High Courts17 Feb 2000
Lok Adhikar Sangh Vs State of Gujarat and Others
Gujarat High Court · AIR 2000 Guj 280 : (2000) 2 GLR 466
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 1,293 of 1,769
High Courts16 Feb 2000
Mulla Faizal @ Fazilabanu Suleman Ibrahim Vs State of Gujarat and Others
Gujarat High Court · (2000) 2 GLR 1553 : (2000) 4 RCR(Civil) 336
Registration of Births and Deaths Act, 1969 — Section 15, 25, 8, 9
High Courts16 Feb 2000Dismissed
Thakkar Dharatiben Haribhai Vs State of Gujarat
Gujarat High Court · (2000) 02 GUJ CK 0099
Homoeopathy Central Council Act, 1973 — Section 20(1), 20(2), 33
High Courts16 Feb 2000Dismissed
Kirankumar Bhogilal Pandya Vs Ramchandra Naranbhai Patel
Gujarat High Court · (2000) 02 GUJ CK 0090
High Courts16 Feb 2000Dismissed
Murtujakhan Akbarkhan Pathan Vs State of Gujarat
Gujarat High Court · (2000) CriLJ 4101
High Courts16 Feb 2000Dismissed
Vijaykumar Gordhandas Vikani Vs Gujarat Agricultural University
Gujarat High Court · AIR 2000 Guj 199
Constitution of India, 1950 — Article 226Gujarat Agricultural University Act, 1969 — Section 28
High Courts16 Feb 2000Dismissed
Sushila Kanwar Poonam Kunwar and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2000 Guj 194 : (2000) 3 GLR 2359
Bombay Prevention of Begging Act, 1959 — Section 2(1), 4, 5, 6Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 61
High Courts16 Feb 2000
N.H. Mehta Vs State of Gujarat and Another
Gujarat High Court · (2001) 21 GLH 190
High Courts15 Feb 2000
Parle International Ltd. Vs Union of India
Gujarat High Court · (2001) 127 ELT 329 : (2000) 3 GLR 2473
Central Excise Rules, 1944 — Rule 173C, 173F, 173G, 173Q, 226Central Excises and Salt Act, 1944 — Section 11A, 11B, 11B(1), 12A, 3
High Courts15 Feb 2000Allowed
Oriental Insurance Co. Ltd. Vs Rajiben and Others
Gujarat High Court · (2002) ACJ 404
Motor Vehicles Act, 1988 — Section 95
High Courts15 Feb 2000Dismissed
Executive Engineer Vs Pravinbhai Prabhubhai Patel
Gujarat High Court · (2001) ACJ 1403 : (2000) 3 GLR 291
High Courts15 Feb 2000Allowed
Hajimahmad Jan-Mahmad Shaikh Vs Commissioner of Police
Gujarat High Court · (2000) 02 GUJ CK 0046
Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 437(5)Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 3(1), 9(1)
High Courts15 Feb 2000
Hadta Seva Sahakari Mandli Ltd. Vs State of Gujarat
Gujarat High Court · (2000) 02 GUJ CK 0016
High Courts15 Feb 2000
Nilabhai Rupabhai Patel, Chief Promoter of Proposal Vs Proposed Hadta Seva Sahakari Mandli Ltd.
Gujarat High Court · (2000) 2 GLR 1617
Gujarat Co-operative Societies Act, 1961 — Section 150, 153, 153(1), 155, 156
High Courts14 Feb 2000
Satdadhar Road Asargrastha Samiti Vs Commissioner, Ahmedabad Municipal Corporation and Others
Gujarat High Court · AIR 2000 Guj 197
Gujarat Municipalities Act, 1963 — Section 233
High Courts14 Feb 2000Allowed
Gujarat Secondary Education Board and Another Vs Sunny Dharampalsingh Chaudhary Minor through his father Dharampalsingh Chaudhary and Another
Gujarat High Court · AIR 2000 Guj 200 : (2001) 1 GLR 28
Constitution of India, 1950 — Article 226
High Courts11 Feb 2000Dismissed
Guj. Co.Op. Oil Seeds Growers'' Federation Limited Vs Agricultural Produce Market Committee
Gujarat High Court · (2000) 02 GUJ CK 0106
High Courts11 Feb 2000Dismissed
Zubedabai Amad Vs Sunni Vohra Ibrahim Haji Abdulkarim
Gujarat High Court · (2000) 02 GUJ CK 0088
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29(2)
High Courts11 Feb 2000Allowed
Suryakant B. Pathak Vs State of Gujarat
Gujarat High Court · (2000) 02 GUJ CK 0035
Bombay Primary Education Act, 1947 — Section 40(1)Constitution of India, 1950 — Article 226, 227
High Courts11 Feb 2000Dismissed
Rajnikant Ambalal Amin, Adult, Occ. Agriculturist Vs State of Gujarat
Gujarat High Court · (2000) 02 GUJ CK 0013