High Courts27 Dec 2000
Commissioner of Income Tax Vs Commercial Ahmedabad Mills Co. Ltd.
Gujarat High Court · (2001) 168 CTR 282
Income Tax Act, 1961 — Section 10, 10(10), 10(10)(iii), 10(10Aiii), 256(1)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,238 of 1,769
High Courts27 Dec 2000Allowed
Manganbhai C. Patel Vs Competent Officer and Deputy Collector, Baroda and Others
Gujarat High Court · (2001) 3 GLR 2731
Gujarat Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 9
High Courts27 Dec 2000
Punjalal L. Shah (HUF) Vs Commissioner of Income Tax
Gujarat High Court · (2002) 253 ITR 718
Income Tax Act, 1961 — Section 171(9)
High Courts27 Dec 2000Dismissed
Dy. Commissioner of Income Tax (Asstt.) Vs Vardhman Fabrics P. Ltd.
Gujarat High Court · (2002) 172 CTR 419 : (2002) 254 ITR 431 : (2002) 122 TAXMAN 375
Income Tax Act, 1961 — Section 115J, 260A, 32
High Courts27 Dec 2000Dismissed
Numech Emballage Ltd. Vs Sales Tax Officer and Another
Gujarat High Court · (2002) 125 STC 340
Central Sales Tax Act, 1956 — Section 9(2)Gujarat Sales Tax Act, 1969 — Section 41B, 48A
High Courts27 Dec 2000
Rushil Industries Ltd. Vs Harsh Prakash
Gujarat High Court · (2001) 166 CTR 300 : (2001) 251 ITR 608 : (2002) 120 TAXMAN 67
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132A, 142(1), 158B, 158BC
High Courts26 Dec 2000
Commissioner of Income Tax Vs Jyoti Electric Motors Ltd.
Gujarat High Court · (2002) 173 CTR 537
Income Tax Act, 1961 — Section 139(1), 43B, 43B
High Courts26 Dec 2000Dismissed
Taljabhai S. Rabari Vs State of Gujarat and Another
Gujarat High Court · (2001) 3 GLR 2505
Constitution of India, 1950 — Article 14, 14, 19, 19(1), 48AGujarat Forest (Amendment) Act, 1983 — Section 53, 53, 61A , 61B, 61C
High Courts26 Dec 2000
Chandulal M. Machhi, since Deceased through Heir and L.R. Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0044
High Courts22 Dec 2000Dismissed
Kalaji Motiji Khant Vs Collector of Sabarkantha
Gujarat High Court · (2000) 12 GUJ CK 0110
High Courts22 Dec 2000Dismissed
R.L. Ganvit Vs Gujarat State Seeds Corpn. Ltd.
Gujarat High Court · (2000) 12 GUJ CK 0047
High Courts21 Dec 2000Allowed
Koli Gunabhai Kandhabhai and Others Vs State of Gujarat
Gujarat High Court · (2002) 1 GLR 172
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120, 34
High Courts21 Dec 2000Partly Allowed
Saruyaben Harisingbhai Bilwal Vs Ataullahkhan Mehtabkhan Lalkhan Pathan and Others
Gujarat High Court · (2002) ACJ 638 : (2001) 3 GLR 2029
Motor Vehicles Act, 1988 — Section 168
High Courts21 Dec 2000
Saruyaben Harisingbhai Bilwal Vs Ataullahkhan Mehtabkhan Lalkhan Pathan
Gujarat High Court · (2002) ACJ 638 : (2001) 3 GLR 2029
High Courts21 Dec 2000Dismissed
Jyoti Motors Vs Industrial Credit and Development Syndicate Ltd. and Others
Gujarat High Court · (2001) 21 GLH 717 : (2001) 2 GLR 1719
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(1), 34(3)Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Article 119(b), 29(2), 5
High Courts21 Dec 2000
Newton Engineering and Construction Co. Vs Lloyd Insulations (India) Ltd.
Gujarat High Court · (2000) 12 GUJ CK 0030
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, 115
High Courts21 Dec 2000Dismissed
Ahmedabad Grain Merchant Asson. and Others Vs State of Gujarat and Others
Gujarat High Court · (2001) 21 GLH 105
Constitution of India, 1950 — Article 14, 19(6), 19(l)(g)
High Courts20 Dec 2000Dismissed
Monitron Securities Pvt. Ltd. Vs Mukundlal Khushalchand Dhavan
Gujarat High Court · (2001) 89 FLR 498 : (2001) 21 GLH 639 : (2001) 4 GLR 2997 : (2001) 1 LLJ 924
Payment of Gratuity Act, 1972 — Section 2