High Courts06 Feb 1984

Jethalal Girdharlal Vs State of Gujarat

Gujarat High Court · (1984) GLH 980 : (1984) 2 GLR 964

Bombay Prohibition (Medical Examination and Blood Test) Rules, 1959 — Rule 4Bombay Prohibition Act, 1949 — Section 66(1)(b), 66(1)(b)Criminal Procedure Code, 1973 (CrPC) — Section 255(2)
High Courts03 Feb 1984

State of Gujarat Vs Kathi Ramku Aligbhai

Gujarat High Court · (1986) CriLJ 239 : (1984) 2 GLR 224

Criminal Procedure Code, 1973 (CrPC) — Section 162Gujarat Prohibition Act, 1949 — Section 65, 66, 81, 83Penal Code, 1860 (IPC) — Section 302
High Courts31 Jan 1984

Sarabhai Chemicals Vs Subhas N. Pandya

Gujarat High Court · (1984) 49 FLR 244 : (1984) GLH 713 : (1984) 1 GLR 329 : (1984) 2 LLJ 75

Industrial Disputes Act, 1947 — Section 2, 25B, 25C, 25FPayment of Gratuity Act, 1972 — Section 2, 4