High Courts18 Jan 2001
Commissioner of Income Tax Vs Dr. U.S. Navlekar
Gujarat High Court · (2001) 117 TAXMAN 514
Income Tax Act, 1961 — Section 256(1), 256(2)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,235 of 1,769
High Courts18 Jan 2001Partly Allowed
Ghelaji Mathurji Thakor and Others Vs GSRTC
Gujarat High Court · AIR 2003 Guj 114
Motor Vehicles Act, 1988 — Section 168
High Courts18 Jan 2001Dismissed
Maniyar Solanki and Co. Vs Sanghi Nathalal Allarakhabhai and Another
Gujarat High Court · (2001) 59 GLH 21 : (2001) 21 GLH 59 : (2001) 3 GLR 2041
Partnership Act, 1932 — Section 69, 69(1)
High Courts18 Jan 2001
Commissioner of Income Tax Vs U.S. Navlekar
Gujarat High Court · (2001) 170 CTR 30 : (2001) 252 ITR 465
Income Tax Act, 1961 — Section 256, 256(1), 256(2)
High Courts18 Jan 2001Dismissed
Anjalavala Rafiq Ahmed Gulam Nabi Vs Nayankumar Babulal Mistri and Others
Gujarat High Court · AIR 2001 Guj 196 : (2001) 2 GLR 1494
Constitution of India, 1950 — Article 226, 227Gujarat Essential Commodities (Licensing, Control and Stock Declaration) Order, 1981 — Section 11(1)
High Courts18 Jan 2001Dismissed
Indreshwar Majoor Sahakari Mandali Ltd. Vs Taluka Panchayat, Kutiyana
Gujarat High Court · (2001) 2 GLR 1576
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts18 Jan 2001Allowed
Lakme Limited Vs State of Gujarat
Gujarat High Court · (2001) 75 ECC 738 : (2001) 132 ELT 20
High Courts18 Jan 2001
Commissioner of Income Tax Vs Elecon Engg. Co. Ltd.
Gujarat High Court · (2001) 117 TAXMAN 442
High Courts16 Jan 2001
Commissioner of Income Tax Vs Kashiram Textiles Mills (P) Ltd.
Gujarat High Court · (2002) 123 TAXMAN 831
Income Tax Act, 1961 — Section 32A, 80J
High Courts16 Jan 2001Dismissed
Saiyad Alumuddin Saiyad Mohmadkadri Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3571
Constitution of India, 1950 — Article 23, 25, 26Land Acquisition Act, 1894 — Section 4, 6
High Courts16 Jan 2001Dismissed
Amrok Logistics Trading Pvt. Ltd. Vs Digvijay Cement Company Ltd. and Another
Gujarat High Court · AIR 2001 Guj 299
Contract Act, 1872 — Section 126
High Courts16 Jan 2001Dismissed
Jyoti Land Corporation Vs Kailashnagar Flats Co-op. Hou. Soc. Ltd.
Gujarat High Court · (2001) 01 GUJ CK 0034
High Courts16 Jan 2001
Rajeshkumar Bhikhabhai Patel and Another Vs State of Gujarat and Others
Gujarat High Court · (2001) 3 GLR 2520
Limitation Act, 1963 — Section 5Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(5), 11, 23, 30(1)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 4
High Courts16 Jan 2001Dismissed
Gulammohmad A. Lakhadawala Vs State of Gujarat
Gujarat High Court · (2001) 01 GUJ CK 0010
High Courts15 Jan 2001Dismissed
Bharatbhai H. Rawal Vs Jyotsanaben
Gujarat High Court · (2002) 1 DMC 7 : (2001) 2 GLR 1391
Bombay Civil Courts Act, 1869 — Section 16Hindu Marriage Act, 1955 — Section 13, 13(1), 13(3), 28
High Courts12 Jan 2001Allowed
Heirs of Decd Sultanji Noormahmad Chhipa Vs Gafurbhai Ahmedji Biyavarwala Decd thro'' Heirs and Lrs
Gujarat High Court · (2001) 01 GUJ CK 0079
High Courts12 Jan 2001Dismissed
State of Gujarat Vs Gopal Glass Works Pvt. Ltd.
Gujarat High Court · (2001) 4 GLR 3454
Payment of Bonus Act, 1965 — Section 19, 27, 28Payment of Bonus Rules, 1965 — Rule 5
High Courts12 Jan 2001Dismissed
Parmalsingh D. Rajput Vs Officer in Charge
Gujarat High Court · (2001) 01 GUJ CK 0076
High Courts12 Jan 2001Allowed
John Hamilton Christian Vs Blue Bird Agency and Others
Gujarat High Court · (2001) 3 GLR 1929
Bombay Provincial Municipal Corporations Act, 1949 — Section 398, 398, 401, 401Criminal Procedure Code, 1973 (CrPC) — Section 251, 254(1), 255(2), 313, 360Surat Municipal Corporation Octroi Rules — Rule 13(1), 13(2), 21, 28, 6
High Courts12 Jan 2001
GUJARAT AGRO OIL ENTERPRISES LTD. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 170 CTR 458
Income Tax Act, 1961 — Section 10(2), 256(1), 37(1)