Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 8Constitution of India, 1950 — Article 226

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High Courts26 Apr 1984

Union of India and Another Vs Narayanbhai Keshavlal Patel

Gujarat High Court · AIR 1984 Guj 206 : (1984) GLH 710

Constitution of India, 1950 — Article 226Telegraph Rules, 1951 — Rule 421

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High Courts25 Apr 1984

Sukar Naran Bakhia Vs R.P. Shah and Another

Gujarat High Court · (1984) GLH 1162 : (1985) 1 GLR 127

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High Courts25 Apr 1984

Ramjibhai Lalbhai Patel Vs Shantaben

Gujarat High Court · AIR 1984 Guj 167 : (1984) GLH 986

Bombay Civil Courts Act, 1869 — Section 16Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Hindu Marriage Act, 1955 — Section 13(1), 28, 3

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High Courts23 Apr 1984

A. Vs B.

Gujarat High Court · AIR 1985 Guj 121 : (1984) GLH 939 : (1985) 1 GLR 119

Evidence Act, 1872 — Section 101, 3Hindu Marriage Act, 1955 — Section 13, 13(l)

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High Courts23 Apr 1984

Digvijay B. Majumdar Vs Union of India

Gujarat High Court · (1984) GLH 817 : (1984) 2 GLR 1528 : (1985) 1 LLJ 303

Constitution of India, 1950 — Article 311(2)Railway Establishment Code — Rule 158

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High Courts20 Apr 1984

Siemens India Limited Vs The State of Gujarat

Gujarat High Court · (1984) 2 GLR 929 : (1984) 57 STC 1

GUJARAT SALES TAX ACT, 1969 — Section 62, 69

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High Courts19 Apr 1984

Commissioner of Income Tax, Gujarat-I Vs Cellulose Products of India Ltd.

Gujarat High Court · (1985) 151 ITR 499

Income Tax Act, 1961 — Section 251, 253, 254, 37, 80J(1)

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High Courts18 Apr 1984

Chhotalal and Co. Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1984) 2 GLR 858 : (1984) 150 ITR 276

Income Tax Act, 1961 — Section 158, 182, 183, 184, 2(23)

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High Courts17 Apr 1984

Sarangpur Cotton Manufacturing Co. Limited Vs Commissioner of Income Tax, Gujarat

Gujarat High Court · (1985) 152 ITR 251

Income Tax Act, 1961 — Section 154

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High Courts17 Apr 1984

Sarangpur Cotton Mfg. Co. Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (1985) 20 TAXMAN 289

Income Tax Act, 1961 — Section 154

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High Courts16 Apr 1984

Chamar Vashram Chhaganbhai Vs Parmar Suresh Ramji and Others

Gujarat High Court · (1985) 1 GLR 47

Criminal Procedure Code, 1973 (CrPC) — Section 462, 462

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