High Courts18 Aug 2000Dismissed
Madhubha Baldevsinh Jethwa Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 234
Constitution of India, 1950 — Article 311(2)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,261 of 1,769
High Courts18 Aug 2000Dismissed
Nathalal N. Joshi Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 771
High Courts18 Aug 2000Dismissed
Nayak Prahladbhai Bhogilal Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 1202 : (2002) 1 GLR 432b
Penal Code, 1860 (IPC) — Section 408Probation of Offenders Act, 1958 — Section 4
High Courts18 Aug 2000Allowed
Mafatlal Apparel Manufacturing Co. Ltd. Vs Jashodaben M. Patel
Gujarat High Court · (2001) 21 GLH 96 : (2002) 4 LLJ 491
Industrial Disputes Act, 1947 — Section 25, 33A
High Courts18 Aug 2000Allowed
Akshar Purshottam Swaminarayankelavani Mandal Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0055
High Courts18 Aug 2000Dismissed
Charushila Hiralal Topiwala Vs Gujarat State Financial Corporation
Gujarat High Court · (2000) 08 GUJ CK 0025
High Courts18 Aug 2000Dismissed
Karadia Jesing Rama Vs Karadia Bhikha Rama
Gujarat High Court · (2000) 08 GUJ CK 0019
High Courts18 Aug 2000Dismissed
Madhubha Baldevsinh Jethwa Vs State of Gujarat and Others
Gujarat High Court · (2001) 2 GLR 1062
Constitution of India, 1950 — Article 14, 16, 226, 227, 311(2)
High Courts18 Aug 2000Allowed
Mafatlal Apparel Mfg.Co.Ltd. Vs Jashodben M. Patel
Gujarat High Court · (2001) 21 GLH 96 : (2002) 4 LLJ 491
High Courts17 Aug 2000Allowed
Suryakant M. Parekh Vs Bhagwatiprasad H. Jani
Gujarat High Court · (2001) 21 GLH 577
Motor Vehicles Act, 1939 — Section 110D
High Courts17 Aug 2000Dismissed
Gopalbhai Oghadbhai Parekh Vs State of Guj.
Gujarat High Court · (2002) 1 GLR 89
Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts17 Aug 2000Dismissed
Kanubhai M. Parmar and Others Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1118 : (2001) 4 RCR(Criminal) 337
Criminal Procedure Code, 1973 (CrPC) — Section 227Penal Code, 1860 (IPC) — Section 143, 147, 149, 186, 332Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts17 Aug 2000Dismissed
New India Assurance Co. Ltd. Vs Pritamsingh Channansingh and Others
Gujarat High Court · (2001) 21 GLH 658 : (2001) 2 GLR 1054
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)Motor Vehicles Act, 1939 — Section 110
High Courts17 Aug 2000
Mohanlal Manchharam Bengali Vs Kuldipsinh Nirmalsinh Sardar
Gujarat High Court · (2000) 08 GUJ CK 0061
Motor Vehicles Act, 1939 — Section 110D
High Courts17 Aug 2000Dismissed
GSRTC Vs Vashram Daya. Since Deceased By His/Her Heirs and Legal Report
Gujarat High Court · (2000) 08 GUJ CK 0058
Motor Vehicles Act, 1939 — Section 110D
High Courts17 Aug 2000Dismissed
Gopalbhai Oghadbhai Parekh Vs State of Gujarat
Gujarat High Court · (2002) 1 GLR 89
Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 161, 165Prevention of Corruption Act, 1947 — Section 5(1)
High Courts17 Aug 2000Dismissed
Kanubhai M. Parmar Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1118
High Courts17 Aug 2000Dismissed
New India Assurance Co. Ltd. Vs Pritamsingh Channansingh
Gujarat High Court · (2001) 21 GLH 658 : (2001) 2 GLR 1054
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 110
High Courts17 Aug 2000
Suryakant M. Parekh Vs Bhagwatiprasad H. Jani and Others
Gujarat High Court · (2002) 1 ACC 267
Motor Vehicles Act, 1939 — Section 110D
High Courts14 Aug 2000
Khushiram Dungromal Jeswani Vs Dhirubhai Amarsinh Chavda
Gujarat High Court · (2000) 3 GLR 474
Representation of the People Act, 1951 — Section 123(8), 123(8), 83(1)(a), 83(1)(b), 86(5)