High Courts24 Dec 1999
Mahesana District Co-operative Milk Producers Union Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 177 CTR 333 : (2002) 258 ITR 780 : (2003) 132 TAXMAN 40
Income Tax Act, 1961 — Section 32, 43, 80J
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,299 of 1,769
High Courts24 Dec 1999Partly Allowed
Devshibhai Bhimabhai Rabari Vs State of Gujarat and Others
Gujarat High Court · (2001) 2 GLR 1097
Bombay Land Revenue Code, 1879 — Section 211
High Courts24 Dec 1999Dismissed
Rajabhai Bhimabhai Rabari Vs State of Gujarat
Gujarat High Court · (2000) 3 GLR 25
High Courts24 Dec 1999
Virji Meghaji Dakhi Vs Dist. Superintendent of Police
Gujarat High Court · (1999) 12 GUJ CK 0012
High Courts23 Dec 1999
Superintendent Vs Vanrajsinh Gambhirsinhg Jadeja
Gujarat High Court · (1999) 12 GUJ CK 0080
High Courts23 Dec 1999Dismissed
Gohel Sunil Devshi Vs State Election Commission
Gujarat High Court · (2001) 1 GLR 163
Constitution of India, 1950 — Article 226, 243ZA, 243ZG, 324(1), 327Gujarat Municipalities (Conduct of Elections) Rules, 1994 — Rule 11, 15, 7, 8Gujarat Municipalities Act, 1963 — Section 14, 178(2), 2, 80, 80A
High Courts23 Dec 1999Allowed
State of Gujarat Vs C.D. Chokshi
Gujarat High Court · (1999) 12 GUJ CK 0005
Bombay Civil Services Rules, 1959 — Rule 161(1)Bombay Land Revenue Code, 1879 — Section 16Bombay Village Police Act, 1867 — Section 5
High Courts22 Dec 1999Dismissed
State of Gujarat Vs Jagdishbhai Kevarbhai
Gujarat High Court · (2001) GLR 342
Law Officers Rules — Rule 132, 133
High Courts22 Dec 1999Dismissed
Spl. Laq Officer Vs Ghamaji Madhaji
Gujarat High Court · (1999) 12 GUJ CK 0058
Limitation Act, 1963 — Section 5
High Courts22 Dec 1999Allowed
Ramesh @ Bhangari Babaji Thakor (ZALA) Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 2545 : (2000) 2 GLR 825
High Courts21 Dec 1999Dismissed
Jaykumar G. Vyas Shop No. 2 Vs Vijay Housing Development Corporation
Gujarat High Court · (1999) 12 GUJ CK 0097
High Courts21 Dec 1999Dismissed
Competent Authority and Addl. Collector Vs Haribahi Manibhai Patel
Gujarat High Court · (1999) 12 GUJ CK 0074
Urban Land (Ceiling and Regulation) Act, 1976 — Section 6(1)
High Courts20 Dec 1999Dismissed
Rambhai Bhailalbhai Patel Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 97
Gujarat Agricultural Lands Ceiling Act, 1960 — Section 5, 8(1), 8(2)
High Courts20 Dec 1999
Commissioner of Income Tax Vs H. Link
Gujarat High Court · (2000) 161 CTR 109 : (2000) 244 ITR 93 : (2000) 112 TAXMAN 94
Income Tax Act, 1961 — Section 17, 17(2), 9(1)
High Courts20 Dec 1999
Commissioner of Income Tax Vs Power Build Limited
Gujarat High Court · (2000) 162 CTR 41 : (2000) 244 ITR 19 : (2000) 113 TAXMAN 327
Income Tax Act, 1961 — Section 37(1)
High Courts20 Dec 1999
Commissioner of Income Tax Vs Power Build Ltd.
Gujarat High Court · (2000) 162 CTR 41 : (2000) 244 ITR 19 : (2000) 113 TAXMAN 327
High Courts20 Dec 1999
Commissioner of Income Tax Vs Sayaji Iron Works Quarry (P) Ltd.
Gujarat High Court · (2000) 161 CTR 496 : (2000) 244 ITR 628
Income Tax Act, 1961 — Section 139, 143, 147, 148, 256(1)
High Courts20 Dec 1999
Commissioner of Income Tax Vs Chalthan Vibhag Khand Udyog Sahakari Mandali Ltd.
Gujarat High Court · (2000) 244 ITR 557 : (2000) 113 TAXMAN 321
Income Tax Act, 1961 — Section 72, 80B(5), 80G, 80P, 80P(2)
High Courts20 Dec 1999
Commissioner of Income Tax Vs Sayaji Iron Works Quarry (P.) Ltd.
Gujarat High Court · (2001) 116 TAXMAN 569
Income Tax Act, 1961 — Section 139, 147, 148, 256(1), 271(1)(a)
High Courts17 Dec 1999Dismissed
Municipal Corporation of City of Ahmedabad Vs Janakkumar G. Vyas
Gujarat High Court · (2000) 1 GLR 851
Constitution of India, 1950 — Article 226