High Courts03 Apr 1981
Commissioner of Income Tax, Gujarat-I Vs Satellite Engineering Ltd.
Gujarat High Court · (1982) 136 ITR 607
Income Tax Act, 1961 — Section 80
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,602 of 1,768
High Courts02 Apr 1981
Ashok Jesang Vs State of Gujarat
Gujarat High Court · (1982) 1 GLR 49
Bombay Children Act, 1948 — Section 2Saurashtra Children Act, 1954 — Section 2, 4(d), 4(d)State Reorganisation Act, 1956 — Section 8(1)(d)
High Courts02 Apr 1981
Simac Group (India) Pvt. Ltd. Vs Verb Deutsche Seereederai
Gujarat High Court · (1982) GLH 266 : (1982) 1 GLR 268
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Contract Act, 1872 — Section 28, 28, 34
High Courts01 Apr 1981
Salambin Amar Dowdi Vs Huseinbin Salam Dowdi and Others
Gujarat High Court · (1981) 22 GLR 1246
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18, Order 20 Rule 18Partition Act, 1893 — Section 2, 3
High Courts28 Mar 1981
Garden Silk Weaving Factory Vs Commisserion of Income Tax, Gujarat
Gujarat High Court · (1983) 144 ITR 613
Customs Act, 1962 — Section 112
High Courts28 Mar 1981
COMMISSIONER OF Income Tax, GUJARAT Vs DR. K. K. SHAH (I.T.R. NOS. 193/78 and 113/79) DR. (MRS.) HARIBALA K. SHAH (I.T.R. NO. 154/1978) DR. SUDHABEN D. BHUPTANI (I.T.A. NOS. 158 and 159 OF 1981) DR. GHANSHYAM R. RAVAL (I.T.A. NO. 167 OF 1981).
Gujarat High Court · (1982) 28 CTR 126 : (1982) 135 ITR 146
Income Tax Act, 1961 — Section 256(2), 256(2)
High Courts28 Mar 1981
Bomanji Rustomji Ginwala Vs Ibrahim Vali Master and Others
Gujarat High Court · AIR 1982 Guj 112 : (1982) GLH 520 : (1981) GLR 1169
Motor Vehicles Act, 1939 — Section 95(2), 96(2)
High Courts27 Mar 1981
Gujarat Small Scale Industries Corporation Ltd. Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1983) 142 ITR 35 : (1982) 8 TAXMAN 210
Income Tax Act, 1961 — Section 37(1)
High Courts27 Mar 1981
Bipinchandra P. Singwala Vs Navin Fluorine Industries and Another
Gujarat High Court · (1981) 22 GLR 1070
Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(c), 33C, 36A, 9, 9
High Courts27 Mar 1981Allowed
Sharda Ben Nitinrai and Another Vs Gujarat State Road Transport Corporation and Others
Gujarat High Court · (1982) ACJ 111
High Courts27 Mar 1981
Kutubuddin Sarfuddin Munshi Vs Shirimatiben Induprasad and Others
Gujarat High Court · (1982) 1 GLR 279
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7, 115, 115
High Courts26 Mar 1981
Doshi Mohanlal Durlabhji Vs Savarkundla Municipality
Gujarat High Court · AIR 1982 Guj 6 : (1982) 1 GLR 290
Gujarat Municipalities Act, 1963 — Section 65, 66Specific Relief Act, 1963 — Section 37, 38, 41
High Courts25 Mar 1981
Commissioner of Income Tax, Gujarat-IV Vs Shah Doshi and Co.
Gujarat High Court · (1981) 23 CTR 307 : (1982) 133 ITR 23
Income Tax Act, 1961 — Section 256(2), 5
High Courts25 Mar 1981
Commissioner of Income Tax Vs Shah Doshi and Co.
Gujarat High Court · (1981) 6 TAXMAN 343
Income Tax Act, 1961 — Section 256(2)
High Courts24 Mar 1981
Commissioner of Income Tax, Gujarat Vs Ahmedabad Kaiser-i-hind Mills Co. Ltd.
Gujarat High Court · (1983) 141 ITR 472
Finance Act, 1966 — Section 2Finance Act, 1968 — Section 2Income Tax Act, 1961 — Section 104, 28, 37, 4, 4(1)
High Courts24 Mar 1981
Commissioner of Income Tax, Gujarat-II Vs Surendra Gulabchand Modi (L/r of Gulabchand B. Modi)
Gujarat High Court · (1983) 140 ITR 517
Income Tax Act, 1961 — Section 141A(1)
High Courts23 Mar 1981
Commissioner of Income Tax, Baroda Vs Navsari Cotton and Silk Mills Ltd.
Gujarat High Court · (1981) 23 CTR 292 : (1982) 135 ITR 546
Income Tax Act, 1961 — Section 256(2), 30, 31, 32, 33
High Courts20 Mar 1981
Commissioner of Income Tax Vs Khodiyar Pottery Works
Gujarat High Court · (1986) 158 ITR 69
Income Tax Act, 1961 — Section 32(1)Income Tax Rules, 1962 — Rule 5
High Courts20 Mar 1981
Commissioner of Wealth-tax, Gujarat-III Vs Chhatrshal Sinhji D. Zala
Gujarat High Court · (1981) 25 CTR 260 : (1982) 135 ITR 826
Income Tax Act, 1961 — Section 17(1)Wealth Tax Act, 1957 — Section 16(3), 17, 17(1), 17(1A), 17(1B)
High Courts20 Mar 1981Allowed
Marakka Vs Santosh Benefit Pvt. Ltd. and Others
Gujarat High Court · (1982) ACJ 526
Motor Vehicles Act, 1939 — Section 110A, 95(1)