COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,584 of 1,768

High Courts23 Dec 1982

Gunvantlal Maganlal Pandya Vs Pranabkumar Kamda Kinker Mukharjee

Gujarat High Court · (1983) 1 GLR 495

Constitution of India, 1950 — Article 14Registration of Electors Rules, 1960 — Rule 13(2)Representation of the People Act, 1951 — Section 19A, 81

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High Courts23 Dec 1982

State of Gujarat Vs New Swadeshi Mills and etc.

Gujarat High Court · (1983) CriLJ 1268 : (1983) 1 GLR 594

Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 10

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High Courts23 Dec 1982

State Vs Bhavani Industries and Others

Gujarat High Court · (1983) 1 GLR 664

Criminal Procedure Code, 1973 (CrPC) — Section 468(2), 468(2)

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High Courts21 Dec 1982

Bank of Baroda Vs Manva Bone Mills and Others

Gujarat High Court · (1983) 2 GLR 1025

Civil Procedure Code, 1908 (CPC) — Section 34, 34

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High Courts21 Dec 1982

Khodabhai Manibhai Vs The United India Insurance Co. Ltd.

Gujarat High Court · AIR 1983 Guj 189

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6, 24

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High Courts20 Dec 1982

Mohamad Hanif Usmanbhai Vs Soni Nurmohamad Usmanbhai and Bros. and Another

Gujarat High Court · (1983) 1 GLR 786

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High Courts15 Dec 1982

Bharat Oil Depo Vs Pari Prafulchandra Kantilal and Others

Gujarat High Court · (1983) 1 GLR 620

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High Courts15 Dec 1982

Ratilal B. Shah and Co. Vs Pari Prafullchandra Kantilal and Another

Gujarat High Court · (1983) 1 GLR 700

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High Courts14 Dec 1982

Bai Mirat and Another Vs Vyas Prahladji Mohanlal and Another

Gujarat High Court · (1983) 1 GLR 528

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2

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High Courts14 Dec 1982

Deendayal Kishanchand and Others Vs State of Gujarat

Gujarat High Court · (1983) CriLJ 1583 : (1983) 1 GLR 324

Criminal Procedure Code, 1973 (CrPC) — Section 468

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High Courts14 Dec 1982

Rahulbhai M. Godadhara Vs Vijay Mafatlal Shah and Others

Gujarat High Court · (1984) ACJ 457 : (1983) 1 GLR 602

Bombay Motor Vehicles Taxation Rules, 1959 — Rule 307

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High Courts13 Dec 1982

Vishnuprasad Dahyabhai Brahmbhatt Vs State and Others

Gujarat High Court · (1983) 1 GLR 270

Penal Code, 1860 (IPC) — Section 202, 302, 302, 307, 307

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High Courts10 Dec 1982

S.T. Dasadia Vs Commissioner, Surat Municipal Corporation

Gujarat High Court · (1983) 1 GLR 770

Bombay Provincial Municipal Corporations Act, 1949 — Section 56(1), 56(2)(c), 56(2)(c), 56(2)(h)Constitution of India, 1950 — Article 311

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High Courts10 Dec 1982

Manibhai Babubhai Patel and Others Vs Somabhai Chhanabhai Patel and Others

Gujarat High Court · (1983) 1 GLR 491

Constitution of India, 1950 — Article 227Mamlatdars Court Act, 1906 — Section 18(3), 3, 5

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High Courts10 Dec 1982

Khristi Rajivbhai Fulabhal Vs Khristi Zaverbhai Mithabhai

Gujarat High Court · (1983) 1 GLR 530

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High Courts09 Dec 1982

Damodar Boghabhai Prajapati Vs Lalsa Amar and Another

Gujarat High Court · (1983) 1 GLR 266

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(ee), 13(1)(ee)

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High Courts08 Dec 1982

Natverlal Govanbhai Gajjar Vs Director of Technical Education and Another

Gujarat High Court · (1983) 1 GLR 430

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High Courts08 Dec 1982

N.J. Mankad Vs State and Others

Gujarat High Court · (1983) 2 GLR 897

Constitution of India, 1950 — Article 233, 233(1), 235, 235States Reorganisation Act, 1956 — Section 55

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High Courts08 Dec 1982

Anandilal Kashiprasad Vs Union of India (UOI) and Another

Gujarat High Court · (1983) 1 GLR 704

Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 78BRailways Act, 1989 — Section 78B

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High Courts07 Dec 1982

State Bank of India Vs Gujarat Oil Engines Pvt. Ltd. and Others

Gujarat High Court · (1983) 2 GLR 1019

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 11, Order 34 Rule 11(a)(i), 34

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