High Courts28 Jan 2000Allowed
Haribhai Galbabhai Patel and Another Vs Parmabhai Kanjibhai Parmar and Others
Gujarat High Court · AIR 2001 Guj 127
Gujarat Panchayats (Amendment) Act, 1993 — Section 57
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,296 of 1,769
High Courts28 Jan 2000
Asiam Studio Pvt. Ltd. and Another Vs Union of India and Another
Gujarat High Court · (2000) 69 ECC 374
High Courts28 Jan 2000
Desai Tejmal Ramsing Vs Ministry of Defence and Another
Gujarat High Court · (2000) 01 GUJ CK 0013
Army Rules, 1954 — Rule 13(3)Constitution of India, 1950 — Article 226
High Courts28 Jan 2000Dismissed
Jasodagirti Sohangiri Vs Popatlal J. Majithia
Gujarat High Court · (2001) 4 GLR 3164
Bombay Public Trusts Act, 1950 — Section 18
High Courts27 Jan 2000
Commissioner of Income Tax Vs Abdul Rahim Khan M. Pathan
Gujarat High Court · (2000) 243 ITR 409 : (2003) 131 TAXMAN 397
Income Tax Act, 1961 — Section 139, 143(3), 147, 147(A), 148Income Tax Rules, 1962 — Rule 12
High Courts27 Jan 2000
COMMISSIONER OF INCOME TAX Vs ABDUL RAHIM KHAN M. PATRAN
Gujarat High Court · (2000) 160 CTR 259
Income Tax Act, 1961 — Section 139, 143(3), 147, 147(a), 148
High Courts25 Jan 2000Dismissed
Ramesh Maneklal Thakkar Vs State of Gujarat
Gujarat High Court · (2000) 01 GUJ CK 0027
Limitation Act, 1963 — Article 113, 12, 21
High Courts25 Jan 2000
Union of India (UOI) Vs Harilal Talakchand
Gujarat High Court · (2000) 01 GUJ CK 0019
High Courts25 Jan 2000Dismissed
Bharatbhai Punabhai Chavda Vs Manojkumar Dhranga
Gujarat High Court · (2000) 2 GLR 455
High Courts25 Jan 2000
Premjibhai and Sons Vs Commissioner of Income Tax
Gujarat High Court · (2001) 166 CTR 316
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(4), 143(3), 158B(a), 158BB(2)
High Courts24 Jan 2000
Commissioner of Income Tax Vs Mihir Textiles Ltd.
Gujarat High Court · (2000) 161 CTR 200 : (2000) 243 ITR 616 : (2002) 123 TAXMAN 1082
Income Tax Act, 1961 — Section 143(3), 154, 214, 256(1)
High Courts24 Jan 2000Allowed
National Insurance Co. Ltd. Vs Bai Shantaben and Others
Gujarat High Court · (2002) ACJ 374
Motor Vehicles Act, 1988 — Section 95
High Courts21 Jan 2000
Jayendra S. Shah Vs Mukund Somchand Shah and Another
Gujarat High Court · (2000) 2 GLR 1124
Arbitration and Conciliation Act, 1996 — Section 11
High Courts21 Jan 2000Dismissed
Kantiji Chanduji Thakore Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 282
Penal Code, 1860 (IPC) — Section 141, 147, 148, 149, 300
High Courts21 Jan 2000Dismissed
Nathubhai Virjibhai Vachhani Vs Dayalal Nathubhai Vachhani
Gujarat High Court · (2000) 01 GUJ CK 0011
High Courts20 Jan 2000
Maganlal Rudabhai Zavia Vs Champaben Maganbhai Zavia
Gujarat High Court · (2000) 01 GUJ CK 0029
High Courts20 Jan 2000
Gangeshwarprasad B. Singh and Others Vs Union of India and Another
Gujarat High Court · (2000) 2 LLJ 1625
Industrial Disputes Act, 1947 — Section 25F
High Courts20 Jan 2000Allowed
Babubhai Hirabhai Vs City Deputy Collector
Gujarat High Court · (2000) 01 GUJ CK 0005
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 7, 7(1), 8, 8AA, 8AA2
High Courts19 Jan 2000
V. Laxmikant and Co. Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 492
High Courts18 Jan 2000
Shankerji Cheljaji Thakor Vs State Of Gujarat
Gujarat High Court · (2000) 2 LLJ 239
Industrial Disputes Act, 1947 — Section 25B, 25F