High Courts15 Jul 1982
State Vs Lakha Mana
Gujarat High Court · (1982) 2 GLR 573
Penal Code, 1860 (IPC) — Section 255(1), 379, 447
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,589 of 1,768
High Courts14 Jul 1982
State of Gujarat Vs Bhagubhai Ramjibhai
Gujarat High Court · (1982) CriLJ 2270 : (1982) GLH 1073 : (1982) 2 GLR 624
Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts13 Jul 1982
U.K. Desai Vs Gujarat Electricity Board
Gujarat High Court · (1982) 2 GLR 625 : (1983) 2 LLJ 251
Gujarat Electricity Board Service Regulations — Regulation 72
High Courts12 Jul 1982
Surat Goods Transport Pvt. Ltd. Co. Vs Asharam Someshwar Suthar and Others
Gujarat High Court · AIR 1983 Guj 147 : (1984) 1 GLR 63
Bombay Court Fees Act, 1959 — Article 1, 14(1), 18, 5, 7Bombay Motor Vehicles Taxation Rules, 1959 — Rule 232, 293, 294, 295, 296Civil Procedure Code, 1908 (CPC) — Section 149 , 151
High Courts12 Jul 1982
Mansingh R. Parmar Vs Gujarat State Road Transport Corporation and Another
Gujarat High Court · (1982) GLH 1063 : (1982) 2 GLR 708
Gujarat State Road Transport Corporation Employees Service Regulations — Regulation 80, 83(b)Industrial Disputes Act, 1947 — Section 33(2)
High Courts08 Jul 1982
Harishbhai Laxmanbhal Patel Vs State and Others
Gujarat High Court · (1982) GLH 853 : (1982) 2 GLR 575
Constitution of India, 1950 — Article 226, 226Motor Vehicles Act, 1939 — Section 129 A, 129A, 22
High Courts08 Jul 1982
State Vs Budhabhai Bhalabhai and Others
Gujarat High Court · (1982) GLH 982 : (1982) 2 GLR 524
Penal Code, 1860 (IPC) — Section 114, 114, 342, 342
High Courts08 Jul 1982
State of Gujarat Vs Vogue Garments and Others
Gujarat High Court · (1982) GLH 848 : (1982) 2 GLR 449 : (1983) 1 LLJ 255
Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 13, 2(2)(c), 24Contract Labour (Regulation and Abolition) Central Rules, 1971 — Rule 21
High Courts08 Jul 1982
State Vs Abdul Rahim Abdullabhai Ranginwala
Gujarat High Court · (1982) GLH 905 : (1982) 2 GLR 390
Bombay Provincial Municipal Corporations Act, 1949 — Section 178, 178(1), 178(2), 178(2)
High Courts08 Jul 1982
Gujarat State Fertilizers Co. Ltd. Vs Income Tax Officer and Others
Gujarat High Court · (1983) 35 CTR 372 : (1983) 142 ITR 787
Income Tax Act, 1961 — Section 154, 220, 220(2)
High Courts06 Jul 1982Dismissed
Varsha Engineering Pvt. Ltd. Vs Vijay Traders and Others
Gujarat High Court · AIR 1983 Guj 166 : (1983) 1 GLR 126
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16, Order 41 Rule 27Contract Act, 1872 — Section 182
High Courts06 Jul 1982
Arunaben and Others Vs Mehmoodbhai Imamali Kaji and Others
Gujarat High Court · AIR 1983 Guj 10 : (1982) GLH 1010 : (1983) 1 GLR 156
Fatal Accidents (Amendment) Act, 1959 — Section 2Fatal Accidents (Amendment) Act, 1976 — Section 4Fatal Accidents Act, 1855 — Section 1A, 2
High Courts06 Jul 1982
Commissioner of Income Tax Gujarat-IV Vs Sindhu Vidya Mandal Trust
Gujarat High Court · (1983) 142 ITR 633
Income Tax Act, 1961 — Section 10, 10(22), 11, 11(1), 12(2)
High Courts05 Jul 1982
Kantilal R. Shah and Others Vs State of Gujarat
Gujarat High Court · (1982) 45 FLR 332 : (1982) GLH 915 : (1982) 2 GLR 771 : (1984) 1 LLJ 99
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2Factories Act, 1948 — Section 7
High Courts02 Jul 1982
Ishwarlal and Brothers Vs Commissioner of Income Tax
Gujarat High Court · (1983) 14 TAXMAN 16
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 148, 256
High Courts01 Jul 1982Dismissed
Mahendralal Kanaiyalal and Another Vs The Additional Special Land Acquisition Officer and Another
Gujarat High Court · AIR 1983 Guj 30 : (1982) GLH 1049 : (1982) 2 GLR 431
Bombay Town Planning (Amendment) Act, 1955 — Section 81Bombay Town Planning Act, 1954 — Section 11, 2(4), 7(b), 84Land Acquisition Act, 1894 — Section 10(2), 11(1), 11(2), 4, 6
High Courts01 Jul 1982
Commissioner of Income Tax Vs Gordhanbhai Jethabhai
Gujarat High Court · (1982) 31 CTR 244 : (1983) 142 ITR 84
Income Tax Act, 1961 — Section 139(1), 271(1)
High Courts30 Jun 1982
Jayantilal Mohanlal Vs Narshi Ramji
Gujarat High Court · AIR 1982 Guj 347 : (1982) GLH 719 : (1982) 2 GLR 422
Registration Act, 1908 — Section 17(1)
High Courts30 Jun 1982
Commissioner of Income Tax, Gujarat-I Vs Lakhtar Cotton Press Co. (Pvt.) Ltd.
Gujarat High Court · (1983) 142 ITR 503
Finance (Amendment) Act, 1974 — Section 2(8)Finance Act, 1973 — Section 2(7)Income Tax Act, 1961 — Section 263
High Courts29 Jun 1982
SARANGPUR COTTON MANUFACTURING CO. LTD. Vs COMMISSIONER OF Income Tax, GUJARAT-I.
Gujarat High Court · (1983) 31 CTR 247 : (1983) 143 ITR 166
Income Tax Act, 1961 — Section 256(1), 256(1)