COURT ARCHIVE

Gujarat High Court judgments

35,376 judgments · page 1,256 of 1,769

High Courts11 Sept 2000Dismissed

Amarsinhbhai Bhilabhai Chaudhary Vs State of Gujarat and Another

Gujarat High Court · (2001) 3 GLR 2441

Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 14, 226, 226, 356, 356(1)Gujarat Lokayukta Act, 1986 — Section 11, 11(1), 11(2), 12, 12(2)

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High Courts11 Sept 2000Dismissed

Amarsinhbhai Bhilabhai Chaudhary Vs State of Gujarat, Chief Secretary

Gujarat High Court · (2001) 3 GLR 2441

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High Courts11 Sept 2000

Vankar Jahabhai Shankerbhai Vs State of Gujarat

Gujarat High Court · (2001) CriLJ 1647 : (2001) 21 GLH 735 : (2001) 4 RCR(Criminal) 225

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High Courts08 Sept 2000Dismissed

State of Gujarat Vs Khumansinh Hemaji Chauhan

Gujarat High Court · (2001) CriLJ 1479 : (2001) 21 GLH 729 : (2001) 3 RCR(Criminal) 64

Criminal Procedure Code, 1973 (CrPC) — Section 300(1), 378, 378(4), 378(6), 403Penal Code, 1860 (IPC) — Section 104, 107, 108, 109, 306

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High Courts08 Sept 2000Allowed

Dalsukhrai G. Ghelani Vs Bhikhalal Harilal Mashru

Gujarat High Court · (2001) 2 GLR 1344

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 23(A), 29(2)

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High Courts08 Sept 2000Allowed

Dharamsi Morarji Chem. Co. Ltd. Vs T.J. Fertilizers

Gujarat High Court · (2002) 24 PTC 10

Trade and Merchandise Marks Act, 1958 — Section 109Trade and Merchandise Marks Rules, 1959 — Rule 52, 53

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High Courts08 Sept 2000Allowed

Chaudhary Ratanben Kanjibhai Vs Gordhanbhai Patel and Others

Gujarat High Court · AIR 2001 Guj 145 : (2001) 21 GLH 410

Constitution of India, 1950 — Article 226

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High Courts08 Sept 2000

Vinodchandra C. Patel Vs State of Gujarat

Gujarat High Court · (2002) 253 ITR 289

Income Tax Act, 1961 — Section 139(2), 140A, 143(3), 276C, 276C(1)

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High Courts08 Sept 2000Dismissed

Bhagubhai B. Patel Vs Dy. District Development Officer, Valsad and Another

Gujarat High Court · (2001) 21 GLH 338 : (2001) 1 GLR 600

Gujarat Panchayat Service (Discipline and Appeal) Rules, 1964 — Rule 10(1)Penal Code, 1860 (IPC) — Section 304, 409Probation of Offenders Act, 1958 — Section 12

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High Courts08 Sept 2000Dismissed