High Courts18 Sept 2000Dismissed
State of Gujarat Vs Mahesh Trading Co.
Gujarat High Court · (2000) 09 GUJ CK 0048
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,255 of 1,769
High Courts15 Sept 2000Dismissed
Manish H. Damani, General Secretary Vs Director, Government Printing and Stationery
Gujarat High Court · (2001) GLR 58
High Courts15 Sept 2000
Maganlal Brothers and Co. Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0124
High Courts15 Sept 2000
Gujarat Cancer and Research Institute Vs Sanjay Chandrakant Vyas
Gujarat High Court · (2000) 09 GUJ CK 0085
Industrial Disputes Act, 1947 — Section 17(B)
High Courts15 Sept 2000
P.S. Vasava, Assistant Commissioner of Income Tax Vs Shantaben
Gujarat High Court · (2001) 21 GLH 41 : (2000) 4 GLR 783
High Courts15 Sept 2000
Chaturbhai Bhavanbhai Makwana Vs Principal Gujarat College
Gujarat High Court · (2000) 09 GUJ CK 0014
High Courts14 Sept 2000Allowed
State of Gujarat Vs Shri Raj Fertilizers
Gujarat High Court · (2001) 21 GLH 603
High Courts14 Sept 2000Dismissed
Gujarat State Road Transport Corporation Vs Kamlaben Valjibhai Vora
Gujarat High Court · (2002) ACJ 780 : (2001) 3 GLR 2528
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 92Motor Vehicles Act, 1988 — Section 140, 163
High Courts14 Sept 2000Dismissed
G.S.R.T.C. Vs Kamlaben Valjibhai Vora
Gujarat High Court · (2000) 09 GUJ CK 0069
Motor Vehicles Act, 1939 — Section 110A, 110BMotor Vehicles Act, 1988 — Section 168, 168(1)
High Courts13 Sept 2000
Gunvantlal Ratanchand Vs Rameshbhai P. Patel
Gujarat High Court · (2000) 09 GUJ CK 0055
Contract Act, 1872 — Section 21(4) , 73Criminal Procedure Code, 1973 (CrPC) — Section 115Gujarat Town Planning and Urban Development Act, 1976 — Section 121
High Courts13 Sept 2000Allowed
Chaudhary K. Gobarbhai Vs State of Gujarat
Gujarat High Court · (2000) 09 GUJ CK 0052
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 32G
High Courts12 Sept 2000Dismissed
Bhikhubhai Somabhai Patel Vs State of Gujarat and Ors
Gujarat High Court · (2001) 21 GLH 538
High Courts12 Sept 2000Dismissed
Commissioner of Income Tax Vs Kedraj Agricultural Industries
Gujarat High Court · (2001) 171 CTR 23 : (2002) 253 ITR 346 : (2002) 121 TAXMAN 590
Income Tax Act, 1961 — Section 28, 280O, 29, 30, 31
High Courts12 Sept 2000Allowed
Neena Abraham Vs Raji Eappen
Gujarat High Court · (2000) 09 GUJ CK 0115
Divorce Act, 1869 — Section 18 , 19
High Courts12 Sept 2000Allowed
Dhanjibhai Pethabhai Vs State of Gujarat
Gujarat High Court · (2001) CriLJ 1587 : (2001) 4 GLR 3310
Penal Code, 1860 (IPC) — Section 302
High Courts12 Sept 2000Dismissed
Bhikhubhai Somabhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2001) 2 GLR 1442
Bombay Stamp Act, 1958 — Section 32, 32(4), 32A, 33Constitution of India, 1950 — Article 226
High Courts12 Sept 2000
Lalludas Children Trust Vs Commissioner of Income Tax
Gujarat High Court · (2001) 167 CTR 588 : (2002) 120 TAXMAN 437
Income Tax Act, 1961 — Section 143, 143(3), 144, 246, 246(1)(c)
High Courts12 Sept 2000Allowed
Chandulal Manilal Doshi Vs Maniben Manilal Doshi
Gujarat High Court · (2001) 21 GLH 637
High Courts12 Sept 2000Allowed
Kulsumbem Adambhai Vs Noormohmad Pirbhai
Gujarat High Court · (2001) 21 GLH 1 : (2001) 1 GLH 21
High Courts11 Sept 2000Dismissed
National Insurance Co. Ltd. Vs Jakhu Ranmal Hethvadia
Gujarat High Court · (2000) 09 GUJ CK 0120
Motor Vehicles Act, 1988 — Section 163A, 173