COURT ARCHIVE

Gujarat High Court judgments

35,350 judgments · page 1,568 of 1,768

High Courts16 Apr 1984

Prahladbhai Ambalal Patel Vs State of Gujarat and Another

Gujarat High Court · (1984) CriLJ 1642 : (1984) GLH 413 : (1984) 2 GLR 1380 : (1985) 1 RCR(Criminal) 229

Penal Code, 1860 (IPC) — Section 272, 273, 274, 275, 276Prevention of Food Adulteration Act, 1954 — Section 11, 13, 14A, 16, 2

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High Courts13 Apr 1984

Baroda Municipal Corporation Vs Patel Dahyabhai Gordhanbhai and Others

Gujarat High Court · (1985) 1 GLR 113

Bombay District Municipal Act, 1901 — Section 96(5)Bombay Provincial Municipal Corporations Act, 1949 — Section 2(5), 253, 253, 254, 260

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High Courts12 Apr 1984

Chamanbhai Gangaram Vankar Vs The State of Gujarat

Gujarat High Court · (1984) CriLJ 1881 : (1984) GLH 438

Evidence Act, 1872 — Section 114Gujarat Police Act, 1951 — Section 110, 117, 2Gujarat Prohibition Act, 1949 — Section 129, 129A, 143, 2, 66

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High Courts12 Apr 1984

Steel Pipe and Fabrication Works Vs State of Gujarat and Others

Gujarat High Court · (1984) 2 GLR 1517

Bombay Land Revenue Code, 1879 — Section 65Mines and Minerals (Development and Regulation) Act, 1957 — Section 3(d), 3(e)

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High Courts11 Apr 1984

Songadh Group Gram Panchayat, Songadh and Others Vs Ranianlal Ishverlal Patel

Gujarat High Court · AIR 1984 Guj 140 : (1984) GLH 1070

Civil Procedure Code, 1908 (CPC) — Section 100, 101Gujarat Gram and Nagar Panchayats (Taxes and Fees) Rules, 1964 — Rule 3Gujarat Panchayats (Amendment) Act, 1962 — Section 171(i), 171(ii)

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High Courts10 Apr 1984

Shah Jitendra Nanalal Vs Patel Lallubhai Ishverbhai

Gujarat High Court · AIR 1984 Guj 145 : (1984) 2 GLR 1001

Specific Relief Act, 1963 — Section 10, 12Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1), 5(3)

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High Courts06 Apr 1984

Union of India and Others Vs Ahmedabad Manufacturing and Calico Printing Co. Ltd. and Others

Gujarat High Court · (1988) 34 ELT 605

Central Excises and Salt Act, 1944 — Section 11B

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High Courts06 Apr 1984

Union of India Vs Bharat Vijay Mills Co. Ltd.

Gujarat High Court · (1984) 2 GLR 1111

Bombay Sales Tax Act, 1959 — Section 37(1)(a)Limitation Act, 1963 — Section 17(1)Negotiable Instruments Act, 1881 (NI) — Section 80

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High Courts06 Apr 1984

Kishore and Co. Vs Karsanbhai Desalbhai

Gujarat High Court · AIR 1984 Guj 123 : (1984) GLH 577 : (1984) 2 GLR 1136

Limitation Act, 1963 — Article 113, 18

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High Courts05 Apr 1984

Nathubhai Alias Natwerbhai Kohyabhai Chamar Vs Chandra Quarry and Another

Gujarat High Court · (1984) 2 ACC 304

Workmens Compensation Act, 1923 — Section 2(1)(2), 2(1)(2)

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High Courts05 Apr 1984

Imammiya Sadrumiya Malek and Another Vs Mahmadhusen Nabibbhai Shaikh

Gujarat High Court · (1985) ACJ 674 : (1986) 1 GLR 556

Workmens Compensation Act, 1923 — Section 2(1)(d)(n), 8, 8, 8, 9

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High Courts04 Apr 1984

Dashrathlal Jesinghbhai Brahmbhatt Vs Bai Ganga and Others

Gujarat High Court · (1984) 2 ACC 392 : (1985) ACJ 410

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High Courts04 Apr 1984

The New India Assurance Co. Ltd. Vs Gunwanti Hemraj and Others

Gujarat High Court · (1984) 2 ACC 399

Evidence Act, 1872 — Section 65, 65, 66, 66Motor Vehicles Act, 1988 — Section 95(2)(b)(ii)

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High Courts04 Apr 1984

Mohini Bhiryomal Hingorani Vs Bhanubhai Manilal Patel

Gujarat High Court · (1984) GLH 649 : (1984) 2 GLR 1058

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(k), 13(1)(k), 29(2), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts04 Apr 1984