Commissioner of Income Tax, Gujarat-I Vs Gunvatlal Jivanlal Family Trust
Gujarat High Court · (1981) 7 TAXMAN 405
COURT ARCHIVE
35,350 judgments · page 1,599 of 1,768
Gujarat High Court · (1981) 7 TAXMAN 405
Gujarat High Court · (1982) 26 CTR 428 : (1982) 133 ITR 162
Gujarat High Court · (1982) GLH 491 : (1982) 1 GLR 1
Gujarat High Court · (1981) 25 CTR 254 : (1982) 137 ITR 389
Gujarat High Court · (1982) ACJ 103 : AIR 1982 Guj 23 : (1982) 1 GLR 459
Gujarat High Court · (1981) 07 GUJ CK 0011
Gujarat High Court · (1982) GLH 404 : (1982) 2 GLR 159
Gujarat High Court · AIR 1981 Guj 248 : (1982) 1 GLR 544
Gujarat High Court · (1982) ACJ 224 : AIR 1981 Guj 264 : (1981) GLR 1156
Gujarat High Court · (1982) ACJ 414 : AIR 1981 Guj 267 : (1982) 1 GLR 190
Gujarat High Court · (1982) 135 ITR 742
Gujarat High Court · AIR 1981 Guj 233 : (1981) 22 GLR 1103
Gujarat High Court · (1981) 22 GLR 712
Gujarat High Court · AIR 1982 Guj 266 : (1982) 2 GLR 140
Gujarat High Court · (1986) 162 ITR 371
Gujarat High Court · (1983) 144 ITR 566
Gujarat High Court · (1982) 136 ITR 797 : (1983) 12 TAXMAN 85
Gujarat High Court · (1983) 141 ITR 301
Gujarat High Court · (1983) 141 ITR 223
Gujarat High Court · (1983) CriLJ 315 : (1982) 2 GLR 136