Hotel Alankar Vs Commissioner of Income Tax, Gujarat
Gujarat High Court · (1981) 22 CTR 252 : (1982) 133 ITR 866
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35,350 judgments · page 1,604 of 1,768
Gujarat High Court · (1981) 22 CTR 252 : (1982) 133 ITR 866
Gujarat High Court · (1982) 1 GLR 304
Gujarat High Court · (1981) 02 GUJ CK 0016
Gujarat High Court · (1982) CriLJ 2033 : (1981) GLR 1223
Gujarat High Court · (1981) 22 CTR 165 : (1982) 138 ITR 711
Gujarat High Court · (1981) 6 TAXMAN 173
Gujarat High Court · (1981) 6 TAXMAN 173
Gujarat High Court · (1982) 136 ITR 825
Gujarat High Court · (1981) 6 TAXMAN 340
Gujarat High Court · (1982) 138 ITR 635
Gujarat High Court · (1981) 23 CTR 247 : (1981) 131 ITR 99
Gujarat High Court · AIR 1981 Guj 226 : (1981) 22 GLR 549
Gujarat High Court · AIR 1981 Guj 184 : (1981) 22 GLR 1056
Gujarat High Court · (1982) 138 ITR 61
Gujarat High Court · AIR 1981 Guj 195 : (1981) 22 GLR 1050
Gujarat High Court · AIR 1981 Guj 188 : (1981) 22 GLR 1047
Gujarat High Court · (1982) 135 ITR 586
Gujarat High Court · (1981) 24 CTR 216 : (1981) 132 ITR 35
Gujarat High Court · (1981) 22 GLR 789
Gujarat High Court · (1981) 131 ITR 86