Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16Criminal Procedure Code, 1973 (CrPC) — Section 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20B, 21, 22, 29, 33

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High Courts20 Apr 2005

Varshaben Mahendrakumar Sachaniya Vs Rahimbhai Jilmahmadbhai Dheba

Gujarat High Court · (2005) 4 ACC 561 : (2006) 108 FLR 98

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High Courts20 Apr 2005

Plachem Industries Vs Premo Leasing and Finance P. Ltd.

Gujarat High Court · (2005) 62 SCL 160

Companies Act, 1956 — Section 433, 434Penal Code, 1860 (IPC) — Section 191, 193

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High Courts20 Apr 2005

Mafatlal Industries Ltd. Vs S.A. Chemicals

Gujarat High Court · (2005) 127 CompCas 711 : (2005) 6 CompLJ 293 : (2005) 62 SCL 97

Companies Act, 1956 — Section 433, 434Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 15(1), 17(3), 18, 18(10)

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High Courts20 Apr 2005

Meghmani Organics Ltd. Vs Government of Gujarat

Gujarat High Court · AIR 2005 Guj 319

Constitution of India, 1950 — Article 226

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High Courts20 Apr 2005Allowed

Panorama Builders Pvt. Ltd. C/o West INN Ltd. Vs Union of India (UOI)

Gujarat High Court · (2005) 196 CTR 515 : (2007) 291 ITR 294

Income Tax Act, 1961 — Section 269UA, 269UC, 269UC(1), 269UD(1), 269UE

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High Courts19 Apr 2005Dismissed

Suman M. Desai Vs Bank of India

Gujarat High Court · (2005) 04 GUJ CK 0083

Constitution of India, 1950 — Article 226

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High Courts19 Apr 2005

Chhaganbhai Kalubhai Mali Vs State of Gujarat

Gujarat High Court · AIR 2005 Guj 306

Constitution of India, 1950 — Article 226Gujarat Municipalities Act, 1963 — Section 258

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High Courts19 Apr 2005

CTM Textiles Mills Vs Yashinbhai V. Rajput

Gujarat High Court · (2005) 04 GUJ CK 0050

Bombay Industrial Relations Act, 1946 — Section 17, 23, 24, 5, 78Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A

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High Courts19 Apr 2005Allowed

Thackar Vasant Jivraj and Others Vs Shamji Kanji Daiya

Gujarat High Court · (2005) 2 GLR 1811

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13A, 29(2)

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High Courts19 Apr 2005Dismissed

A.P. Bhavsar Superintending Engineer Vs State of Gujarat

Gujarat High Court · (2005) 04 GUJ CK 0022

Constitution of India, 1950 — Article 226, 234, 309, 320, 320(3)Gujarat Civil Services Classification and Recruitment (General) Rules, 1967 — Rule 11

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High Courts19 Apr 2005

M.B. Parmar Vs State Bank of India

Gujarat High Court · (2005) 04 GUJ CK 0015

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High Courts19 Apr 2005Dismissed

State of Gujarat Vs Suresh Arjun Mahale

Gujarat High Court · (2005) 04 GUJ CK 0001

Gujarat Panchayats Act, 1961 — Section 158C

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High Courts15 Apr 2005

In Re: Glofame Cotspin Industries Ltd.

Gujarat High Court · (2006) 72 SCL 341

Companies Act, 1956 — Section 391, 391(3), 394, 80

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