High Courts30 Dec 1999Dismissed
Mehta Pradipkumar Mansukhlal Vs Shri Mehta Panachand Thakarshi Jain Vidhyarthi Bhavan Trust
Gujarat High Court · (1999) 12 GUJ CK 0046
Bombay Public Trusts Act, 1950 — Section 47
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,298 of 1,769
High Courts30 Dec 1999Dismissed
Deepak Vyas Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 2508
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(1)
High Courts30 Dec 1999
Hirabhai Bhanabhai Ahir Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 154
Evidence Act, 1872 — Section 11Penal Code, 1860 (IPC) — Section 141, 201, 302, 320, 325
High Courts30 Dec 1999Dismissed
Akbarbhai Rahimbhai Momin Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0036
High Courts30 Dec 1999Allowed
Ahmedabad Municipal Corporation Vs Parshottambhai Chakubhai Patel
Gujarat High Court · (1999) 12 GUJ CK 0032
High Courts30 Dec 1999Allowed
Murti Enterprises Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 850
High Courts30 Dec 1999Dismissed
Becharbhai Shankerbhai Prajapati Vs State
Gujarat High Court · (1999) 12 GUJ CK 0030
High Courts30 Dec 1999
Ajmera and Co. Vs Development Commissioner, Gujarat State and Others
Gujarat High Court · (2000) 3 GLR 2217
Constitution of India, 1950 — Article 226
High Courts30 Dec 1999Allowed
Kanbi Arjan Kana Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 745
High Courts30 Dec 1999Allowed
Minesh Rajnikant Dalal Vs Avani Minesh Dalal
Gujarat High Court · (2000) 2 GLR 733
Hindu Marriage (Amendment) Act, 1956 — Section 24
High Courts29 Dec 1999Dismissed
Ramiben Vs Competent Officer
Gujarat High Court · (1999) 12 GUJ CK 0095
Urban Land (Ceiling and Regulation) Act, 1976 — Section 2(o)(ii)
High Courts29 Dec 1999Dismissed
Nilesh Todi Vs Gujarat Secondary Education Board
Gujarat High Court · (1999) 12 GUJ CK 0083
High Courts28 Dec 1999Dismissed
State of Gujarat Vs Amrutlal Bapulal Swami
Gujarat High Court · (1999) 12 GUJ CK 0064
Law Officers Rules — Rule 132, 133
High Courts28 Dec 1999
Shivabhai Khodabhai Patel Vs Commissioner of Income Tax and Another
Gujarat High Court · (2000) 161 CTR 93 : (2000) 244 ITR 457 : (2000) 110 TAXMAN 446
Income Tax Act, 1961 — Section 124, 124(2), 124(3), 127, 127(1)
High Courts28 Dec 1999Dismissed
Lok Hitrakshak Samiti Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0019
High Courts27 Dec 1999Dismissed
Saiyad Nasiruddin Saiyadali Vs Kuburabegum
Gujarat High Court · (2000) 4 GLR 836
High Courts27 Dec 1999Dismissed
Sadaruddin Maganbhai Narsidani Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 3433
High Courts24 Dec 1999Dismissed
Arvindkumar N. Trivedi Vs Director
Gujarat High Court · (1999) 12 GUJ CK 0109
High Courts24 Dec 1999
Devshibhai Bhimabhai Rabari Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1097
High Courts24 Dec 1999Allowed
Ahmedabad Municipal Corporation Vs Mukeshkumar Babulal Shah
Gujarat High Court · (2000) 1 GLR 871