High Courts04 Oct 2001Dismissed
New India Assurance Co. Ltd. Vs Kiritbhai Lalchand Shah
Gujarat High Court · (2003) 1 ACC 597 : (2002) ACJ 1835 : (2002) 22 GLH 115 : (2002) 1 GLR 288
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,199 of 1,769
High Courts04 Oct 2001Dismissed
New India Assurance Co. Ltd. Vs Kiritbhai Lalchand Shah and Others
Gujarat High Court · (2003) 1 ACC 597 : (2002) ACJ 1835 : (2002) 22 GLH 115 : (2002) 1 GLR 288
Motor Vehicles Act, 1988 — Section 147(1), 149(2), 170, 173
High Courts04 Oct 2001
Patel Dhnjibhai Parsottambhai Vs State of Gujarat 3rd Special Land Acquisition
Gujarat High Court · (2002) 22 GLH 463
High Courts04 Oct 2001
Varvabhai Nathabhai Rabari and Others Vs State of Gujarat and Others
Gujarat High Court · (2001) 21 GLH 681
High Courts04 Oct 2001Allowed
Jayantibai Naranbhai Amin and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2002 Guj 193
Bombay Land Revenue Code, 1879 — Section 61
High Courts03 Oct 2001
Mohanlal S. Doppa Vs Commissioner of Income Tax
Gujarat High Court · (2001) 253 ITR 33
Income Tax Act, 1961 — Section 139(8), 217(1A), 245A(a), 245B, 245C
High Courts01 Oct 2001Allowed
State of Gujarat Vs Ashulal Nanji Bisnol
Gujarat High Court · (2001) 10 GUJ CK 0067
High Courts28 Sept 2001
Bharat Ramchand Shamdasani Vs P.C. Verma, Commissioner of Income Tax
Gujarat High Court · (2001) 09 GUJ CK 0060
High Courts28 Sept 2001Dismissed
State of Gujarat Vs Heirs of decd. Dahyabhai Kalidas
Gujarat High Court · (2001) 09 GUJ CK 0047
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2, 2(2), 2(6), 63, 84
High Courts28 Sept 2001Dismissed
Anvarkhan R. Makarani Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 16
Bombay Civil Services Rules, 1959 — Rule 2, 33(1)Constitution of India, 1950 — Article 14, 16, 226Industrial Disputes Act, 1947 — Section 25F
High Courts27 Sept 2001
Special Land Acquisition Officer Vs Kodarbhai Jenabhai
Gujarat High Court · (2002) 22 GLH 435
High Courts27 Sept 2001
Mangalbhai Sanabhai Patel Vs Kashiben Kantaben
Gujarat High Court · (2001) 09 GUJ CK 0058
High Courts27 Sept 2001Allowed
Devabhai Dhanabhai Bharwad Vs State of Gujarat
Gujarat High Court · (2001) 09 GUJ CK 0056
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(1), 10(3), 10(5), 11
High Courts27 Sept 2001Allowed
Natwarlal Shankerlal Prajapati Vs State of Gujarat
Gujarat High Court · (2001) 4 GLR 3614
Land Acquisition Act, 1894 — Section 18, 4, 5A, 6, 9(1)
High Courts26 Sept 2001Dismissed
Commissioner of Gift-Tax Vs Dipak A. Sheth
Gujarat High Court · (2001) 171 CTR 408
High Courts26 Sept 2001Dismissed
Spl. Laq Officer Vs Ramanbhai Haribhai
Gujarat High Court · (2002) 4 GLR 3196
High Courts26 Sept 2001
Commissioner of Gift Tax Vs Dipak A. Sheth
Gujarat High Court · (2002) 254 ITR 235 : (2003) 128 TAXMAN 577
Gift Tax Act, 1958 — Section 5, 5(1)
High Courts26 Sept 2001
Commissioner of Income Tax Vs Sarabhai Chemicals Pvt. Ltd.
Gujarat High Court · (2002) 254 ITR 625
Income Tax Act, 1961 — Section 22
High Courts26 Sept 2001
Commissioner of Income Tax Vs Manilal Tarachand
Gujarat High Court · (2002) 254 ITR 630 : (2002) 120 TAXMAN 676
Income Tax Act, 1961 — Section 271(1)
High Courts26 Sept 2001
State of Gujarat Vs Solanki Balvantsinh Shanabhai
Gujarat High Court · (2001) 09 GUJ CK 0022