Code, 1879 — Section 195, 196Constitution of India, 1950 — Article 227Gujarat Rural Debtors Relief Act, 1976 — Section 13, 13(1), 13(2), 13(3), 14(2)
High Courts30 Mar 1982
Pradyuman Sinh Indrasinh Vs State
Gujarat High Court · (1982) GLH 603 : (1982) 2 GLR 309
Bombay Prohibition Act, 1949 — Section 65(a), 66(b)Constitution of India, 1950 — Article 14, 14, 16, 16
High Courts30 Mar 1982
National Insurance Co. Vs Minor Ramanbhai Fulabhai Bhoi and Others Minor Ramanbhai Fulabhai Bhoi Vs Babubhai alias Abdulbhai and Others
Gujarat High Court · (1985) 58 CompCas 297 : (1982) 2 GLR 458
Motor Vehicles Act, 1939 — Section 95(1), 95(1)Workmens Compensation Act, 1923 — Section 2
High Courts29 Mar 1982
Kantilal Mansukhram Thakkar and Another Vs J.M. Patel, Registrar, Co. Op. Societies and Others
Gujarat High Court · (1982) 2 GLR 537
Bombay General Clauses Act, 1904 — Section 21, 21Gujarat Agricultural Produce Markets Act, 1963 — Section 10(1)Gujarat Agricultural Produce Markets Rules, 1965 — Rule 7(1)
High Courts25 Mar 1982
Gujarat Electricity Board, Gandhinagar Vs Maheshkumar and Co., Ahmedabad
Gujarat High Court · AIR 1982 Guj 289 : (1982) 2 GLR 479
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 115Specific Relief Act, 1963 — Section 14, 20, 37, 38(3), 41
High Courts25 Mar 1982
Bhimsing Sardarsing Vs District Supdt. of Police and Others
Gujarat High Court · (1982) GLH 610 : (1982) 2 GLR 410
Industrial Disputes Act, 1947 — Section 11A, 11APenal Code, 1860 (IPC) — Section 380, 457
High Courts24 Mar 1982
Laxmichand Jethalal Bhalakia and Another Vs State and Others
Gujarat High Court · (1983) 1 GLR 237
Gujarat Panchayat Services (Promotion to Cadre in State Service) Rules, 1974 — Rule 2Gujarat Panchayats Act, 1961 — Section 203(4)(a)
High Courts23 Mar 1982
Navuba Gokaiji Chavda and Others Vs Returning Officer and Others
Gujarat High Court · AIR 1982 Guj 281 : (1982) GLH 617 : (1982) 2 GLR 397
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115Gujarat Gram and Nagar Panchayats Election Rules, 1962 — Rule 10, 14(2), 8
High Courts15 Mar 1982
Fuljibhai Motibhai Govabhai Dela Vs Fakirmohmad Saiyadali Saiyed and Others
Gujarat High Court · (1983) ACJ 197 : AIR 1982 Guj 241 : (1982) 2 GLR 302
Motor Vehicles Act, 1939 — Section 110
High Courts12 Mar 1982
Premlata Nilamchand Sharma and Others Vs Hirabhai Ranchhodbhai Patel and Others
Gujarat High Court · (1983) ACJ 290 : AIR 1982 Guj 243 : (1982) GLH 582 : (1982) 2 GLR 203
Bombay Motor Vehicles Taxation Rules, 1959 — Rule 146, 213, 246Motor Vehicles Act, 1939 — Section 110B, 81