High Courts04 Dec 2000
Tata SSL Limited Vs Union of India (UOI)
Gujarat High Court · (2002) 140 ELT 338
Central Excises and Salt Act, 1944 — Section 11B
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,242 of 1,769
High Courts04 Dec 2000
Asst. Commissioner, Central Excise (Rural Div.) Ahmedabad-II Vs Priyakant Carbon and Chemical Industries Pvt. Ltd
Gujarat High Court · (2001) 75 ECC 14
High Courts04 Dec 2000Dismissed
ACCE Vs Priyakant Carbon and Chemical Industries Pvt. Ltd.
Gujarat High Court · (2001) 96 ECR 17
High Courts01 Dec 2000
Rashmiben C. Bodani Vs President/Adarsh Education Society
Gujarat High Court · (2001) 2 GLR 1548
High Courts01 Dec 2000Allowed
H.R. Joshi Vs Chandubhai D. Bosamiay
Gujarat High Court · (2001) 21 GLH 519
High Courts01 Dec 2000Dismissed
Uma Small Scale Industrial Co-operative Society Ltd. Vs Collector, Surat and Others
Gujarat High Court · (2002) 1 GLR 226
Bombay Land Revenue Code, 1879 — Section 211, 6(1)Constitution of India, 1950 — Article 226, 227
High Courts01 Dec 2000Partly Allowed
Bhikhabhai Haribhai Patel (Decd.) through his Heirs and Others Vs Parshottambhai Zaverbhai Patel (Decd.) through his Heirs
Gujarat High Court · AIR 2001 Guj 246 : (2001) 2 GLR 1483
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 4(6), Order 41 Rule 4, 96
High Courts01 Dec 2000Dismissed
State of Gujarat Vs Joshi Formulabs Pvt. Ltd.
Gujarat High Court · (2001) 21 GLH 642 : (2001) 3 GLR 2726 : (2001) 1 LLJ 915
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 2Minimum Wages Act, 1948 — Section 18, 2, 2(1A), 22A
High Courts01 Dec 2000Dismissed
Nirulattaben G. Bhatt Vs State of Gujarat
Gujarat High Court · (2001) 3 CivCC 678 : (2002) 1 RCR(Civil) 420
High Courts01 Dec 2000
Rashmiben C. Bodani Vs President, Adarsh Education Society and Others
Gujarat High Court · (2001) 2 GLR 1548
Bombay Primary Education Act, 1947 — Section 40B(5), 40E, 40F, 40F(4), 40GIndustrial Disputes Act, 1947 — Section 2
High Courts01 Dec 2000Allowed
Bhikhabhai H. Patel Vs Parsottambhai Z. Patel
Gujarat High Court · (2001) 21 GLH 565
High Courts01 Dec 2000Allowed
Jankalyan Jagruti Kelavni Mandal Vs Secretary
Gujarat High Court · (2000) 12 GUJ CK 0038
High Courts01 Dec 2000Dismissed
Amrutlal B. Prajapati Vs Police Commissioner and 1 Another
Gujarat High Court · (2000) 12 GUJ CK 0034
High Courts01 Dec 2000Allowed
Manganbhai C. Patel Vs Competent Officer and Deputy Collector
Gujarat High Court · (2000) 12 GUJ CK 0029
High Courts01 Dec 2000Dismissed
T.J. Pandya Vs Dist. Education Officer
Gujarat High Court · (2000) 12 GUJ CK 0024
High Courts01 Dec 2000Allowed
Hemantkumar Babulal Pandya Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0014
High Courts01 Dec 2000Dismissed
Bai Sukhiben Vs Hirabhai Haribhai Patel
Gujarat High Court · (2002) 22 GLH 259 : (2001) 4 GLR 3215
Criminal Procedure Code, 1973 (CrPC) — Section 248(1), 371, 378, 378(4)Penal Code, 1860 (IPC) — Section 114, 494
High Courts01 Dec 2000Dismissed
Ashwinkumar D. Soneji Vs State of Gujarat
Gujarat High Court · (2000) 12 GUJ CK 0011
High Courts01 Dec 2000
Associated Petroleum Corpn. Vs Indian Oil Corporation Ltd.
Gujarat High Court · (2000) 12 GUJ CK 0007
High Courts01 Dec 2000
Khambhat Nagar Palika Vs Gujarat General Kamdar Union
Gujarat High Court · (2000) 12 GUJ CK 0002