High Courts05 Dec 2001
Commissioner of Income Tax Vs Gujarat Carbon Ltd.
Gujarat High Court · (2002) 173 CTR 389 : (2002) 254 ITR 294 : (2002) 121 TAXMAN 526
Income Tax Act, 1961 — Section 37(1)
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,194 of 1,769
High Courts05 Dec 2001Allowed
Hasmukhrai R. Bhadiyadra Vs District Development Officer
Gujarat High Court · (2001) 12 GUJ CK 0005
High Courts29 Nov 2001Dismissed
Addi. Spl. Land Acq. Officer Vs Maniben Patel
Gujarat High Court · (2001) 11 GUJ CK 0037
Land Acquisition Act, 1894 — Section 18
High Courts29 Nov 2001Allowed
Iqbal Ahmed Mohmad Hasan Momin Vs State of Gujarat
Gujarat High Court · (2002) 83 ECC 373 : (2002) 22 GLH 554 : (2002) 1 GLR 644
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 43, 50
High Courts29 Nov 2001
Gujarat Vidyapith Vs Girish M. Bhatt
Gujarat High Court · (2001) 11 GUJ CK 0003
High Courts28 Nov 2001Allowed
Primo A. Pereira Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0038
High Courts27 Nov 2001
Ashok Kumar Prabhudasbhai Modi Vs State of Gujarat
Gujarat High Court · (2002) CriLJ 1624 : (2001) 21 GLH 796
Constitution of India, 1950 — Article 21, 226, 227, 39ACriminal Procedure Code, 1973 (CrPC) — Section 407Penal Code, 1860 (IPC) — Section 120B, 279, 302, 406, 407
High Courts09 Nov 2001
Cheminova India Ltd. Vs Sales Tax Officer (1)
Gujarat High Court · (2002) 126 STC 334
Constitution of India, 1950 — Article 226Gujarat Sales Tax Act, 1969 — Section 15B, 2, 2(33), 41B, 49(2)
High Courts09 Nov 2001Allowed
Cheminova India Ltd. Vs Sales Tax Officer
Gujarat High Court · (2002) 126 STC 334
Gujarat Sales Tax Act, 1969 — Section 15B, 16, 2, 2(33), 41B
High Courts09 Nov 2001
Commissioner of Income Tax Vs Vallabhdas Vithaldas and Another
Gujarat High Court · (2002) 172 CTR 728 : (2002) 253 ITR 543 : (2002) 123 TAXMAN 110
Constitution of India, 1950 — Article 141Income Tax Act, 1961 — Section 263, 263(1)
High Courts09 Nov 2001Dismissed
Mandavraiji Filling Station Vs Indian Oil Corporation Ltd.
Gujarat High Court · (2002) 2 GLR 1224
High Courts09 Nov 2001Dismissed
Mandavraiji Filling Station Vs Indian Oil Corporation Ltd. and Another
Gujarat High Court · (2002) 2 GLR 1224
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts08 Nov 2001
Gujarat Housing Board Vs Kalpeshkumar Naranbhai Patel
Gujarat High Court · (2002) 22 GLH 113 : (2002) 3 GLR 92
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(2), 2, 2, 20
High Courts08 Nov 2001
Narendrabhai Shankarlal Joshi Vs Post Master General, Gujarat Circle and Another
Gujarat High Court · AIR 2002 Guj 180 : (2002) 2 CivCC 373 : (2002) 43 GLH 22 : (2002) 22 GLH 43 : (2002) 4 RCR(Civil) 36
Civil Procedure Code, 1908 (CPC) — Section 34Government Savings Certificate Act, 1959 — Section 12Indira Vikas Patra Rules, 1986 — Rule 8
High Courts08 Nov 2001Allowed
Gujarat Housing Board Vs Kalpeshkumar Naranbhai Patel and Others
Gujarat High Court · (2002) 22 GLH 113 : (2002) 3 GLR 92
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 2, 33, 33(1)
High Courts08 Nov 2001
Ramabhai Nathabhai Jadav, Budhabhai Nathabhai Jadav and Bhopo alias Bhupat Nathabhai Jadav Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0009
High Courts07 Nov 2001Dismissed
N.K. Industries Ltd. Vs State Bank of India
Gujarat High Court · (2002) 22 GLH 773
Constitution of India, 1950 — Article 226, 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 16(1), 16(3), 17
High Courts07 Nov 2001Dismissed
Ex. Sep. Krishnachari Vs State of Gujarat
Gujarat High Court · (2001) 11 GUJ CK 0005
High Courts06 Nov 2001Dismissed
V. K. Mansuri Vs O.N.G.C. Ltd.
Gujarat High Court · (2002) 22 GLH 443 : (2002) 2 LLJ 481
High Courts06 Nov 2001
Garden Finance Ltd. Vs Additional Commissioner of Income Tax
Gujarat High Court · (2003) 180 CTR 145
Income Tax Act, 1961 — Section 147, 49, 49(2)