COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,595 of 1,768

High Courts02 Nov 1981

Imambhai Gulamhusein Shaikh Vs Regional Provident Fund Commissioner

Gujarat High Court · (1982) GLH 297 : (1982) 1 GLR 581

Constitution of India, 1950 — Article 226, 226, 227, 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(h)

High Courts23 Oct 1981

Siddharth Mohanlal Sharma Vs South Gujarat University

Gujarat High Court · (1982) GLH 648 : (1982) 1 GLR 233

Constitution of India, 1950 — Article 12, 14Evidence Act, 1872 — Section 73National Insurance (Industrial Injuries) Act, 1946 — Section 47

High Courts22 Oct 1981

State of Gujarat Vs Bhand Jusub Mamad

Gujarat High Court · (1982) CriLJ 1691 : (1982) GLH 320 : (1982) 1 GLR 651

Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts19 Oct 1981

Arvind Boards and Paper Products Ltd. Vs Commissioner of Income Tax, Gujarat-IV

Gujarat High Court · (1982) 28 CTR 322 : (1982) 137 ITR 635

Income Tax Act, 1961 — Section 80, 80B(7), 80E

High Courts19 Oct 1981

ARVIND BOARDS and PAPER PRODUCTS LTD Vs COMMISSIONER OF Income Tax, GUJARAT-IV.

Gujarat High Court · (1982) 28 CTR 322 : (1982) 137 ITR 635

Income Tax Act, 1961 — Section 80I, 80IIndustries (Development and Regulation) Act, 1951 — Section 10

High Courts19 Oct 1981

The State of Gujarat Vs Ilac Ltd.

Gujarat High Court · (1982) 50 STC 24

Bombay Sales Tax Act, 1959 — Section 11(1), 11(2), 20, 37, 37(1)

High Courts15 Oct 1981

Job Hamington Vs Commissioner of police and Others

Gujarat High Court · (1981) 10 GUJ CK 0012

National Security Act, 1980 — Section 10, 12, 3

High Courts14 Oct 1981

Vithaldas and Co. Vs The State of Gujarat

Gujarat High Court · (1982) 49 STC 227

Central Sales Tax Act, 1956 — Section 10, 6, 8(2), 9, 9(1)Gujarat Sales Tax Act, 1969 — Section 5(3), 66, 66(2), 69, 69(1)

High Courts14 Oct 1981

Commissioner of Income Tax Vs C.D. Karaka

Gujarat High Court · (1983) 13 TAXMAN 1

Income Tax Act, 1961 — Section 271(1)(c)

High Courts13 Oct 1981

Natverlal Jekisandas Vs Bai Girja and Another

Gujarat High Court · (1982) 2 GLR 90

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125, 125(4), 125(4)

High Courts07 Oct 1981

K. Patel and Co. Vs Shah Maheshkumar Ratilal, A Firm

Gujarat High Court · (1982) GLH 98 : (1982) 1 GLR 283

Civil Procedure Code, 1908 (CPC) — Section 115, 115

High Courts07 Oct 1981

Maganbhai Madhabhai Vs Ambalal Bhikhabhai Patel

Gujarat High Court · AIR 1982 Guj 129 : (1982) GLH 178 : (1982) 1 GLR 746

Bombay Public Trusts Act, 1950 — Section 17, 22, 56A, 80Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1

High Courts01 Oct 1981

Mer Malde Karna Vs District Magistrate and Others

Gujarat High Court · (1982) CriLJ 2271 : (1982) GLH 514 : (1981) GLR 1201

Arms Act, 1959 — Section 25National Security Act, 1980 — Section 3Penal Code, 1860 (IPC) — Section 307, 427, 447

High Courts30 Sept 1981

Malhotra Iron and Steel Industries, Ahmedabad Vs M.M. Gupta and Another

Gujarat High Court · (1988) 33 ELT 344 : (1982) GLH 219 : (1982) 1 GLR 738

Central Excise Rules, 1944 — Rule 8(1), 9(2)

High Courts23 Sept 1981

The State of Gujarat Vs Push Colour and Chemical Co.

Gujarat High Court · (1982) 49 STC 158

Central Sales Tax Act, 1956 — Section 8(3)Gujarat Sales Tax Act, 1969 — Section 2(16), 69(1), 7

High Courts22 Sept 1981

The State of Gujarat Vs Oil and Natural Gas Commission

Gujarat High Court · (1982) 49 STC 310

Bombay Sales Tax Act, 1959 — Section 2(17), 61Central Sales Tax Act, 1956 — Section 10, 10A, 8(3)

High Courts22 Sept 1981

Commissioner of Income Tax Vs Siddharth J. Desai

Gujarat High Court · (1982) 10 TAXMAN 1

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63, 65Income Tax Act, 1961 — Section 2(14), 2(24), 4, 45, 53Wealth Tax Act, 1957 — Section 2(e)(c)

High Courts16 Sept 1981

Gujarat University, Ahmedabad and etc. Vs Sonal P. Shah

Gujarat High Court · AIR 1982 Guj 58 : (1982) 1 GLR 171

Constitution of India, 1950 — Article 226

High Courts16 Sept 1981

Pokardas and Brothers and Another Vs The State of Gujarat

Gujarat High Court · (1982) 51 STC 88

Bombay Sales Tax Act, 1959 — Section 5(1), 5(2)Central Sales Tax Act, 1956 — Section 14, 15Gujarat Sales Tax Act, 1969 — Section 18, 5(1), 66, 66(1), 69

High Courts14 Sept 1981

Commissioner of Income Tax, Gujarat Vs Nandiniben Narottamdas

Gujarat High Court · (1982) 26 CTR 200 : (1983) 140 ITR 16

Income Tax Act, 1961 — Section 5, 60, 63