High Courts21 Sept 1983
Commissioner of Income Tax Vs Purshottambhai Maganbhai Hatheesing (HUF)
Gujarat High Court · (1984) 16 TAXMAN 247
Income Tax Act, 1961 — Section 45Land Acquisition Act, 1894 — Section 11, 17
COURT ARCHIVE
Gujarat High Court judgments
35,350 judgments · page 1,575 of 1,768
High Courts20 Sept 1983
S.H. Shirekar Vs Union of India and Others
Gujarat High Court · (1985) 51 FLR 128 : (1984) GLH 81 : (1984) 2 GLR 1238 : (1985) 1 LLJ 91
Bombay Civil Services Rules, 1959 — Rule 57
High Courts20 Sept 1983
Sunderlal Nanalal (Huf) Vs Commissioner of Income Tax, Gujarat-II, Ahmedabad
Gujarat High Court · (1985) 151 ITR 25
Income Tax Act, 1961 — Section 37(1)
High Courts20 Sept 1983
Pravin Soneji, Vice President, Jamnagar Shopping and General Employees'' Union Vs J.M. Baxi and Co. and Another
Gujarat High Court · (1984) GLH 119 : (1984) 2 GLR 1350
Industrial Disputes Act, 1947 — Section 10(1)(c), 10(1)(c), 36(2), 36(3), 36(4)
High Courts20 Sept 1983
C.R. Shah Vs L.C. Joshi
Gujarat High Court · (1984) GLH 392 : (1984) 1 GLR 394
Industrial Disputes Act, 1947 — Section 36(4), 36(4)
High Courts20 Sept 1983
N.D. Patel and Company Vs Manubhai Karsanbhai Parmar and Another
Gujarat High Court · (1984) 1 GLR 386 : (1984) 2 LLJ 398
High Courts16 Sept 1983
Husseinbhai Ahmedbhai Memon Vs Mangiben and Others
Gujarat High Court · (1984) GLH 357 : (1984) 1 GLR 221
Workmens Compensation Act, 1923 — Section 2(1)(n), 2(1)(n)
High Courts16 Sept 1983
State of Gujarat Vs Rohit and Another
Gujarat High Court · (1985) CriLJ 556
Criminal Procedure Code, 1973 (CrPC) — Section 386, 389, 390, 391, 397Penal Code, 1860 (IPC) — Section 304, 335
High Courts16 Sept 1983
Manilal Hiralal Doshi (by LR) and Others Vs State of Gujarat
Gujarat High Court · AIR 1985 Guj 47
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 20(1), 8(1), 8(3)
High Courts16 Sept 1983
Nirmalaben Manilal Doshi (Heirs of Manilal Hiralal) and Others Vs State of Gujarat
Gujarat High Court · (1984) 1 GLR 322
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20(1), 20(1), 20(1)(a)
High Courts14 Sept 1983
Jitendrasingh Sardarsingh Barad Vs State of Gujarat
Gujarat High Court · (1984) 2 GLR 1031
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 397, 397, 401, 401Penal Code, 1860 (IPC) — Section 468
High Courts14 Sept 1983
Indian Petrochemicals Corporation Ltd. Vs Chunilal D. Patel
Gujarat High Court · (1984) GLH 623 : (1984) 2 GLR 943
Constitution of India, 1950 — Article 133, 226Evidence Act, 1872 — Section 49, 49
High Courts14 Sept 1983
Dr. Mahipatray M. Mehta Vs Haji Juma Valimamad and Another
Gujarat High Court · (1984) GLH 30 : (1984) 2 GLR 1074
Penal Code, 1860 (IPC) — Section 34, 34, 499, 500, 500
High Courts09 Sept 1983
Prakashbhai Kanjibhat Solanki Vs State of Gujarat and Another
Gujarat High Court · (1985) 1 GLR 162
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 18(1), 18(1), 18(2)Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 468, 468, 469, 469, 472
High Courts08 Sept 1983
Ravjibhai Maganbhai Vs State of Gujarat
Gujarat High Court · (1984) 2 GLR 1054
Criminal Procedure Code, 1973 (CrPC) — Section 360, 360Penal Code, 1860 (IPC) — Section 304A, 304A
High Courts08 Sept 1983
Ramaben Amrutlal Bhavsar and Others Vs State and Others
Gujarat High Court · (1984) GLH 180 : (1984) 2 GLR 1050
Bombay Primary Education Act, 1947 — Section 10(A), 10(A)(1), 10(A)(1), 10AGujarat Panchayats Act, 1961 — Section 326
High Courts08 Sept 1983
Bachubha Ramsangji Vs J.R. Ahir and Others
Gujarat High Court · (1984) 1 GLR 600
High Courts08 Sept 1983
Smt. Chandraprabhaben Navinchandra Bharatiya Vs State of Gujarat and Others
Gujarat High Court · (1984) 2 GLR 829
Land Acquisition Act, 1894 — Section 31(2), 31(2)
High Courts08 Sept 1983
Ravjibhai Maganbhai Vs State
Gujarat High Court · (1984) GLH 306 : (1984) 1 GLR 122
Criminal Procedure Code, 1973 (CrPC) — Section 360, 360Penal Code, 1860 (IPC) — Section 304A, 304A
High Courts07 Sept 1983
Sukhdev C. Dave Vs Union of India (UOI) and Others
Gujarat High Court · (1984) 1 GLR 234