High Courts06 Nov 2001
Darayas Bamanshah Medhora Vs Nariman Bamansha Medhora
Gujarat High Court · AIR 2002 Guj 166 : (2002) 1 GLR 474
Civil Procedure Code, 1908 (CPC) — Section 11, 96
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,195 of 1,769
High Courts06 Nov 2001
General Manager Vs Special Land Acquisition Officer
Gujarat High Court · (2001) 11 GUJ CK 0013
High Courts06 Nov 2001
V.K. Mansuri and Others Vs O.N.G.C. Ltd. and Others
Gujarat High Court · (2002) 22 GLH 443 : (2002) 2 LLJ 481
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10(1)
High Courts06 Nov 2001
Garden Finance Ltd. Vs Addl. Commissioner of Income Tax
Gujarat High Court · (2002) 257 ITR 481
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34Income Tax Act, 1961 — Section 139, 142, 143, 143(3), 147
High Courts05 Nov 2001Allowed
Legal heirs of Dhanpal Jayantilal Shah and Suketu J. Shah Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0026
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 6, 7, 9, 9(1), 9(2)
High Courts05 Nov 2001Dismissed
Jayantilal Dhanjibhai Patel and Another Vs Rohitbhai Dhanjibhai Bin Gokalbhai Patel and Another
Gujarat High Court · AIR 2002 Guj 197 : (2002) 22 GLH 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 41 Rule 1, Order 43 Rule 1
High Courts05 Nov 2001
Alisha Dullasha Saiyad Vs Conservator of Forests, Bhuj and Another
Gujarat High Court · (2002) 22 GLH 298 : (2002) 2 GLR 1402
Constitution of India, 1950 — Article 226, 227
High Courts05 Nov 2001Dismissed
Alisha Dullasha Saiyad Vs Conservator of Forests
Gujarat High Court · (2002) 22 GLH 298 : (2002) 2 GLR 1402
High Courts05 Nov 2001
Tetra Pak India Ltd. Vs Sales Tax Officer
Gujarat High Court · (2002) 126 STC 165
Gujarat Sales Tax Act, 1969 — Section 69(2)
High Courts05 Nov 2001Allowed
State of Gujarat Vs Hindustan Packaging Com. Ltd.
Gujarat High Court · (2002) 126 STC 204
Gujarat Sales Tax Act, 1969 — Section 69(1), 69(2)
High Courts03 Nov 2001Dismissed
Vasantrai J. Mali Vs Kantilal Zaverbhai Patel
Gujarat High Court · (2002) 22 GLH 225 : (2002) 4 GLR 3438
Bombay Revenue Tribunal Act, 1939 — Section 76Bombay Tenancy and Agricultural Lands Act, 1948 — Section 17BConstitution of India, 1950 — Article 227
High Courts03 Nov 2001Allowed
State of Gujarat Vs Ashulal Nanji Bisnol and Others
Gujarat High Court · (2002) 22 GLH 579
Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 293Evidence Act, 1872 — Section 136, 25, 26, 45
High Courts02 Nov 2001Allowed
Mohanlal Thakersinhbhai Amethia Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 728 : (2002) 1 GLR 490
Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(5)Prevention of Food Adulteration Rules, 1955 — Rule 19, 20, 7, 7(3)
High Courts01 Nov 2001Allowed
Rajendrakumar Chhotalal Dalvadi Vs Competent Authority and Dy. Collector U.L.C.
Gujarat High Court · (2001) 11 GUJ CK 0036
High Courts01 Nov 2001Dismissed
Gujarat Mazdoor Panchayat Vs Conciliation Officer and Others
Gujarat High Court · (2002) 92 FLR 728 : (2002) 2 GLH 253 : (2002) 2 LLJ 70
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(1)
High Courts01 Nov 2001
Commissioner of Income Tax Vs Jyoti Electric Motors Ltd.
Gujarat High Court · (2002) 255 ITR 345
Income Tax Act, 1961 — Section 37
High Courts01 Nov 2001Dismissed
Kantaben T. Shah Vs Devendra Kumar C Shah
Gujarat High Court · AIR 2002 Guj 160 : (2002) 2 GLR 1005
Civil Procedure Code Amendment Act, 1976 — Order 23 Rule 3
High Courts01 Nov 2001Allowed
Kantaben T. Shah and Others Vs Devendrakumar C. Shah and Others
Gujarat High Court · AIR 2002 Guj 160 : (2002) 2 GLR 1005
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts01 Nov 2001Dismissed
Minor Jayeshkumar Dhanabhai Parmar, Through His Guardian Vs Dean, B.J. Medical College
Gujarat High Court · AIR 2002 Guj 239
High Courts01 Nov 2001Dismissed
Dharmesh @ Nannu Nitinbhai Shah Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0004