High Courts17 Jan 2000Dismissed
Vasantkumar Mahadevprasad Bhatt Vs State of Gujarat
Gujarat High Court · (2000) 01 GUJ CK 0016
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,297 of 1,769
High Courts13 Jan 2000
Samjuben Bhikhabhai and Others Vs Koli Lalji Naku and Others
Gujarat High Court · (2000) 01 GUJ CK 0002
Motor Vehicles Act, 1988 — Section 95, 95(1)(b)
High Courts01 Jan 2000Allowed
Keshavlal R. Khristi Vs Sonaben
Gujarat High Court · (2000) 4 GLR 657
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29, 32, 32(1B), 32A, 32BCivil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 227
High Courts01 Jan 2000
Kutch District Panchayat Vs Premji V. Dudiya
Gujarat High Court · (2000) 4 GLR 830
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts01 Jan 2000Dismissed
Jayndra S. Shah Vs Mukund Somchand Shah
Gujarat High Court · (2000) 2 GLR 172
Arbitration and Conciliation Act, 1996 — Section 11
High Courts01 Jan 2000Dismissed
Jitendra Nagjibhai Tailor Vs Lupin Laboratories Ltd.
Gujarat High Court · (2000) 01 GUJ CK 0003
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A
High Courts30 Dec 1999Dismissed
D.K. Patel Vs State of Gujarat
Gujarat High Court · (1999) 12 GUJ CK 0111
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts30 Dec 1999Dismissed
Uttar Bhartiya Nagar Cooperative Housing Society Ltd. and Another Vs The State of Gujarat and Others
Gujarat High Court · (2001) GLR 303
High Courts30 Dec 1999Dismissed
Gohel Sunil Devshi Vs State Election Commission
Gujarat High Court · (2000) 2 GLR 1527
High Courts30 Dec 1999Dismissed
Indumati Chandrakant Doshi Vs Competent Authority and Deputy Collector, Urban Land Ceiling
Gujarat High Court · (1999) 12 GUJ CK 0094
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(5), 6(1), 9Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts30 Dec 1999Dismissed
Dr. Mukundrai Venishankar Trivedi Vs State of Gujarat and Others
Gujarat High Court · (2000) 3 GLR 2259
High Courts30 Dec 1999Allowed
Gujarat Mineral Development Corporation Vs Jayant Shriram Kalal
Gujarat High Court · (1999) 12 GUJ CK 0081
Constitution of India, 1950 — Article 226, 227
High Courts30 Dec 1999Dismissed
Ghanshyam Hiralal Amin Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 215
High Courts30 Dec 1999
H.K. Das, Collector and Another Vs Babulal Gangaram Joshi
Gujarat High Court · (2001) 2 GLR 1103
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(C)(2)Payment of Bonus Act, 1965 — Section 32, 32(v)(c)
High Courts30 Dec 1999Allowed
Singapore Air Lines Vs Hi-Rel Electronics Pvt. Ltd. and Others
Gujarat High Court · (1999) 12 GUJ CK 0070
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Dec 1999
H.K. Das Vs Babulal Gangaram Joshi
Gujarat High Court · (2001) 2 GLR 175 : (2001) 2 LLJ 460
High Courts30 Dec 1999Dismissed
Kalpesh Gunwantlal Soni Vs State of Gujarat and Others
Gujarat High Court · (2001) GLR 381
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302Prisons (Bombay Furlough and Parole) Rules, 1959 — Rule 4(10), 4(5), 4(6)
High Courts30 Dec 1999
M.S. Bhut Education Trust and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2000 Guj 160
Constitution of India, 1950 — Article 14
High Courts30 Dec 1999Dismissed
Ambalal Kalidas Patel Vs Navnitbhai Harmanbhai Patel and Another
Gujarat High Court · (1999) 12 GUJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 115(1)(b)