COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,585 of 1,768

High Courts06 Dec 1982

The Anil Starch Products Ltd. Vs The Gujarat Labour Welfare Board and Another

Gujarat High Court · (1983) 2 GLR 1082

Bombay Labour Welfare Fund Act, 1953 — Article 7, 2(10), 2(10)State Financial Corporations Act, 1951 — Section 31, 32

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High Courts06 Dec 1982

Jayantilal Naranbhai Shah and Others Vs Dholka Municipality and Others

Gujarat High Court · (1983) 1 GLR 597

Gujarat Municipalities Act, 1963 — Section 101, 101(c), 101(c), 102

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High Courts02 Dec 1982Allowed

Kantilal Chunilal and Others Vs Modasa Nagar Panchayat, Modasa and Others

Gujarat High Court · AIR 1983 Guj 109 : (1983) 1 GLR 537

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 144Gujarat Gram and Nagar Panchayats (Procedure) Rules, 1963 — Rule 47, 51, 52, 53, 55

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High Courts02 Dec 1982

Manager, Automotive Mfgr. Ltd. Vs Bharat Kumar Mohanlal Shah and Another

Gujarat High Court · (1983) 1 GLR 706

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(ii), Order 14 Rule 2(ii)

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High Courts01 Dec 1982

Amritlal V. Raichura Vs Pattani Sidiq Ismail and Others

Gujarat High Court · (1983) 2 GLR 1305

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High Courts30 Nov 1982

Physical Research Laboratory Vs Bhat Gopalak and Ganotiyas Sahkari Khoti Mandali Ltd.

Gujarat High Court · (1983) 1 GLR 661

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High Courts30 Nov 1982

Nadirsha Hirji Baria and Others Vs Niranjankumar @ Nireshkumar Dharamchand Shah and Others

Gujarat High Court · (1983) 1 GLR 774

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115, 115

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High Courts29 Nov 1982

Special Recovery Officer, Land Development Bank Ltd. Vs Koli Ramshi Bhikha

Gujarat High Court · (1983) 1 GLR 621

Gujarat Co-operative Societies Act, 1961 — Section 48, 48(2), 48(3)

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High Courts29 Nov 1982

Koli Jagjivan Raja Makwana and Others Vs State

Gujarat High Court · (1983) 1 GLR 609

Bombay Court Fees Act, 1959 — Section 12, 12(3)

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High Courts24 Nov 1982

Dr. Anandlal B. Kothari Vs Niranjan S. Kothari and Others

Gujarat High Court · (1983) 1 GLR 618

Bombay Public Trusts Act, 1950 — Section 50, 50

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High Courts24 Nov 1982Allowed

Ali Amad represented by L. Rs. Vs Sindhi Ebrahim Kasam and Others

Gujarat High Court · AIR 1983 Guj 156 : (1983) 1 GLR 337

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 10(2)

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High Courts24 Nov 1982

Chaudhari Ghemerbhai Punjabhai Vs Chaudhari Babubhai Hemtabhai and Others

Gujarat High Court · (1983) 1 GLR 605

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High Courts23 Nov 1982Allowed

Bharvad Deva Sukha and Others Vs The Government of Gujarat and Others

Gujarat High Court · AIR 1983 Guj 165 : (1983) 1 GLR 335

Gujarta Panchayats Act, 1961 — Section 168Gujarta Panchayats Act, 1962 — Section 168, 168(1)

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High Courts23 Nov 1982

Babubhai Ratnabhai Chavda and Others Vs State and Others

Gujarat High Court · (1983) 1 GLR 697

Gujarat Panchayats Act, 1961 — Section 155, 155, 155(1)(a)

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High Courts22 Nov 1982

Patel Kodarbhai Jivabhai and Others Vs State and Others

Gujarat High Court · (1983) 1 GLR 325

Essential Commodities Act, 1955 — Section 3Gujarat Co-operative Societies Act, 1961 — Section 80, 80(1), 80(1), 80(2)

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High Courts22 Nov 1982

Gujarat State Road Transport Corporation and Another Vs Bhagvanji Vashram

Gujarat High Court · (1983) 1 GLR 60 : (1983) 2 LLJ 65

Limitation Act, 1908 — Article 102Limitation Act, 1963 — Article 56, 57, 58, 7

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High Courts05 Nov 1982

Harshadkumar Sundarlal Dalal and Others Vs Hasmukhben and Others

Gujarat High Court · (1983) 1 GLR 383

Specific Relief Act, 1963 — Section 6, 6

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High Courts02 Nov 1982

The State of Gujarat Vs Bombay Metal Alloys and Mfg. Co. Pvt. Ltd.

Gujarat High Court · (1983) 54 STC 45

Central Sales Tax Act, 1956 — Section 3Gujarat Sales Tax Act, 1969 — Section 15, 2(10), 2(4), 29(1), 3(2)

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High Courts29 Oct 1982

Himat Popatlal Raval Vs State of Gujarat

Gujarat High Court · (1983) 1 GLR 268

Penal Code, 1860 (IPC) — Section 366, 366, 376, 376

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High Courts29 Oct 1982Dismissed

The Officer on Special Duty, Land Acquisition, Ahmedabad Vs Gordhanbhai Bhalabhai Patel

Gujarat High Court · AIR 1983 Guj 185 : (1983) 1 GLR 607

Land Acquisition Act, 1894 — Section 18, 23, 4

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