Sarangpur Cotton Manufacturing Company Limited Vs Income Tax Officer
Gujarat High Court · (1983) 144 ITR 835
COURT ARCHIVE
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Gujarat High Court · (1983) 144 ITR 835
Gujarat High Court · AIR 1983 Guj 187 : (1983) 1 GLR 263
Gujarat High Court · (1984) GLH 861 : (1983) 1 GLR 712
Gujarat High Court · AIR 1983 Guj 202 : (1983) 2 GLR 1154
Gujarat High Court · (1983) 34 CTR 230 : (1983) 1 GLR 623 : (1983) 142 ITR 211
Gujarat High Court · (1984) 1 GLR 61
Gujarat High Court · (1984) 38 CTR 278 : (1984) 147 ITR 67
Gujarat High Court · (1983) 1 GLR 707
Gujarat High Court · (1983) 1 GLR 522
Gujarat High Court · (1983) 1 GLR 531
Gujarat High Court · (1984) 3 ECC 211 : (1983) 13 ELT 891 : (1983) 2 GLR 865
Gujarat High Court · (1983) 1 GLR 779
Gujarat High Court · (1983) 1 GLR 654
Gujarat High Court · (1983) 2 GLR 1091
Gujarat High Court · AIR 1983 Guj 158
Gujarat High Court · AIR 1983 Guj 184 : (1983) 1 GLR 592
Gujarat High Court · (1983) 1 GLR 274
Gujarat High Court · AIR 1983 Guj 160 : (1983) 1 GLR 460
Gujarat High Court · (1983) 1 GLR 784
Gujarat High Court · (1983) CriLJ 1935 : (1983) 1 GLR 394