COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,600 of 1,768

High Courts15 Jun 1981

Rajnikant Jeshingbhai Shath and Others Vs Rameshchandra Kantilal Bhatt and Others

Gujarat High Court · AIR 1982 Guj 85 : (1982) 1 GLR 71

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 11(1)Civil Procedure Code, 1908 (CPC) — Section 115(1)

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High Courts06 May 1981

Ahmedabad Manufacturing and Calico Printing Co. Ltd. Vs Commissioner of Income Tax, Gujarat-I

Gujarat High Court · (1981) 25 CTR 263

Finance (Amendment) Act, 1964 — Section 5Finance (Amendment) Act, 1965 — Section 2(5)Finance Act, 1961 — Section 2(5)(1)

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High Courts06 May 1981

AHMEDABAD MANUFACTURING AND CALICO PRINTING CO. LTD. Vs COMMISSIONER OF Income Tax, GUJARAT-I.

Gujarat High Court · (1982) 25 CTR 263 : (1982) 137 ITR 616

Finance Act, 1963 — Section 2(5)(i)Finance Act, 1964 — Section 2(5)(a)(i)Finance Act, 1965 — Section 2(5)(a)(i)

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High Courts05 May 1981

Thacker Naranji Pradhan Vs Shops Inspector, Gandhidham Municipality and Another

Gujarat High Court · (1982) 1 GLR 32

Bombay Shops and Establishments Act, 1948 — Section 18(1), 18(1)

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High Courts05 May 1981

Sadgunaben Amrutlal and Others Vs The Employees'' State Insurance Corporation

Gujarat High Court · (1981) 22 GLR 773

Employees State Insurance Act, 1948 — Section 2(B), 2(B), 8(2)

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High Courts05 May 1981

Prabhudas Thakkar College of Arts and Others Vs State

Gujarat High Court · (1982) 1 GLR 701

Constitution of India, 1950 — Article 226Gujarat University Act, 1949 — Section 33, 33, 33(1), 33(2), 33(4)

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High Courts04 May 1981

Commissioner of Income Tax Vs Kartikey V. Sarabhai

Gujarat High Court · (1981) 7 TAXMAN 8

Income Tax Act, 1922 — Section 24(2)(ii)Income Tax Act, 1961 — Section 155(5), 2(14), 2(47), 2(47), 256(1)Partnership Act, 1932 — Section 14

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High Courts04 May 1981

Commissioner of Income Tax, Gujarat-I Vs Kartikey V. Sarabhai

Gujarat High Court · (1981) 24 CTR 184 : (1981) 131 ITR 42

Income Tax Act, 1961 — Section 155(5), 2(14), 2(47), 261, 34Transfer of Property Act, 1882 — Section 5

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High Courts29 Apr 1981

Indravadav Occhavlal Modi Vs Vadodara Municipal Corporation and Others

Gujarat High Court · (1982) 1 GLR 88

Bombay Provincial Municipal Corporations Act, 1949 — Section 452, 452Constitution of India, 1950 — Article 100, 226

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High Courts29 Apr 1981

Commissioner of Income Tax, Gujarat Vs Suleman Abdul Sattar

Gujarat High Court · (1982) 26 CTR 432 : (1983) 139 ITR 8

Income Tax Act, 1961 — Section 271(1)

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High Courts24 Apr 1981

B.N. Chikarmane Vs Swashraya Benefit Pvt. Ltd. (In Liquidation) and Others

Gujarat High Court · (1982) GLH 517 : (1982) 1 GLR 111

Companies Act, 1956 — Section 446Reserve Bank of India Act, 1934 — Section 58B, 58B(5), 58C, 58C(1)

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High Courts24 Apr 1981

Jeanie D. Karaka Vs Controller of Estate Duty, Gujarat

Gujarat High Court · (1982) 31 CTR 262 : (1982) 136 ITR 614

Estate Duty Act, 1953 — Section 44, 46, 46(1), 64

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High Courts22 Apr 1981

Ramniklal J. Daftary Vs Controller of Estate Duty, Gujarat

Gujarat High Court · (1982) 136 ITR 422

Estate Duty Act, 1953 — Section 34(1), 5, 7Hindu Succession Act, 1956 — Section 6

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High Courts22 Apr 1981

Shivrajkumar Vs Commissioner of Gift Tax

Gujarat High Court · (1981) 04 GUJ CK 0013

Income Tax Act, 1958 — Section 2

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High Courts22 Apr 1981

Darbar Shivrajkumar Vs Commissioner of Gift-tax, Gujarat-IV

Gujarat High Court · (1981) 24 CTR 169 : (1981) 131 ITR 647

Gift Tax Act, 1958 — Section 3Registration Act, 1908 — Section 47Transfer of Property Act, 1882 — Section 122, 123

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High Courts20 Apr 1981

F.M. Kolia Vs G.S. Barot and Others

Gujarat High Court · (1982) GLH 526 : (1981) 22 GLR 700 : (1981) 2 LLJ 269

Constitution of India, 1950 — Article 227

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High Courts20 Apr 1981

Gujarat Electricity Board Vs Consumer Education Research Center and Others

Gujarat High Court · (1981) 22 GLR 1076

Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 57A

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High Courts17 Apr 1981

Commissioner of Income Tax Vs Sarifabibi Mohmed Ibrahim

Gujarat High Court · (1981) 24 CTR 171 : (1982) 136 ITR 621

Income Tax Act, 1961 — Section 2(14), 45, 47

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High Courts16 Apr 1981

Taiyabji Lukmanji Vs Commissioner of Income Tax, Gujarat-V

Gujarat High Court · (1981) 24 CTR 204 : (1981) 131 ITR 643

Income Tax Act, 1961 — Section 119, 139(5), 271(1)

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High Courts16 Apr 1981

Prabhatsing Nathubhai Mahida Vs Shantilal Nagjibhai Thakore

Gujarat High Court · (1982) ACJ 348 : AIR 1982 Guj 136 : (1982) GLH 207 : (1982) 1 GLR 572

Evidence Act, 1872 — Section 115Motor Vehicles Act, 1939 — Section 110

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