High Courts25 Aug 2000
Girdhar C. Karu Vs Managing Director, Gujarat State Handloom Development Corporation Ltd. and Others
Gujarat High Court · (2002) 1 GLR 229
Constitution of India, 1950 — Article 14, 16, 19, 21, 32
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,260 of 1,769
High Courts25 Aug 2000Dismissed
Girdhar C. Koru Vs Managing Director
Gujarat High Court · (2002) 1 GLR 229
Constitution of India, 1950 — Article 14, 16, 19, 21, 32
High Courts25 Aug 2000Dismissed
Satish Maganlal Vora Vs Union of India and Others
Gujarat High Court · (2001) 3 GLR 2173
Advocates Act, 1961 — Section 24, 24(1), 24(3), 28(1)Bar Council of India Training Rules, 1995 — Rule 2Constitution of India, 1950 — Article 14, 19, 19(1), 226, 25
High Courts25 Aug 2000
Vadodara Jilla Kelvani Vikas Mandal Vs Deputy Secretary
Gujarat High Court · (2000) 08 GUJ CK 0033
High Courts24 Aug 2000Allowed
Manilal Shivarambhai Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0121
Bombay Land Revenue Code, 1879 — Section 203, 211
High Courts24 Aug 2000Dismissed
Royale Manor Hotels and Industries Limited Vs Oberoi Hotels Private Limited and Another
Gujarat High Court · (2001) 2 GLR 1532
Arbitration and Conciliation Act, 1996 — Section 16, 21, 5, 8(1)
High Courts24 Aug 2000Dismissed
Koli Arjan Vira Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0097
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34
High Courts24 Aug 2000Dismissed
New India Assurance Co. Ltd. Vs Heirs of Decd. Badrudin Karmalibhai Ramani
Gujarat High Court · (2000) 08 GUJ CK 0084
Workmens Compensation Act, 1923 — Section 30(1)
High Courts24 Aug 2000Allowed
Lavjibhai Motiram Prajapati Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0083
High Courts24 Aug 2000Dismissed
Royale Manor Hotels and Industries Limited Vs Oberoi Hotels Private Limited
Gujarat High Court · (2001) 2 GLR 1532
Arbitration and Conciliation Act, 1996 — Section 16, 21, 5, 8(1)
High Courts24 Aug 2000Dismissed
National Insurance Co. Vs Gonsai Gaurigar Shambugar
Gujarat High Court · (2000) 08 GUJ CK 0060
Motor Vehicles Act, 1988 — Section 173
High Courts22 Aug 2000
Raisinhbhai Lakidas heir of Kalidas Koijibhai Vs Amarsinh Nathabhai
Gujarat High Court · (2000) 08 GUJ CK 0130
High Courts22 Aug 2000Allowed
Purvang Umeshchandra Shah Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3007
High Courts22 Aug 2000Allowed
Ravikumar V. Bhardwaj Vs Karshanbhai M. Bharvad and Others
Gujarat High Court · (2001) 2 ACC 743 : (2001) 2 GLR 959
Motor Vehicles Act, 1939 — Section 110
High Courts22 Aug 2000Allowed
State Bank of India Vs Gemini Industries and Others
Gujarat High Court · (2001) 21 GLH 627 : (2001) 1 GLR 867
Civil Procedure Code, 1908 (CPC) — Section 151, 96Contract Act, 1872 — Section 124 , 125, 127, 129, 131Limitation (Amendment) Act, 1908 — Article 115
High Courts22 Aug 2000Allowed
State Bank of India Vs Gemini Industries
Gujarat High Court · (2001) 21 GLH 627 : (2001) 1 GLR 867 : (2002) 2 RCR(Civil) 257
Civil Procedure Code, 1908 (CPC) — Section 151, 96Contract Act, 1872 — Section 129Limitation (Amendment) Act, 1954 — Article 115, 55
High Courts22 Aug 2000
Ravikumar V. Bhardwaj Vs Karshanbhai M. Bharvad
Gujarat High Court · (2001) 2 ACC 743 : (2001) 2 GLR 959
High Courts22 Aug 2000Allowed
Ashok Balabhai Makwana Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0042
High Courts22 Aug 2000Allowed
Shivshinh J. Gohel Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0035
High Courts18 Aug 2000Allowed
Central Marine Fisheries Research Institute and Research Center Vs Hiralal Mepabhai Bhint
Gujarat High Court · (2001) 58 GLH 21 : (2001) 21 GLH 58