High Courts15 Dec 1983
Gunvantrai Manibhai Desai Vs B. Narsinhmm and Others
Gujarat High Court · (1984) 1 GLR 603
Gujarat Agricultural Produce Markets Act, 1963 — Section 11, 11, 11(1), 11(1)
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,573 of 1,768
High Courts14 Dec 1983
S.R. Vaishnav Vs Union of India (UOI) and Others
Gujarat High Court · (1984) 1 GLR 458
Constitution of India, 1950 — Article 311
High Courts14 Dec 1983
Ahmedabad Education Society Vs Shivprasad Valjibhai Acharya
Gujarat High Court · (1984) 1 GLR 419
Bombay Primary Education (Gujarat Amendment) Rules, 1978 — Rule 34(1), 34(3)
High Courts12 Dec 1983
Khushaldas Vrajlal Chokshi Vs State of Gujarat and Others
Gujarat High Court · (1984) 2 GLR 908
Criminal Procedure Code, 1973 (CrPC) — Section 451, 91, 91, 94
High Courts12 Dec 1983
Satishchandra Bhailalbhai Shah and Others Vs State of Gujarat
Gujarat High Court · (1984) 1 GLR 655
Constitution of India, 1950 — Article 14, 16
High Courts09 Dec 1983
Luhana Chandulal Dayalji Vs State of Gujarat
Gujarat High Court · (1984) 2 GLR 804
Penal Code, 1860 (IPC) — Section 302, 302, 34, 34
High Courts09 Dec 1983
Vithalbhai Bhailalbhai Patel Vs T.V. Krishnamurthy and Another
Gujarat High Court · (1984) GLH 1 : (1984) 1 GLR 151
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 31, 31, 7, 7(1), 7(1)Constitution of India, 1950 — Article 226
High Courts09 Dec 1983
Gangaben J. Solanki Vs State of Gujarat and Others
Gujarat High Court · (1984) GLH 518 : (1984) 1 GLR 608
Gujarat Panchayats Act, 1961 — Section 157, 157, 158, 158
High Courts06 Dec 1983
Swastik Textiles Engineers P. Ltd. Vs Rajansingh Santsingh and Others
Gujarat High Court · (1984) 1 GLR 470 : (1984) 2 LLJ 97
Industrial Disputes Act, 1947 — Section 33, 33(1), 33(2), 33A, 38
High Courts03 Dec 1983
State of Gujarat Vs Kishorchandra Ajitrai Chhaya
Gujarat High Court · (1985) CriLJ 392 : (1984) GLH 126
GUJARAT MUNICIPALITIES ACT, 1963 — Section 36, 47, 48, 50, 51Penal Code, 1860 (IPC) — Section 161, 164, 165
High Courts02 Dec 1983
Govindbhai Parshottamdas Patel and Others Vs New Shorrock Mills, Nadiad
Gujarat High Court · AIR 1984 Guj 182 : (1984) GLH 266 : (1984) 1 GLR 156
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(l), 28, 29, 31Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Dec 1983
Kamlaben and Others Vs Ramniklal Damodardas and Another
Gujarat High Court · (1984) 1 GLR 514
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts29 Nov 1983
Hirjibhai Lavjibhai Ladani Vs Upleta Nagar Palika and Another
Gujarat High Court · (1984) GLH 5 : (1984) 1 GLR 487
Bombay Primary Education Act, 1947 — Section 20 , 24(1), 24(1)
High Courts29 Nov 1983
Jyoti Ltd. Vs Jyoti Karmachari Sangh
Gujarat High Court · (1984) GLH 616 : (1984) 1 GLR 506
Industrial Disputes Act, 1947 — Section 10(1)(d), 10(1)(d), 33A
High Courts24 Nov 1983
State of Gujarat and Another Vs Sarabhai Chimanlal Sheth and Co.
Gujarat High Court · (1984) 2 GLR 793 : (1984) 2 LLJ 334
High Courts23 Nov 1983
G.S. Shambhani Vs State Bank of India, Ahmedabad
Gujarat High Court · (1984) GLH 737 : (1984) 2 GLR 870 : (1984) 2 LLJ 322
Constitution of India, 1950 — Article 12, 14, 16, 226, 311Penal Code, 1860 (IPC) — Section 420, 468, 471State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 3, 49, 50(7)
High Courts23 Nov 1983
Mohatta Brothers Vs Commissioner of Income Tax, Gujarat, Ahmedabad
Gujarat High Court · (1985) 153 ITR 247
Income Tax Act, 1961 — Section 139, 184, 184(2), 184(7), 184(8)Partnership Act, 1932 — Section 42