High Courts31 Aug 2000
Bhupendra Manubhai Mistry Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 273 : (2000) 4 GLR 812
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,259 of 1,769
High Courts31 Aug 2000Allowed
Mansukhlal Devrajbhai Tilwa Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0015
Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 3(2)
High Courts31 Aug 2000Allowed
Dean Vs Rabari Jitendrakumar Arjanbhai
Gujarat High Court · (2001) 21 GLH 560 : (2001) 4 GLR 3334
Constitution of India, 1950 — Article 342
High Courts30 Aug 2000Dismissed
State of Gujarat Vs Chetan Himatlal
Gujarat High Court · (2001) 21 GLH 19 : (2001) 4 GLR 3010
High Courts30 Aug 2000Allowed
Tata Chemicals Limited Vs Adityana Nagar Panchayat
Gujarat High Court · (2001) 21 GLH 583 : (2001) 2 GLR 1538
Constitution of India, 1950 — Article 14, 19(1), 226Gujarat Panchayats (Amendment) Act, 1993 — Section 186(6), 200, 200(6)Gujarat Panchayats Act, 1961 — Section 178
High Courts30 Aug 2000
State of Gujarat Vs Ramanbhai Govindbhai Merai
Gujarat High Court · (2001) 4 GLR 2947
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts30 Aug 2000Dismissed
Gujarat S.T. Driver Conductor Traffic Staff Association Vs GSRTC
Gujarat High Court · (2000) 4 GLR 376
High Courts29 Aug 2000
Mihir Textile Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 252 ITR 686
Income Tax Act, 1961 — Section 256(1), 32A, 35B, 37
High Courts29 Aug 2000Dismissed
State of Gujarat Vs Purnimaben
Gujarat High Court · (2001) 21 GLH 276
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts29 Aug 2000Allowed
Mavjibhai S. Patel and Another Vs State of Gujarat and Others
Gujarat High Court · (2002) 1 GLR 410
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84C
High Courts29 Aug 2000
Commissioner of Income Tax Vs Gujarat State Fertilizers Co. Ltd.
Gujarat High Court · (2001) 247 ITR 690
Income Tax Act, 1961 — Section 15, 18H, 33, 80Income Tax Rules, 1962 — Rule 19A
High Courts29 Aug 2000
Commissioner of Income Tax Vs Jagdish Processors P. Ltd.
Gujarat High Court · (2001) 171 CTR 85 : (2001) 252 ITR 755 : (2002) 121 TAXMAN 594
Income Tax Act, 1961 — Section 256(1), 40A(8)
High Courts29 Aug 2000Dismissed
Maniben Dahyabhai Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0049
High Courts29 Aug 2000
MIHIR TEXTILE LTD. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 170 CTR 606
Income Tax Act, 1961 — Section 256(1), 32A, 35B
High Courts29 Aug 2000Allowed
Mavjibhai S. Patel Vs State of Gujarat
Gujarat High Court · (2002) 1 GLR 410
High Courts29 Aug 2000
COMMISSIONER OF INCOME TAX Vs GUJARAT STATE FERTILIZERS CO. LTD.
Gujarat High Court · (2000) 164 CTR 409
Income Tax Act, 1961 — Section 80H, 80J
High Courts29 Aug 2000Allowed
Mahendrabhai Shyamsunder Purohit Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 829 : (2001) 21 GLH 17 : (2001) 17 GLH 21 : (2000) 4 GLR 806
High Courts28 Aug 2000Dismissed
Oriental Insurance Co. Ltd. Vs Rashiklal Ambalal Patel
Gujarat High Court · (2001) 1 ACC 733
Motor Vehicles Act, 1988 — Section 173
High Courts28 Aug 2000Dismissed
Oriental Insurance Co. Ltd. Vs Rashiklal Ambalal Patel and Others
Gujarat High Court · (2001) ACJ 1083 : (2001) 1 GLR 770
Motor Vehicles Act, 1939 — Section 173
High Courts25 Aug 2000
Ishwarbhai Marghabhai Patel Vs State of Gujarat
Gujarat High Court · (2000) 4 GLR 425