High Courts16 Jan 1984
K.D. Shah Vs State of Gujarat and Others
Gujarat High Court · (1984) GLH 488 : (1984) 1 GLR 422
Gujarat Panchayats Act, 1961 — Section 207, 207, 321
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,572 of 1,768
High Courts13 Jan 1984
Prabhudas Hiralal Rathod Vs City Deputy Collector and Others
Gujarat High Court · (1984) GLH 948 : (1984) 2 GLR 823
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 23A, 23A, 24(2)Constitution of India, 1950 — Article 227
High Courts13 Jan 1984
T.R.S. Nair Vs State of Gujarat and Another
Gujarat High Court · (1984) 1 GLR 397 : (1984) 2 LLJ 102
Constitution of India, 1950 — Article 14
High Courts12 Jan 1984
Abhay Mills Ltd. and Others Vs State of Gujarat and Another
Gujarat High Court · (1984) 1 GLR 484
Bombay Industrial Relations (Gujarat) Rules, 1961 — Rule 61B, 61D(1)Bombay Industrial Relations Act, 1946 — Section 109, 3(14)
High Courts12 Jan 1984
Dr. Lakshmansinh Himatsinhji Vaghela Vs Nareshkumar Chandrashanker Zala and Another
Gujarat High Court · (1984) 2 GLR 850
Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 3Criminal Procedure Code, 1973 (CrPC) — Section 197, 197
High Courts10 Jan 1984
The New India Assurance Co. Ltd. Vs Bhanubhai Dhulabhai Bharwad and Others
Gujarat High Court · (1984) 2 ACC 485
Motor Vehicles Act, 1988 — Section 95(1)(b)(ii) , 95(2)
High Courts10 Jan 1984
Swastic Textile Co. Pvt. Ltd. Vs Commissioner of Income Tax, Gujarat-IV, Ahmedabad
Gujarat High Court · (1984) 150 ITR 155
Income Tax Act, 1961 — Section 37(1), 80
High Courts30 Dec 1983
Mayabhai Raghavbhai Vs Pancholi Dhula Amra and Others
Gujarat High Court · (1984) 2 GLR 816
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 97
High Courts30 Dec 1983
Dilipbhai Babubhai Kapadia Vs District Magistrate Surat and Others
Gujarat High Court · (1984) GLH 1026 : (1984) 2 GLR 919
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2), 3(2)
High Courts30 Dec 1983
Mehta Corporation (Private) Ltd. and Others Vs Rohit Mills Limited
Gujarat High Court · (1984) 1 GLR 713
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3, Order 39 Rule 3
High Courts29 Dec 1983
State of Gujarat Vs Purani Jagatpa Wandas Guru Bhakti Jiwandas
Gujarat High Court · (1983) 22 GLR 895
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406, 406Probation of Offenders Act, 1958 — Section 11, 11(2), 11(4), 11(4), 4(2)
High Courts29 Dec 1983
Chandulal Gokaldas Vs Gijubhai Purshottamdas Patel and Another
Gujarat High Court · (1984) 2 GLR 1458
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(a)Penal Code, 1860 (IPC) — Section 341, 341, 447, 447, 504
High Courts26 Dec 1983
Dena Bank, Surat Vs Devi Exhibitors, Surat and Others
Gujarat High Court · AIR 1985 Guj 51 : (1984) GLH 192 : (1984) 2 GLR 1040
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115
High Courts26 Dec 1983
Kantilal G. Shah Vs State of Gujarat
Gujarat High Court · (1984) GLH 386 : (1984) 2 GLR 809
High Courts26 Dec 1983
Ganpat Ramanlal Dave Vs Divisional Supdt., W. Rly. and Another
Gujarat High Court · (1984) GLH 525 : (1984) 1 GLR 641
Constitution of India, 1950 — Article 311, 311
High Courts26 Dec 1983
Kulsambibi Vs Noor Ahmed Noor Mohmed and Others
Gujarat High Court · (1984) GLH 612 : (1984) 2 GLR 826
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A
High Courts21 Dec 1983
M.S. Desai and Co. Vs Hindustan Petroleum Corporation Ltd.
Gujarat High Court · (1984) 2 GLR 1522
Constitution of India, 1950 — Article 12, 12, 136, 14, 14
High Courts21 Dec 1983
M.L. Makwana Vs The District Judge and Another
Gujarat High Court · (1984) GLH 294 : (1984) 1 GLR 315
Constitution of India, 1950 — Article 235Gujarat Civil Services (Discipline and Appeal) Rules, 1971 — Rule 22, 23
High Courts21 Dec 1983
M.S. Desai and Co. (Nadiadwala) Vs Hindustan Petroleum Corporation
Gujarat High Court · (1984) GLH 864 : (1984) 1 GLR 267
Constitution of India, 1950 — Article 12, 136, 226, 226
High Courts15 Dec 1983
Natubhai Dahyabhai Patel Vs A. Ayanger, District Development Officer and Others
Gujarat High Court · (1984) GLH 300 : (1984) 2 GLR 1419