High Courts12 Mar 1984
Shankerbhai Bhailalbhai Patel Vs Baroda District Panchayat and Others
Gujarat High Court · (1984) 2 GLR 921
Gujarat Panchayats Act, 1961 — Section 23, 23, 25, 25
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,570 of 1,768
High Courts12 Mar 1984
Jagatbhai Punjabhai Palkhiwala and Others Vs Vikarambhai Punjabhai Palkhiwala and Others
Gujarat High Court · AIR 1985 Guj 112 : (1984) 2 GLR 1242
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15
High Courts12 Mar 1984
Jagatbhai Punjabhai Palkhiwala and Others Vs Vikrambhai Punjabhai Palkhiwala and Others
Gujarat High Court · AIR 1985 Guj 34 : (1984) GLH 772 : (1984) 2 GLR 482
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 10B, Order 26 Rule 10B(2), Order 26 Rule 19(2)
High Courts06 Mar 1984
N.V. Ashar Vs State of Gujarat and Others
Gujarat High Court · (1984) GLH 591 : (1984) 2 GLR 1333
Civil Procedure Code, 1908 (CPC) — Section 80, 80, 80(1), 80(2)
High Courts06 Mar 1984
Vinaykumar Tribhovandas Patel Vs Additional Development Commissioner and Others
Gujarat High Court · (1984) GLH 716 : (1984) 2 GLR 1046
Gujarat Panchayats Act, 1961 — Section 49, 49
High Courts03 Mar 1984
Sarjubhaiya Mathurbhaiya Kahar Vs Deputy Commissioner of Police and Another
Gujarat High Court · (1984) CriLJ 1474 : (1984) GLH 198 : (1984) 1 GLR 538
Constitution of India, 1950 — Article 134, 134A, 14, 141, 161Gujarat Police Act, 1951 — Section 55, 56, 57, 59, 60Gujarat Prohibition Act, 1949 — Section 65, 68
High Courts02 Mar 1984
Ishverbhai Bhagubhai Vs Special Secretary, Revenue Department and Another
Gujarat High Court · (1984) GLH 468 : (1984) 2 GLR 1219
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G, 43, 43(1)Constitution of India, 1950 — Article 227
High Courts01 Mar 1984
Natia Jiria Vs State of Gujarat and Others
Gujarat High Court · (1984) CriLJ 936 : (1984) GLH 594 : (1984) 1 GLR 464
Prisons Act, 1894 — Section 59
High Courts01 Mar 1984
Mohamed Abdulla Vs Employees'' State Insurance Corporation, Ahmedabad
Gujarat High Court · (1984) 03 GUJ CK 0003
Employees State Insurance Act, 1948 — Section 54, 54A(2), 82, 82(2)
High Courts27 Feb 1984
Takhubha Pratapsing Vs Mahipatsinh Bhavsinh Bhavsinh and Others
Gujarat High Court · (1984) 1 GLR 493
Criminal Procedure Code, 1973 (CrPC) — Section 97, 97
High Courts24 Feb 1984
Gujarat State Road Transport Corporation Vs Patel Naraangbhai Ramjibhai and Others
Gujarat High Court · (1984) 1 ACC 386 : (1986) ACJ 280
High Courts21 Feb 1984
Commissioner of Income Tax, Gujarat-I Vs Lilavati Thakorelal Patel
Gujarat High Court · (1985) 45 CTR 77 : (1985) 152 ITR 565
Income Tax Act, 1961 — Section 2(1)
High Courts21 Feb 1984
Commissioner of Income Tax Vs Smt. Lilavati Thakorlal Patel
Gujarat High Court · (1984) 18 TAXMAN 471
Wealth Tax Act, 1957 — Section 2(e)(i)
High Courts21 Feb 1984
Bhagubhai H. Devani Vs Porbandar
Gujarat High Court · AIR 1984 Guj 134
Constitution of India, 1950 — Article 12, 226Gujarat Municipalities Act, 1963 — Section 44, 44(1), 615, 65, 80
High Courts21 Feb 1984Allowed
Sindhi Osman Nathubhai Vs Harun Mamad Chaki and Others
Gujarat High Court · (1984) 02 GUJ CK 0002
Workmens Compensation Act, 1923 — Section 3, 3(1), 4, 4(1), 4A
High Courts20 Feb 1984
Dr. Kiritkumar D. Gor Vs Trustees of Saraspur Dharmada Trust
Gujarat High Court · (1984) GLH 788 : (1984) 2 GLR 831
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Feb 1984
Punambhai Khodabhai Parmar Vs G. Kenel Construction and Another
Gujarat High Court · (1984) 2 ACC 287
High Courts17 Feb 1984
Ratilal Devabhai Navik Vs State of Gujarat and Another
Gujarat High Court · (1985) CriLJ 96 : (1985) 1 GLR 23 : (1983) 2 GLR 657
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 136, 21, 22, 226, 32Customs Act, 1962 — Section 135
High Courts16 Feb 1984
Dr. Saroj Ramesh Vs State of Gujarat and Others
Gujarat High Court · (1984) GLH 372 : (1984) 1 GLR 689
High Courts13 Feb 1984
Ahmed Ahaiyat Saiyed (driver) and Another Vs Ibrahim Bhachal Shah and Another
Gujarat High Court · (1984) 2 ACC 323 : (1985) ACJ 83