High Courts23 Oct 2001Allowed
Chandanben Chunilal Patel Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 740 : (2002) 4 GLR 3502
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,197 of 1,769
High Courts23 Oct 2001Allowed
Indian Oil Corporation Vs Patel Khushalbhai Joitram
Gujarat High Court · (2002) 22 GLH 423
High Courts23 Oct 2001
Commissioner of Income Tax Vs Chetan Chemicals Pvt. Ltd.
Gujarat High Court · (2004) 188 CTR 572 : (2004) 267 ITR 770 : (2004) 139 TAXMAN 301
Income Tax Act, 1961 — Section 28, 41(1)
High Courts23 Oct 2001Allowed
Gujarat State Co-op. Sugar Industries Society Ltd. Vs Vinayakbhai D. Chauhan
Gujarat High Court · (2001) 10 GUJ CK 0011
High Courts23 Oct 2001Dismissed
Commissioner of Wealth Tax Vs Laljibhai Bhagwanbhai Kharawla
Gujarat High Court · (2001) 10 GUJ CK 0009
Wealth Tax Act, 1957 — Section 27
High Courts19 Oct 2001
Commissioner of Income Tax Vs Gujarat State Fertilizers Co. Ltd.
Gujarat High Court · (2002) 125 TAXMAN 593
Income Tax Act, 1961 — Section 28, 29, 30, 31, 32
High Courts18 Oct 2001Allowed
Rabari Virabhai Lakhmanbhai Vs Mamlatdar
Gujarat High Court · (2001) 10 GUJ CK 0055
High Courts18 Oct 2001Allowed
Jairajsinh Temubha Jadeja Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 645 : (2002) 1 GLR 215
Arms Act, 1959 — Section 25(1)(1Bombay Police Act, 1951 — Section 135Constitution of India, 1950 — Article 20(3), 22(2)
High Courts18 Oct 2001Allowed
Karsanbhai Kunverjibhai Patel Vs The Director of Health Services
Gujarat High Court · (2001) 10 GUJ CK 0004
High Courts17 Oct 2001
Commissioner of Income Tax Vs Sussen Textile Bearings Ltd.
Gujarat High Court · (2001) 10 GUJ CK 0047
Income Tax Act, 1961 — Section 256(1), 35(1)
High Courts17 Oct 2001
Commissioner of Income Tax Vs Anilaben Upendra Shah
Gujarat High Court · (2003) 184 CTR 129 : (2003) 262 ITR 657
Income Tax Act, 1961 — Section 27, 80TTransfer of Property Act, 1882 — Section 53A
High Courts17 Oct 2001Allowed
Regional Authority and Disciplinary Authority Vs Navinchandra P. Joshi
Gujarat High Court · (2002) 22 GLH 655
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts17 Oct 2001
Commissioner of Income Tax Vs Vinodchandra D. Asarwala
Gujarat High Court · (2001) 10 GUJ CK 0020
Income Tax Act, 1961 — Section 2(14), 2(42A), 45, 54E, 80T
High Courts16 Oct 2001
Commissioner of Income Tax Vs Gujarat Industrial Products
Gujarat High Court · (2005) 193 CTR 527 : (2005) 274 ITR 635 : (2005) 148 TAXMAN 264
Income Tax Act, 1961 — Section 43B
High Courts15 Oct 2001Dismissed
Nootann Sarva Vidyalay Kelvanimandal Vs Jyoti Trust
Gujarat High Court · (2001) 10 GUJ CK 0007
High Courts15 Oct 2001
State of Gujarat Vs Shankarbhai K. Parmar
Gujarat High Court · (2001) 21 GLH 461
Industrial Disputes Act, 1947 — Section 17B
High Courts12 Oct 2001
Commissioner of Income Tax Vs INSTRUMENTATION LTD.
Gujarat High Court · (2002) 173 CTR 441 : (2002) 122 TAXMAN 836
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts12 Oct 2001
Commissioner of Income Tax Vs Sona Family Trust
Gujarat High Court · (2003) 126 TAXMAN 284
High Courts12 Oct 2001Dismissed
Special Land Acquisition Officer Vs Shanaji Ambaram Thakore
Gujarat High Court · (2001) 10 GUJ CK 0057
Land Acquisition Act, 1894 — Section 11, 18, 23, 4, 54