COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,597 of 1,768

High Courts18 Aug 1981

Veljee Shamjee, Girish Manilal Jhala and National Dairy Development Board Vs Veljee Shamjee Veljee Shamjee Vs National Dairy Development Board Tungabhadra Industries Ltd. Vs National Dairy Development Board and Others

Gujarat High Court · (1984) 55 CompCas 107

Companies Act, 1956 — Section 15A, 235, 236, 237, 238Industries (Development and Regulation) Act, 1951 — Section 15A

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High Courts18 Aug 1981

Arvind Chandulal Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1981) 08 GUJ CK 0027

Income Tax Act, 1961 — Section 171

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High Courts18 Aug 1981

Sonal V. Shah and Others Vs Gujarat University and Another

Gujarat High Court · AIR 1982 Guj 37 : (1981) GLR 934

Bombay General Clauses Act, 1904 — Section 21Constitution of India, 1950 — Article 14, 226Gujarat University Act, 1949 — Section 11(4)

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High Courts17 Aug 1981

Commissioner of Income Tax Vs Bhavnagar Chemical Works (1946) Ltd.

Gujarat High Court · (1982) 8 TAXMAN 101

Income Tax Act, 1961 — Section 147(b), 148, 2, 256(2)

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High Courts17 Aug 1981

COMMISSIONER OF Income Tax GUJARAT-III Vs BHAVNAGAR CHEMICAL WORKS (1946) LTD.

Gujarat High Court · (1983) 140 ITR 61

Finance Act, 1964 — Section 2(5)(a)(ii), 2(5)(a)(ii)Income Tax Act, 1961 — Section 147(b), 147(b), 256(2)

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High Courts17 Aug 1981

Commissioner of Income Tax, Gujarat-III Vs Bhavnagar Chemical Works (1946) Ltd.

Gujarat High Court · (1982) 8 TAXMAN 101

Finance Act, 1964 — Section 2(5), 2(5)(8)Income Tax Act, 1961 — Section 147, 148, 256(2)

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High Courts14 Aug 1981

H.H. Maharani Vijaykunverba Saheb Vs Commissioner of Income Tax, Gujarat-III

Gujarat High Court · (1982) GLH 106 : (1982) 1 GLR 212 : (1982) 136 ITR 18

Income Tax Act, 1961 — Section 159, 168, 168(1), 168(2), 168(4)

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High Courts13 Aug 1981

COMMISSIONER OF WEALTH-TAX Vs SENATKUMAR JAYANTILAL. (WTR. NO. 13 OF 1980) COMMISSIONER OF WEALTH-TAX v. JAGATKUMAR RATILAL. (WTR NO. 10 OF 1978).

Gujarat High Court · (1982) 135 ITR 180 : (1982) 8 TAXMAN 108

Wealth Tax Act, 1957 — Section 18(1)(a), 18(1)(a)

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High Courts13 Aug 1981

Commissioner of Wealth Tax Vs Senatkumar Jayantilal Commissioner of Wealth Tax Vs Jagatkumar Ratilal

Gujarat High Court · (1982) 135 ITR 180 : (1982) 8 TAXMAN 108

Wealth Tax Act, 1957 — Section 18(1)

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High Courts13 Aug 1981

Gunvantlal Keshavlal Vs Controller of Estate Duty, Gujarat

Gujarat High Court · (1982) 27 CTR 95 : (1982) 134 ITR 533

Estate Duty Act, 1953 — Section 33(1), 34(1), 44, 74

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High Courts13 Aug 1981

Kalyanbhai Trikamlal Shah Vs Commissioner of Wealth Tax, Gujarat

Gujarat High Court · (1982) 28 CTR 139 : (1982) 135 ITR 750

Wealth Tax Act, 1957 — Section 4(1A)

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High Courts12 Aug 1981

K.S. Digvijaysinbji Vs Commissioner of Wealth Tax

Gujarat High Court · (1982) 9 TAXMAN 64

Wealth Tax Act, 1957 — Section 25(2), 27(1), 5, 5(1), 5(1A)

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High Courts12 Aug 1981

K.S. Digvijaysinhji Vs Commissioner of Wealth-tax, Rajkot

Gujarat High Court · (1983) 141 ITR 313

Wealth Tax Act, 1957 — Section 25(2), 27(1), 5, 5(1), 5(1A)

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High Courts11 Aug 1981

Smt. Ramalaxmi Jivraj Vs Commissioner of Wealth Tax

Gujarat High Court · (1982) 9 TAXMAN 205

Wealth Tax Act, 1957 — Section 14, 14(1), 14(2), 16(5), 18(1)(a)

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High Courts07 Aug 1981

Nirma Chemical Works and Others Vs Union of India and Others

Gujarat High Court · (1981) 8 ELT 617

Central Excise Rules, 1944 — Rule 13, 8, 8(1)Central Excises and Salt Act, 1944 — Section 12, 2, 3Customs Act, 1962 — Section 110

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High Courts07 Aug 1981

S.K. Patel Family Trust (Proprietor of Nirma Chemical Works) and Others Vs Union of India (UOI)

Gujarat High Court · (1982) 1 GLR 670

Central Excises and Salt Act, 1944 — Section 12, 2(f), 2(f), 3Central Sales Tax Act, 1956 — Section 8(3)(b)Customs Act, 1962 — Section 110

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High Courts06 Aug 1981

Kartikey V. Sarabhai Vs Commissioner of Income Tax, Gujarat Bhartidevi Sarabhai Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1982) 28 CTR 132 : (1982) 138 ITR 425

Income Tax Act, 1961 — Section 2(47), 261, 4, 45

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High Courts06 Aug 1981

Commissioner of Welath-tax, Gujarat-IV Vs H.H. Maharaja F.P. Gaekwad H.H. Maharaja F.P. Gaekwad Vs Commissioner of Welath-tax, Gujarat-IV

Gujarat High Court · (1982) 28 CTR 158 : (1983) 144 ITR 304

Transfer of Property Act, 1882 — Section 53A

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High Courts05 Aug 1981

APOORVA SHANTILAL (HUF) (WTR NO. 7 OF 1980) ARUN K. PARIKH (WTR NO. 19 OF 1980) ASHOK K. PARIKH (WTR NO. 20 OF 1980) AJIT K. PARIKH (WTR NO. 21 OF 1980) SMT. KAMAL K. PARIKH (WTR NO. 26 OF 1980) Vs COMMISSIONER OF WEALTH-TAX.

Gujarat High Court · (1982) 28 CTR 123 : (1982) 135 ITR 182

Wealth Tax Act, 1957 — Section 2(m)(ii), 2(m)(ii), 27(1)

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High Courts05 Aug 1981

Hasumatiben Vs Ambalal Krishnalal Parikh

Gujarat High Court · AIR 1982 Guj 324 : (1982) 2 GLR 346

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 28(1), 29, 29(3)Civil Procedure Code, 1908 (CPC) — Section 2(2), 47

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