High Courts07 Feb 1983

Mohanlal Gosaibhai Bhagat Vs State

Gujarat High Court · (1984) 1 GLR 103

Constitution of India, 1950 — Article 161Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 300(4), 300(4), 302, 302
High Courts27 Jan 1983

B.K. Suthar Vs State and Another

Gujarat High Court · (1983) 2 GLR 932

Bombay Civil Services Rules, 1959 — Rule 171Bombay Primary Education Act, 1923 — Section 26(b)Constitution of India, 1950 — Article 309
High Courts25 Jan 1983

Harsukh Hemchand Parekh Vs State

Gujarat High Court · (1983) 1 GLR 610

Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 24, 30Penal Code, 1860 (IPC) — Section 409, 409, 477, 477A