High Courts06 Oct 2000
Ahmedabad Municipal Transport Service Vs Shitalbhai Shobhraj
Gujarat High Court · (2000) 10 GUJ CK 0031
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,251 of 1,769
High Courts06 Oct 2000Dismissed
Vinodrai Valjibhai Oza since Deceased through heirs Vs Assistant General Manager
Gujarat High Court · (2000) 10 GUJ CK 0016
Constitution of India, 1950 — Article 14, 21
High Courts06 Oct 2000Allowed
Gujarat Housing Board and Another Vs Arvind C. Patel
Gujarat High Court · (2001) 21 GLH 646 : (2002) 1 GLR 153
Bombay General Clauses Act, 1904 — Section 2(26)Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 226
High Courts05 Oct 2000
Gujarat Vet Pharma Products Ltd. Vs GIDC
Gujarat High Court · (2000) 10 GUJ CK 0098
High Courts05 Oct 2000Dismissed
Regional Director, Employees'' State Insurance Corporation Vs Babubhai Kalidas
Gujarat High Court · AIR 2001 Guj 169 : (2001) 91 FLR 775
Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts05 Oct 2000Dismissed
Kiritkumar Budhalal Patel Vs State of Gujarat
Gujarat High Court · (2001) GLR 55
High Courts04 Oct 2000Dismissed
Vimlaben Vs Danabhai Kalyanbhai Rohit
Gujarat High Court · (2002) 1 GLR 330
High Courts04 Oct 2000Dismissed
Pathan Talibkhan Abdul R. Vs Pathan Husenkhan Abdul R.
Gujarat High Court · (2001) 2 GLR 1139
High Courts04 Oct 2000
Bhanumatiben Suryakant Doshi Vs Vanrajsinh Hirabhai Chavda
Gujarat High Court · (2001) 21 GLH 211
High Courts04 Oct 2000Dismissed
Bhanumatiben Suryakant Doshi Vs Vanrajsinh Hirabhai Chavda and Others
Gujarat High Court · (2001) 2 GLR 1216
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146(1)
High Courts04 Oct 2000Dismissed
Pathan Talibkhan Abdul R. Vs Pathan Husenkhan Abdul R. and Another
Gujarat High Court · (2001) 2 GLR 1139
Transfer of Property Act, 1882 — Section 129
High Courts04 Oct 2000Allowed
Vithalbhai Talsibhai Parmar Vankar Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 653 : (2001) 3 GLR 1969
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)
High Courts04 Oct 2000Dismissed
Vimlaben and Others Vs Danabhai Kalyanbhai Rohit and Another
Gujarat High Court · (2002) 1 GLR 330
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 74, 76Constitution of India, 1950 — Article 226, 227
High Courts04 Oct 2000
Dolly Salt Industries Vs State of Gujarat
Gujarat High Court · (2000) 10 GUJ CK 0014
High Courts04 Oct 2000Allowed
Vithalbhai Talsibhai Parmar Vankar Vs State of Gujarat and Another
Gujarat High Court · (2001) 21 GLH 653 : (2001) 3 GLR 1969
Criminal Procedure Code, 1973 (CrPC) — Section 397, 439, 439(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(10)
High Courts03 Oct 2000Dismissed
Maheshkumar Tribhovandas Patel Vs Rameshkumar Ratilal Patel
Gujarat High Court · (2000) 10 GUJ CK 0085
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts03 Oct 2000Allowed
Ben Lilavati Lalbhai Trust Vs A''bad Municipal Corporation
Gujarat High Court · (2000) 10 GUJ CK 0046
High Courts03 Oct 2000Allowed
Bar Council of Gujarat Vs Vinod Harjivandas Dixit
Gujarat High Court · AIR 2001 Guj 132 : (2001) 3 GLR 2280
Advocates Act, 1961 — Section 10, 2(1)Bar Council of India Rules, 1975 — Rule 10, 2Constitution of India, 1950 — Article 14, 233(2), 243
High Courts01 Oct 2000Dismissed
Gulamminya Hasuminya Deceased Through His Heirs Vs Sakhavatkhan Mohmadkhan Deceased Throu Legal Heris
Gujarat High Court · (2000) 10 GUJ CK 0037
High Courts29 Sept 2000Allowed
Varvabhai C. Rabari Vs Asstt. Collector
Gujarat High Court · (2000) 09 GUJ CK 0144