High Courts29 Sept 2000Dismissed
Rameshbhai Maljibhai Patel Vs Swami Hariprasad Guru Keshavnandji
Gujarat High Court · (2000) 09 GUJ CK 0138
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,252 of 1,769
High Courts29 Sept 2000
Amrutbhai Bholidasbhai Patel Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 328 : (2000) 3 GLR 580 : (2001) 1 RCR(Criminal) 215
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439(1)
High Courts29 Sept 2000Dismissed
Vijibhai Chinabhai and Another Vs State of Gujarat and Others
Gujarat High Court · (2001) 90 FLR 429 : (2001) GLR 280 : (2002) 4 LLJ 478
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts29 Sept 2000Dismissed
Oriental Insurance Co. Ltd. Vs Ganeshlal Nathuji Chaudhary
Gujarat High Court · (2001) 4 GLR 3204
Motor Vehicles Act, 1988 — Section 147, 173
High Courts29 Sept 2000Allowed
Patel Natvarbhai Mithbhai Vs Patel Chhaganbhai T.
Gujarat High Court · (2000) 09 GUJ CK 0021
High Courts29 Sept 2000
Vijya Meghji Jungi Vs Central Institute of Fisheries Technology (I.C.A.R.)
Gujarat High Court · (2000) 09 GUJ CK 0008
High Courts28 Sept 2000
Gujarat State Road Transport Corporation Vs Kirankumar Manilal Kanabar and Another
Gujarat High Court · (2002) 1 ACC 342
Motor Vehicles Act, 1988 — Section 140, 173
High Courts28 Sept 2000
Ahmedabad Municipal Transport Service Vs Hansaben Natwarlal Dabgar and Others
Gujarat High Court · (2002) 1 ACC 79
Motor Vehicles Act, 1988 — Section 173
High Courts28 Sept 2000Dismissed
State of Gujarat Vs Manojkumar Achalaji Khatri
Gujarat High Court · (2001) CriLJ 1223 : (2001) 21 GLH 206 : (2000) 4 GLR 643
High Courts28 Sept 2000Dismissed
GSRTC Vs Kirankumar Manilal Kanabar
Gujarat High Court · (2002) 1 ACC 342
Motor Vehicles Act, 1988 — Section 140, 173
High Courts28 Sept 2000Allowed
Kantilal Bhovanbhai Butani Vs Union of India (UOI)
Gujarat High Court · (2001) 21 GLH 784
High Courts28 Sept 2000Allowed
Mangladas Devjibhai Vs Lalitkumar N. Doshi
Gujarat High Court · (2001) 2 GLR 1286
High Courts28 Sept 2000Allowed
Mangaldas Devjibhai Vs Lalitkumar N. Doshi
Gujarat High Court · (2001) 2 GLR 1286
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 13(1), 29(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Sept 2000Dismissed
Ahmedabad Municipal Transort Service Vs Hansaben Natwarlal Dabgar
Gujarat High Court · (2003) ACJ 642
Motor Vehicles Act, 1988 — Section 173
High Courts28 Sept 2000Allowed
V.P. Suratwala Vs Gujarat State Road Transport Corporation
Gujarat High Court · (2001) 1 GLR 94
Civil Procedure Code, 1908 (CPC) — Section 9, 96Constitution of India, 1950 — Article 14Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 16, 2, 2(h), 4, 4(1)
High Courts28 Sept 2000Dismissed
V.P. Suratwala Vs G.S.R.T.C.
Gujarat High Court · (2001) 1 GLR 94
Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 16
High Courts28 Sept 2000Allowed
Kantilal Bhovanbhai Butani Vs Union of India and Others
Gujarat High Court · (2001) 90 FLR 730 : (2001) 1 GLR 639
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 2
High Courts28 Sept 2000Dismissed
New India Assurance Co. Ltd. Vs Bhima Gogan Odedra
Gujarat High Court · (2000) 09 GUJ CK 0002
Motor Vehicles Act, 1988 — Section 147, 147(1), 147(2), 149(2), 173
High Courts27 Sept 2000Dismissed
Koyabhai Bhaichandbhai Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 168 : (2001) GLR 140
Penal Code, 1860 (IPC) — Section 302Prisons Act, 1894 — Section 48
High Courts26 Sept 2000
Oriental Insurance Co. Ltd. Vs Ganeshlal Nathuji Chaudhary and Others
Gujarat High Court · (2002) 1 ACC 457
Motor Vehicles Act, 1988 — Section 147, 173