High Courts08 Dec 2000Allowed
P.W.D. Employees Union Vs State of Gujarat
Gujarat High Court · (2001) 21 GLH 601
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,241 of 1,769
High Courts08 Dec 2000
Kiritsinh Mohobatsinh Brahmbhatt Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0009
Bombay Police Act, 1951 — Section 110, 117Bombay Prohibition Act, 1949 — Section 110, 117, 66(1), 66(1)(b), 85(1)(3)Constitution of India, 1950 — Article 226
High Courts07 Dec 2000
Karsanbhai Lala Harijan Vs Western Railway
Gujarat High Court · (2001) 21 GLH 441 : (2001) 4 GLR 3470
High Courts07 Dec 2000Allowed
Varshaben Hiteshbhai Doshi Vs State of Gujarat
Gujarat High Court · (2001) 97 GLH 21 : (2001) 21 GLH 97 : (2001) 4 GLR 3585
High Courts07 Dec 2000Dismissed
Prashant J. Chavda Vs V.R. Shah
Gujarat High Court · AIR 2001 Guj 286 : (2002) 1 GLR 46
High Courts07 Dec 2000
Prashant J. Chavda and Others Vs V.R. Shah and Another
Gujarat High Court · AIR 2001 Guj 286 : (2002) 1 GLR 46
Bombay Public Conveyances Act, 1920 — Section 11, 12, 13, 14, 2Constitution of India, 1950 — Article 14, 21
High Courts07 Dec 2000
Sarkhej Okaf Nagarpalika Vs Somabhai Bhaishabhai Thakore
Gujarat High Court · (2000) 12 GUJ CK 0043
High Courts07 Dec 2000Partly Allowed
Karsanbhai L. Harijan Vs Western Railway
Gujarat High Court · (2001) 2 LLJ 175
Industrial Disputes Act, 1947 — Section 11ALimitation Act, 1963 — Article 137
High Courts06 Dec 2000
Shankerlal Nebhumal Uttamchandani Vs Commissioner of Income Tax
Gujarat High Court · (2001) 171 CTR 203 : (2001) 251 ITR 876
Constitution of India, 1950 — Article 226Finance Act, 1998 — Section 87, 88Income Tax Act, 1961 — Section 143(3)
High Courts06 Dec 2000Dismissed
G.S.R.T.C. Vs Narandas Chhaganlal
Gujarat High Court · (2000) 12 GUJ CK 0045
High Courts06 Dec 2000
Mehsana District Co-operative Bank Ltd. Vs Income Tax Officer
Gujarat High Court · (2001) 251 ITR 520 : (2002) 120 TAXMAN 838
Income Tax Act, 1961 — Section 261
High Courts05 Dec 2000
Ambalal Parsottambhai Patel Thr''h Poa Kamleshbhai Parekh Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3319
High Courts05 Dec 2000Dismissed
State of Gujarat Vs Prabhakar Ramchandra Jadav
Gujarat High Court · (2000) 12 GUJ CK 0079
High Courts05 Dec 2000Dismissed
Navinchandra Dharamshibhai Doshi Vs Natvarlal and Co. and Others
Gujarat High Court · (2002) 2 GLR 1100
Criminal Procedure Code, 1973 (CrPC) — Section 227Negotiable Instruments Act, 1881 (NI) — Section 138, 26
High Courts05 Dec 2000Dismissed
Natvarlal Motilal Chavda Vs State of Gujarat and Others
Gujarat High Court · (2001) 3 GLR 2508
Bombay Labour Welfare Fund Act, 1953 — Section 11, 11(1)Constitution of India, 1950 — Article 14, 16, 226
High Courts05 Dec 2000
Commissioner of Income Tax Vs Panna Knitting Industries
Gujarat High Court · (2002) 173 CTR 327 : (2002) 253 ITR 656
Income Tax Act, 1961 — Section 251, 263, 35B
High Courts05 Dec 2000
Navinchandra Dharmashibhai Doshi Vs Natvarlal and Co.
Gujarat High Court · (2001) CriLJ 3105 : (2001) 21 GLH 399 : (2001) 4 RCR(Criminal) 82
High Courts05 Dec 2000Dismissed
Natvarlal Motilal Chavda Vs State of Gujarat
Gujarat High Court · (2001) 3 GLR 2508
High Courts05 Dec 2000Dismissed
Associated Plup and Paper Mills Ltd. Vs Union of India (UOI)
Gujarat High Court · (2000) 12 GUJ CK 0033
Customs Act, 1962 — Section 17, 17(1), 17(2), 17(3), 25(1)