High Courts11 Feb 2000
Chhani Nagar Panchayat and Another Vs State of Gujarat and Others
Gujarat High Court · (2000) 2 GLR 1263
Evidence Act, 1872 — Section 114Gujarat Industrial Development Act, 1962 — Section 16
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,294 of 1,769
High Courts10 Feb 2000Allowed
Safiyaben Mohmed Sahid Ansari Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 4453 : (2000) 2 DMC 494 : (2000) 3 GLR 863 : (2000) 4 RCR(Criminal) 98
High Courts10 Feb 2000Allowed
Bhavesh Gas Suppliers Vs District Industries Centre and Others
Gujarat High Court · AIR 2001 Guj 99
Constitution of India, 1950 — Article 226
High Courts10 Feb 2000
Jagdish U. Nanavaty and Others Vs State of Gujarat and Others
Gujarat High Court · (2000) 87 FLR 520 : (2000) 2 GLR 1703
High Courts10 Feb 2000Dismissed
Amichandbhai Madhwan Patel Vs State of Gujarat and Others
Gujarat High Court · (2001) 1 GLR 287
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 195(2), 195(3)Penal Code, 1860 (IPC) — Section 114, 123, 172, 173, 174
High Courts10 Feb 2000Dismissed
Amichandbhai M. Adhwan Patel Vs State of Gujarat
Gujarat High Court · (2001) 1 GLR 287
High Courts09 Feb 2000Allowed
Director, Govt. Printing and Stationery Department and Another Vs S.L. Solanki
Gujarat High Court · (2001) 2 GLR 1563
Bombay Civil Services Rules, 1959 — Rule 161, 161(1), 9(27)Constitution of India, 1950 — Article 14, 16, 309
High Courts09 Feb 2000
Jawansing Balusing Through His Wife Bhaliben Jawansing Vs State of Gujarat
Gujarat High Court · (2000) 02 GUJ CK 0036
High Courts09 Feb 2000
Bhikhup Agarwal Vs Lilaben Laljibhai Vala and Others
Gujarat High Court · (2002) ACJ 1571
High Courts08 Feb 2000
Gujarat State Road Transport Corporation Vs Isuf Ismail Mansuri and Others
Gujarat High Court · (2001) ACJ 1152 : (2000) 2 GLR 679
High Courts08 Feb 2000
Chetan Y. Vora Vs Union of India and Others
Gujarat High Court · (2000) 70 ECC 173 : (2001) 95 ECR 419
Central Excise Rules, 1944 — Rule 209A, 9(2)Central Excises and Salt Act, 1944 — Section 11A, 11A(1)
High Courts08 Feb 2000Allowed
New India Assurance Co. Ltd. Vs Shantaben and Others
Gujarat High Court · (2002) ACJ 394
Motor Vehicles Act, 1939 — Section 59(3)Motor Vehicles Act, 1988 — Section 59(3)
High Courts08 Feb 2000
Apurva J. Parekh Vs Union Of India and Others
Gujarat High Court · (2000) 69 ECC 786 : (2001) 95 ECR 415
Central Excise Rules, 1944 — Rule 173Q, 173Q(1), 209, 209ACentral Excises and Salt Act, 1944 — Section 11, 11A
High Courts08 Feb 2000
Saurashtra Employees Union Vs Sub-divisional Officer
Gujarat High Court · (2000) 86 FLR 849 : (2000) 2 GLR 307 : (2000) 2 LLJ 797
Industrial Disputes Act, 1947 — Section 10(1), 19(1)
High Courts08 Feb 2000Allowed
Director Vs S.L. Solanki
Gujarat High Court · (2000) 02 GUJ CK 0017
Bombay Civil Services Rules, 1959 — Rule 161, 161(1), 31, 9(27)Constitution of India, 1950 — Article 14, 16, 309
High Courts07 Feb 2000
Commissioner of Income Tax Vs Nathalal Karsandas
Gujarat High Court · (2001) 246 ITR 784 : (2000) 246 ITR 784 : (2002) 120 TAXMAN 424
Income Tax Act, 1961 — Section 185, 263
High Courts07 Feb 2000
Commissioner of Income Tax Vs Gujarat Agro Oil Enterprises
Gujarat High Court · (2000) 162 CTR 18 : (2000) 244 ITR 3 : (2001) 118 TAXMAN 150
Income Tax Act, 1961 — Section 80J
High Courts04 Feb 2000Dismissed
Karmasad Medical Association Vs State of Gujarat
Gujarat High Court · (2000) 2 GLR 1684
Constitution of India, 1950 — Article 136, 14, 15, 16, 226Gujarat University Act, 1949 — Section 32, 39Indian Medical Council Act, 1956 — Section 33
High Courts04 Feb 2000Allowed
Vasantiben Vs Kantibhai Premjibhai Patel
Gujarat High Court · (2000) 02 GUJ CK 0011
High Courts04 Feb 2000
Madhusudan Dharshibhai Tank Vs M. Anwar
Gujarat High Court · (2000) 3 GLR 2403
Constitution of India, 1950 — Article 226