High Courts12 Oct 2001
Ahmedabad Municipal Corporation Vs Ahmedabad Municipal Corporation Octroi Karmachari Sangh and Others
Gujarat High Court · (2002) 22 GLH 461
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 1,198 of 1,769
High Courts11 Oct 2001
Oil and Natural Gas Commission Vs Deceased Rabari Bababhai Kunsibhai
Gujarat High Court · (2001) 10 GUJ CK 0063
Land Acquisition Act, 1894 — Section 18, 23, 4(1), 54, 6(1)
High Courts11 Oct 2001Dismissed
Bhadreshbhai Manekbhai Trivedi Vs State of Gujarat
Gujarat High Court · (2005) 25 GLH 12
Criminal Procedure Code, 1973 (CrPC) — Section 357, 362, 437, 438, 439Gujarat Ownership Flats Act, 1973 — Section 2, 3(2)(c)(d), 7(1)(i)(ii)Penal Code, 1860 (IPC) — Section 114, 120(B), 304, 338, 406
High Courts11 Oct 2001Allowed
Spl.Land Acquisition Officer Vs Thakor Babuji Galaji
Gujarat High Court · (2001) 10 GUJ CK 0058
Land Acquisition Act, 1894 — Section 23
High Courts11 Oct 2001
Commissioner of Income Tax Vs Narendra N. Chauhan
Gujarat High Court · (2003) 181 CTR 412 : (2003) 131 TAXMAN 42
Income Tax Act, 1961 — Section 48, 49, 49(1)
High Courts11 Oct 2001Dismissed
Atmarambhai Maganlal Patel Vs State of Gujarat
Gujarat High Court · AIR 2002 Guj 186 : (2002) 3 GLR 66
High Courts11 Oct 2001
Atmarambhai Maganlal Patel and Others Vs State of Gujarat and Others
Gujarat High Court · AIR 2002 Guj 186 : (2002) 3 GLR 66
Gujarat Agricultural Produce Markets Act, 1963 — Section 11(1), 13, 17, 17(1), 25Gujarat Agricultural Produce Markets Rules, 1965 — Rule 31
High Courts10 Oct 2001Dismissed
Abdul Razaak Mohmdbhai, Heirs of Deceased Abdul Gani Data and Ambika Stone and Stationery Stores Vs State of Gujarat
Gujarat High Court · (2002) 22 GLH 399
High Courts10 Oct 2001
V.N. Shah Vs Hindustan Zinc Ltd. and Others
Gujarat High Court · AIR 2002 Guj 261
Civil Procedure Code, 1908 (CPC) — Section 114, 151Constitution of India, 1950 — Article 215
High Courts10 Oct 2001
Kalindi Investment P. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2001) 171 CTR 99 : (2002) 256 ITR 713 : (2002) 120 TAXMAN 896
Companies Act, 1956 — Section 4, 4(1)Income Tax Act, 1961 — Section 2(17), 2(26), 45, 47
High Courts09 Oct 2001Dismissed
Kakrapar Tribal Workers Association Vs Union of India (UOI)
Gujarat High Court · (2001) 10 GUJ CK 0050
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10, 10(2)
High Courts09 Oct 2001Allowed
Shantaben Ratilal Mahyavanshi and Others Vs Administrative Officer and Others
Gujarat High Court · (2002) 22 GLH 474
Constitution of India, 1950 — Article 14, 16, 21, 226, 39(d)
High Courts05 Oct 2001Allowed
Sinkandabeg A. Mirza Vs GSRTC
Gujarat High Court · (2001) 10 GUJ CK 0049
High Courts05 Oct 2001Dismissed
Akbarmiya Amirmiya Vs State of Gujarat
Gujarat High Court · (2002) 2 GLR 954(1)
High Courts05 Oct 2001Allowed
State of Gujarat Vs Murtuza Ali Mehboobali Merchant
Gujarat High Court · (2002) 1 GLR 415
Criminal Procedure Code, 1973 (CrPC) — Section 227Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(5), 2, 2(1), 7(1)Prevention of Food Adulteration Rules, 1955 — Rule 4, 5
High Courts05 Oct 2001
Akbarmiya Amirmiya and Others Vs State of Gujarat and Another
Gujarat High Court · (2002) 2 GLR 954(1)
Land Acquisition Act, 1894 — Section 11, 11(2), 18, 18(1), 28A
High Courts05 Oct 2001Allowed
State of Gujarat on Behalf of B.J. Patel Vs Murtuza Ali Mehboobali Merchant
Gujarat High Court · (2002) 22 GLH 228
High Courts04 Oct 2001
Kishore B. Setalvad Vs Commissioner of Wealth Tax
Gujarat High Court · (2001) 171 CTR 89 : (2002) 256 ITR 637 : (2003) 128 TAXMAN 560