High Courts09 Jan 2001Dismissed
Maheshkumar Babulal Solanki Vs State of Gujarat and 1
Gujarat High Court · (2001) 4 GLR 3568
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,237 of 1,769
High Courts09 Jan 2001Dismissed
Nilesh Lalit Parekh Vs State of Gujarat
Gujarat High Court · (2001) 01 GUJ CK 0048
Companies Act, 1956 — Section 441, 446, 536Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts09 Jan 2001
Shamalsha Girdhari Co. Vs State of Gujarat and Others
Gujarat High Court · (2002) 22 GLH 77 : (2001) 4 GLR 3180
Bombay Agricultural Debtors Relief Act, 1947 — Section 5(a)(iii)Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(2), 2(6), 3(6), 34(2)(a), 63Constitution of India, 1950 — Article 14, 19, 226, 227, 31B
High Courts09 Jan 2001Allowed
Ballkhan Doskhan Joya Vs Gujarat Electricity Board
Gujarat High Court · (2002) 92 FLR 914 : (2001) 3 GLR 2666
Apprentices Act, 1961 — Section 18, 2, 3, 4(5)Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2, 25
High Courts09 Jan 2001
Saraladevi Sarabhai Vs Commissioner of Income Tax
Gujarat High Court · (2001) 165 CTR 720 : (2001) 250 ITR 745 : (2002) 123 TAXMAN 1064
Income Tax Act, 1961 — Section 2(47), 45, 48
High Courts04 Jan 2001
Gujarat State Road Transport Corporation Vs Naginbhai K. Tandel
Gujarat High Court · (2001) 4 GLR 3525
Industrial Disputes Act, 1947 — Section 11A
High Courts01 Jan 2001Allowed
Pashabhai Ratnabhai Vankar Vs Dy. Conservator of Forest
Gujarat High Court · (2001) 01 GUJ CK 0083
High Courts01 Jan 2001Dismissed
All Gujarat Employees Asso. Vs Gujarat Dairy Development Corpn.
Gujarat High Court · (2001) 01 GUJ CK 0056
Constitution of India, 1950 — Article 14, 16, 21, 226, 227Industrial Disputes Act, 1947 — Section 25C, 25D, 35, 40, 40(5)
High Courts01 Jan 2001Allowed
Amratbhai Nagjibhai Rabari Vs Deputy Conservator of Forest
Gujarat High Court · (2002) 94 FLR 253
High Courts01 Jan 2001Dismissed
Abdulsattar Yusufbhai Qureshi Vs State of Gujarat
Gujarat High Court · (2002) 1 GLR 13
High Courts01 Jan 2001Allowed
Zala Pravinsigh Lalsigh Vs Secretary
Gujarat High Court · (2001) 01 GUJ CK 0032
High Courts01 Jan 2001
State of Gujarat Vs Aniruddhsinh Mahipatsinh Jadeja
Gujarat High Court · (2001) 01 GUJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 268, 268(1)Penal Code, 1860 (IPC) — Section 104, 302Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 25(1), 3(2)
High Courts29 Dec 2000Dismissed
Vidhyavihar Co-operative Housing Society Ltd. and Others Vs Sureshchandra Balvantrai Desai
Gujarat High Court · (2001) 2 GLR 1409
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Gujarat Co-operative Societies Act, 1961 — Section 155, 166 , 23(1), 23(2) , 30Industrial Disputes Act, 1947 — Section 2A
High Courts29 Dec 2000
Vidhyavihar Cooperative Housing Society Limited Vs Sureshchandra Balvantrai Desai
Gujarat High Court · (2001) 21 GLH 283
High Courts27 Dec 2000Dismissed
Amrutlal B. Prajapati Vs Police Commissioner and Another
Gujarat High Court · (2001) 21 GLH 263
Constitution of India, 1950 — Article 311(2)
High Courts27 Dec 2000Dismissed
Agriculutral Produce Market Committee Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0109
High Courts27 Dec 2000Allowed
Manat Khemraj Somaji Vs Dist. Primary Education Officer
Gujarat High Court · (2003) 23 GLH 523 : (2001) 4 GLR 3587
High Courts27 Dec 2000
Chartered Accountants'' Association and Gujarat Institute of Civil Engineers and Architects Vs Union of India
Gujarat High Court · (2001) 168 CTR 4 : (2001) 74 ECC 51 : (2005) 120 ECR 161 : (2005) 179 ELT 129 : (2001) 21 GLH 14 : (2001) 14 GLH 21 : (2001) 4 GLR 3630 : (2001) 252 ITR 53 : (2006) 2 STR 300 : (2007) 7 STT 29
Architects Act, 1972 — Section 23Constitution of India, 1950 — Article 14, 19(1), 226, 246, 248Finance Act, 1994 — Section 3, 65, 65(1), 65(13), 65(16)
High Courts27 Dec 2000
PUNJALAL L. SHAH (HUF) Vs Commissioner of Income Tax
Gujarat High Court · (2001) 170 CTR 444
Income Tax Act, 1961 — Section 143(3), 144(B), 171, 2, 256(l)