High Courts26 Sept 2000Dismissed
Suresh Neotia, Chairman Gujarat Ambuja Cements Ltd. Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3460
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,253 of 1,769
High Courts26 Sept 2000Dismissed
Sardar Sarovar Narmada Nigam Ltd. C/o Executive Engineer Vs Aarti Steel Industries C/o Ajitbhai M. Vaishvikar
Gujarat High Court · (2002) 22 GLH 306
Arbitration Act, 1940 — Section 14(2)
High Courts26 Sept 2000Partly Allowed
Shah Pradipkumar Kantilal and Others Vs Patan Municipality and Others
Gujarat High Court · AIR 2001 Guj 140
Gujarat Municipalities Act, 1963 — Section 146
High Courts26 Sept 2000
Krishnakeshsav Laboratories Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2002) 254 ITR 149 : (2002) 124 TAXMAN 810
Income Tax Act, 1961 — Section 35B, 40A(5)
High Courts26 Sept 2000
Shipbuilding and General Repairsco Vestalco Ltd., Greece Vs MV River Ex-MV Smart 1 Ex-MV Global Sky Ex-Aleksandr-K, India
Gujarat High Court · AIR 2002 Guj 229
Civil Procedure Code, 1908 (CPC) — Section 13, 14, 2, 26, 9Electricity Act, 2003 — Section 24Gujarat Land Revenue Code, 1879 — Section 155
High Courts26 Sept 2000Allowed
Shailendrabhai Motilal Mehta and Others Vs Krishnaben Vrajlal Mehta and Another
Gujarat High Court · (2001) CriLJ 887 : (2002) 1 DMC 45 : (2001) 3 GLR 1887 : (2002) 4 RCR(Criminal) 12
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482, 91, 91(1), 92(1)Penal Code, 1860 (IPC) — Section 405, 406
High Courts26 Sept 2000Allowed
Shailendrabhai Motilal Mehta Vs Krishnaben Vrajlal Mehta
Gujarat High Court · (2001) CriLJ 887 : (2002) 1 DMC 45 : (2001) 3 GLR 1887
Criminal Procedure Code, 1973 (CrPC) — Section 125, 91, 93
High Courts26 Sept 2000Dismissed
Sardar Sarovar Narmada Nigam Ltd. Vs Aarti Steel Industries and Another
Gujarat High Court · (2001) 21 GLH 30 : (2002) 1 GLR 186
Arbitration Act, 1940 — Section 14, 14(2), 17, 2, 30Arbitration and Conciliation Act, 1996 — Section 21, 85, 85(2)
High Courts26 Sept 2000Allowed
Ramjibhai Valabhai Gohel Vs Bus NO. GQE 9314 (Driver) Lalji T. Vala
Gujarat High Court · (2000) 09 GUJ CK 0046
Motor Vehicles Act, 1988 — Section 173
High Courts25 Sept 2000Disposed Off
Sarvodaya Education Trust Vs State of Gujarat 3rd Special Land Acquisition
Gujarat High Court · (2000) 09 GUJ CK 0141
High Courts25 Sept 2000Dismissed
Faizuhusain Mahmadali Vs Meman Abdulkuddas H. Ismailbhai
Gujarat High Court · (2000) 09 GUJ CK 0122
High Courts25 Sept 2000
Gujarat State Cooperative Marketing Federation Ltd. Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0018
High Courts22 Sept 2000
C.J.N.Z., Madresa Vs Dist. Education Officer
Gujarat High Court · (2000) 09 GUJ CK 0143
High Courts22 Sept 2000Allowed
Miniben Ramabhai Vs The Superintending Engineer
Gujarat High Court · (2001) 22 GLH 21 : (2001) 21 GLH 22 : (2001) 2 LLJ 1639
High Courts22 Sept 2000Allowed
Gujarat State Road Transport Corporation Vs R.S. Prajapati
Gujarat High Court · (2001) 91 FLR 585 : (2001) 51 GLH 21 : (2001) 21 GLH 51 : (2001) 1 GLR 628
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts22 Sept 2000Dismissed
D.K. Trivedi Vs President, Gadhda Education Trust and Others
Gujarat High Court · (2001) 2 GLR 1176
Constitution of India, 1950 — Article 227Gujarat Secondary Education Act, 1972 — Section 35, 35(4)Gujarat Secondary Education Regulations, 1974 — Regulation 20(1)
High Courts22 Sept 2000Allowed
Miniben Ramabhai Vs Superintending Engineer and Others
Gujarat High Court · (2001) 22 GLH 21 : (2001) 21 GLH 22 : (2001) 2 LLJ 1639
Constitution of India, 1950 — Article 226
High Courts22 Sept 2000Dismissed
Harish Ramanbhai Patel Vs Ishvarlal V. Jadawala
Gujarat High Court · (2000) 09 GUJ CK 0038
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 20