High Courts11 Oct 2000
Bhana Bhagwan and Company Vs Heirs of Deceased Bhavan Vashram
Gujarat High Court · (2001) 21 GLH 290
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,250 of 1,769
High Courts11 Oct 2000Dismissed
United India Insurance Co. Ltd. Vs Hasanbhai Sadiqbhai Ghanchi (Father of Decd.)
Gujarat High Court · (2000) 10 GUJ CK 0074
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts11 Oct 2000Dismissed
National Insurance Co. Ltd. Vs Dhanwantiben Naraindas Ramchandani
Gujarat High Court · (2002) ACJ 2075
High Courts11 Oct 2000Allowed
Bhana Bhagwan and Company Vs Bhavan Vashram (Decd.) through his Heirs
Gujarat High Court · AIR 2001 Guj 110 : (2001) 2 GLR 1041
Bombay Money Lenders Act, 1946 — Section 18, 19, 21
High Courts11 Oct 2000
Chimanlal Manjibhai Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 748 : (2001) 4 GLR 3172
Penal Code, 1860 (IPC) — Section 302
High Courts10 Oct 2000Dismissed
Mahesh Ratilal Modi and Others Vs Anandben Indrajitsinh Chauhan and Others
Gujarat High Court · (2001) 2 LLJ 691
Workmens Compensation Act, 1923 — Section 4A(3)
High Courts10 Oct 2000Dismissed
G.S.R.T.C. Vs Sushmaben Surendrasinh Ravat
Gujarat High Court · (2001) 2 ACC 213 : (2001) 21 GLH 408 : (2001) 4 GLR 3467
High Courts10 Oct 2000Dismissed
Mahesh Ratilal Modi, Heir of Decd. Varshaben M. Modi Vs Anandben Indrajitsinh Chauhan
Gujarat High Court · (2001) 2 LLJ 691
Workmens Compensation Act, 1923 — Section 30, 4A(3)
High Courts10 Oct 2000Dismissed
United India Insurance Co Ltd. Vs Keshavji Mulji Danicha
Gujarat High Court · (2000) 10 GUJ CK 0024
Motor Vehicles Act, 1988 — Section 173
High Courts09 Oct 2000Dismissed
GSRTC Vs Jenabai Dadamiyan Saiyed
Gujarat High Court · (2000) 10 GUJ CK 0084
Motor Vehicles Act, 1988 — Section 173
High Courts09 Oct 2000
National Textiles Vs Commissioner of Income Tax
Gujarat High Court · (2000) 164 CTR 209
Evidence Act, 1872 — Section 101, 102, 103, 104, 105Income Tax Act, 1961 — Section 256(1), 271(1), 68, 69APenal Code, 1860 (IPC) — Section 306
High Courts09 Oct 2000
NATIONAL TEXTILES Vs COMMISSIONER OF INCOME TAX
Gujarat High Court · (2001) 164 CTR 209 : (2001) 249 ITR 125 : (2001) 247 ITR 305 : (2001) 114 TAXMAN 203
Evidence Act, 1872 — Section 101, 102, 103, 104, 105Income Tax Act, 1961 — Section 256(1), 27(1)(c), 271(1)(c), 68, 69APenal Code, 1860 (IPC) — Section 306
High Courts06 Oct 2000Allowed
Sardar Patel Nagar Co-op. Development Mandal Vs State of Gujarat
Gujarat High Court · (2001) 2 GLR 1048
High Courts06 Oct 2000Dismissed
D.P. Vekariya Vs Surat Urban Develop Authority
Gujarat High Court · (2000) 10 GUJ CK 0100
High Courts06 Oct 2000Dismissed
Jitendra Bhailal Mehta Vs Gujarat Water Research Dev. Corpn.
Gujarat High Court · (2000) 10 GUJ CK 0097
High Courts06 Oct 2000Dismissed
Jyotindra C. Shah Vs New India Ass. Co. Ltd.
Gujarat High Court · (2002) 92 FLR 114 : (2002) 1 GLR 121
High Courts06 Oct 2000Dismissed
K.D. Mehta Vs State of Gujarat
Gujarat High Court · (2000) 10 GUJ CK 0072
Bombay Motor Vehicles Tax Act, 1958 — Section 13, 13(2), 2(10)Motor Vehicles Act, 1939 — Section 2(18), 2(28)Motor Vehicles Act, 1988 — Section 110, 2(28), 39, 40, 41
High Courts06 Oct 2000Disposed Off
Guj. Adivasi Yuva Vikas Sangh Vs Guj. State Khadi Gramodyog Board
Gujarat High Court · (2000) 10 GUJ CK 0070
High Courts06 Oct 2000Allowed
Sardar Patel Nagar Co-op. Development Mandal Vs State of Gujarat and Others
Gujarat High Court · (2001) 2 GLR 1048
Bombay Provincial Municipal Corporations Act, 1949 — Section 260, 260(1), 267, 269(1)
High Courts06 Oct 2000Dismissed
Jyotindra C. Shah Vs New India Assurance Co. Ltd. and Another
Gujarat High Court · (2002) 92 FLR 114 : (2002) 1 GLR 121
Constitution (Forty-Second Amendment) Act, 1976 — Section 44