High Courts20 Dec 2000Dismissed
Gujarat State Road Transport Corporation Vs Savitaben Vasantlal Patel
Gujarat High Court · (2001) 4 GLR 2900
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,239 of 1,769
High Courts20 Dec 2000
Vadodara Municipal Corporationkamdar Karmchari Union Vs Vadodara Municipal Corporation
Gujarat High Court · (2000) 12 GUJ CK 0056
High Courts20 Dec 2000
Maniben and Others Vs Ramiben and Others
Gujarat High Court · (2000) 12 GUJ CK 0037
High Courts20 Dec 2000Dismissed
Solanki Rameshbhai Virabhai Vs State of Gujarat
Gujarat High Court · (2001) 3 GLR 2248 : (2002) 4 LLJ 466
Bombay Civil Services Rules, 1959 — Rule 33(1)Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25F
High Courts19 Dec 2000Allowed
Jyotiben Samir Pawar Vs Samir Bhaskar Rao Pawar
Gujarat High Court · AIR 2001 Guj 165 : (2001) 2 DMC 84 : (2001) 3 GLR 2494
Hindu Marriage Act, 1955 — Section 24
High Courts19 Dec 2000Allowed
S.A. Zala Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0025
High Courts19 Dec 2000Allowed
Jyotiben Samir Pawar Vs Samir Bhaskarrao Pawar
Gujarat High Court · AIR 2001 Guj 165 : (2001) 2 DMC 84 : (2001) 3 GLR 2494
High Courts18 Dec 2000Partly Allowed
Kantibhai Anarji Thakor and Others Vs State of Gujarat
Gujarat High Court · (2001) 3 GLR 2292
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 143, 149, 302, 34
High Courts18 Dec 2000Dismissed
General Secretary Gujarat Mazdoor Sena Vs Municipal Commissioner
Gujarat High Court · (2001) 21 GLH 740 : (2001) 4 GLR 3549
High Courts15 Dec 2000Allowed
Jayvantsinh P. Jadeja Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0115
High Courts15 Dec 2000
Karsanbhai Dahyabhai Parmar Vs District Supdt. of Police
Gujarat High Court · (2000) 12 GUJ CK 0113
High Courts15 Dec 2000
Shanabhai Mehjibhai Parmar Vs N.C. Dave, I.A.S.
Gujarat High Court · (2000) 12 GUJ CK 0112
High Courts15 Dec 2000Allowed
Gujarat Electricity Board Vs Patel Manguben Khemabhai
Gujarat High Court · (2001) 21 GLH 606 : (2001) 2 GLR 1745
Bombay Court Fees Act, 1959 — Article 7, 12(3), 6
High Courts15 Dec 2000Allowed
Gujarat Electricity Board and Another Vs Patel Manguben Khemabhai
Gujarat High Court · (2001) 21 GLH 606 : (2001) 2 GLR 1745
Bombay Court Fees Act, 1959 — Article 7, 12(3), 6
High Courts15 Dec 2000Allowed
Ajitkumar Shantilal Gandhi Vs State of Gujarat
Gujarat High Court · (2001) GLR 276
High Courts15 Dec 2000Dismissed
Amubai Ibrahimbhai Vs Fakruddin Abbulhusain Ghadiyali
Gujarat High Court · (2000) 12 GUJ CK 0040
High Courts15 Dec 2000Dismissed
S.J. Bhavsar Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0028
High Courts15 Dec 2000Dismissed
Gulamhusein I. Chopda Vs State of Gujarat and Another
Gujarat High Court · (2001) 21 GLH 252
Constitution of India, 1950 — Article 226, 227
High Courts15 Dec 2000Allowed
Rabarika Service Co-op. Soc. Ltd. Vs Addl. Registrar Co-Operative Societies (Appeals)
Gujarat High Court · (2000) 12 GUJ CK 0023
High Courts15 Dec 2000Dismissed
Narayan Maganlal Oza Vs A.V. Jasani T.B. Hospital
Gujarat High Court · (2000) 12 GUJ CK 0022