High Courts10 Aug 2000
Pipush Kumar O. Desai Vs Commissioner of Income Tax
Gujarat High Court · (2001) 164 CTR 307
Income Tax Act, 1961 — Section 256(1), 69A
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,263 of 1,769
High Courts10 Aug 2000
Parmanand C. Sharma Vs Special Secretary (Appeals), Revenue Dept. and Another
Gujarat High Court · (2001) 1 GLR 730
Bombay Land Revenue Code, 1879 — Section 211, 65, 67A, 67A(2), 67A(3)Bombay Provincial Municipal Corporations Act, 1949 — Section 3Gandhidham (Development and Control on Erection of Buildings) Act, 1957 — Section 6, 8(2)
High Courts10 Aug 2000
Fakir Mohmed Haji Hasan Vs Commissioner of Income Tax
Gujarat High Court · (2001) 247 ITR 290
Customs Act, 1962 — Section 108, 112Income Tax Act, 1961 — Section 14, 143(2), 256(1), 4, 69
High Courts10 Aug 2000Allowed
Shardaben M. Patel Heirs of Maganlal Motiram Patel Vs Ranjitlal Manuskhlal (Deceased)
Gujarat High Court · (2002) 73 GLH 22 : (2002) 22 GLH 73
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(4), 12(2), 12(3), 13(1), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Aug 2000
Swil Ltd. Vs Union of India (UOI)
Gujarat High Court · (2005) 126 ECR 159 : (2005) 185 ELT 251 : (2001) 1 GLR 581
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 15, 47, 61, 61(1)(2), 61(2)
High Courts09 Aug 2000
Suleman Haji Husen Vs Members of Executive Committeesunny Muslim Halai Ghanchi
Gujarat High Court · (2000) 08 GUJ CK 0092
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 29(2)
High Courts09 Aug 2000Dismissed
Union of India (UOI) Vs Owners and Parties Interested in Motor Vessel
Gujarat High Court · (2000) 08 GUJ CK 0053
Arbitration Act, 1940 — Section 45
High Courts09 Aug 2000Dismissed
Shantadevi Pratapsinh Gaekwad and Others, Dr.(Mrs) Mrunalini Devi Puar of Dhar and Mrs. Shubhangini Devi Gaekwad Vs Sangramsinh P. Gaekwad and Others
Gujarat High Court · (2000) 08 GUJ CK 0010
High Courts08 Aug 2000
Afzalkhan Mohmadnbi Pathan Vs State of Gujarat
Gujarat High Court · (2000) 08 GUJ CK 0122
Criminal Procedure Code, 1973 (CrPC) — Section 374, 378Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts08 Aug 2000
Oriental Insurance Co. Ltd. Vs Sushilaben Manubhai Valand
Gujarat High Court · (2001) 21 GLH 260
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts08 Aug 2000Dismissed
Manubhai B. Desai and Others Vs Charity Commissioner, Ahmedabad and Others
Gujarat High Court · (2001) 2 GLR 1208
Bombay Public Trusts (Amendment) Act, 1959 — Section 36(3)Bombay Public Trusts (Gujarat) Rules, 1961 — Rule 24Bombay Public Trusts Act, 1950 — Section 36
High Courts08 Aug 2000Partly Allowed
Oriental Insurance Co. Ltd. and Another Vs Sushilaben Manubhai Valand and Others
Gujarat High Court · (2001) 2 ACC 497 : (2002) ACJ 1181 : (2001) 2 GLR 1336
Constitution of India, 1950 — Article 14Motor Vehicles Act, 1988 — Section 140, 163, 163
High Courts08 Aug 2000Dismissed
Bharat Agriculture Corporation Vs Krushnakant Madhusudan Shroff
Gujarat High Court · (2000) 08 GUJ CK 0046
Contract Act, 1872 — Section 25, 25(3)Negotiable Instruments Act, 1881 (NI) — Section 118, 20, 4
High Courts08 Aug 2000Dismissed
Manubhai B. Desai Vs Charity Commissioner
Gujarat High Court · (2001) 2 GLR 1208
Bombay Public Trusts (Gujarat) Rules, 1961 — Rule 24Bombay Public Trusts Act, 1950 — Section 36, 36(3)Constitution of India, 1950 — Article 227
High Courts08 Aug 2000Allowed
Oriental Insurance Co. Ltd. Vs Tulsiben Panalal Joshi and Others
Gujarat High Court · (2002) ACJ 1171 : (2001) 21 GLH 237
Motor Vehicles Act, 1988 — Section 95
High Courts07 Aug 2000Allowed
Vikas Majdoor Kamdar Sahkari Mandli Ltd. Vs Food Corporation of India 3rd Special Land Acquisition
Gujarat High Court · (2000) 08 GUJ CK 0105
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Aug 2000
Chaudhry Kesarbhai Parthibhai Vs State of Gujarat and Others
Gujarat High Court · (2001) 1 GLR 824
Constitution of India, 1950 — Article 226, 227Gujarat Panchayats (Amendment) Act, 1993 — Section 15, 259, 51
High Courts07 Aug 2000Allowed
Yugprabhav Sahakari Bank Ltd. Vs Dineshbhai Viththalbhai Patel
Gujarat High Court · (2000) 08 GUJ CK 0054
High Courts07 Aug 2000
Chaudhry Kesarbhai Parthibhai Vs State of Gujarat
Gujarat High Court · (2001) 65 GLH 21 : (2001) 21 GLH 65