High Courts27 Apr 2005
Gujarat State Road Transport Corporation Vs Vishnubhai P. Patel
Gujarat High Court · (2005) 04 GUJ CK 0092
Industrial Disputes Act, 1947 — Section 11A
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,055 of 1,770
High Courts27 Apr 2005
Ramesh Singh Vs Union of India (UOI)
Gujarat High Court · (2005) 04 GUJ CK 0091
Constitution of India, 1950 — Article 226Railway Protection Force Rules, 1987 — Rule 70, 72
High Courts27 Apr 2005Dismissed
Popatji Mavaji Thakor Vs State of Gujarat
Gujarat High Court · (2005) 04 GUJ CK 0089
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 157, 313Penal Code, 1860 (IPC) — Section 149, 300, 302, 304(1), 320
High Courts27 Apr 2005Allowed
D.H. and Sons (Engineers) Vs State of Gujarat
Gujarat High Court · (2005) 04 GUJ CK 0082
High Courts27 Apr 2005
Suo-Motu Vs P.C. Pandya
Gujarat High Court · (2005) CriLJ 3567 : (2006) 49 GLH 26 : (2006) 26 GLH 49 : (2005) 3 GLR 2485
Contempt of Courts Act, 1971 — Section 14, 2
High Courts27 Apr 2005Dismissed
Madhu Textiles Ahmedabad Ltd. Vs Official Liquidator
Gujarat High Court · (2006) 1 BC 98
Companies Act, 1956 — Section 391, 392, 393, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 25(2), 3(1)O
High Courts27 Apr 2005Dismissed
Telecom District Manager Valsad Dist. Vs Namlabhai Ranchhodbhai Patel
Gujarat High Court · (2006) 1 GLR 162
Constitution of India, 1950 — Article 226, 227Industrial Disputes (Central) Rules, 1957 — Rule 58, 58(4)Industrial Disputes Act, 1947 — Section 18(1), 2, 25F
High Courts27 Apr 2005
Gujarat State Road Transport Corporation Vs Anwar Ismail Suraiya
Gujarat High Court · (2005) 25 GLH 630
High Courts27 Apr 2005Dismissed
S''Nagar Jilla NMR Karmachari Sangh Vs Executive Engineer
Gujarat High Court · (2005) 04 GUJ CK 0026
Constitution of India, 1950 — Article 226, 227
High Courts27 Apr 2005
Daheda Group Seva Sahakari Mandli Limited Vs R.D. Rohit, Autho. Officer and Co. Operative Officer (Marketing)
Gujarat High Court · (2005) 04 GUJ CK 0025
Advocates Act, 1961 — Section 48AAAgricultural Produce Market Committee Act, 1963 — Section 11(1), 15, 2, 27, 59Constitution of India, 1950 — Article 226
High Courts26 Apr 2005
Ganeshbhai Manilal Mayavanshi Vs State of Gujarat
Gujarat High Court · (2005) 04 GUJ CK 0054
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 63
High Courts25 Apr 2005
Saurasthra Solvent Extraction Co. Pvt. Ltd. Vs Regional Provident Fund Commissioner
Gujarat High Court · (2006) 109 FLR 179 : (2006) 2 LLJ 962
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14BPenal Code, 1860 (IPC) — Section 406, 408, 461, 468, 471
High Courts25 Apr 2005Dismissed
International Steel Corporation Vs Union of India (UOI)
Gujarat High Court · (2005) 04 GUJ CK 0069
Constitution of India, 1950 — Article 226, 227
High Courts25 Apr 2005Dismissed
Jitendra Shantilal Shukla Vs Bank of Baroda and Another
Gujarat High Court · (2005) 3 LLJ 305
High Courts25 Apr 2005Dismissed
Jagdish Kumar Vardaram Meena Vs Airport Authority of India
Gujarat High Court · (2005) 04 GUJ CK 0057
Constitution of India, 1950 — Article 14, 142
High Courts25 Apr 2005
Patel Somabhai Kachardas Vs State of Gujarat
Gujarat High Court · (2005) 04 GUJ CK 0051
Gujarat Municipalities Act, 1963 — Section 70, 70(4)
High Courts25 Apr 2005
Subhashbhai R. Shah Vs District Collector
Gujarat High Court · AIR 2005 Guj 365 : (2005) 3 GLR 2275
Gujarat Municipalities Act, 1963 — Section 100, 101, 102, 103, 104
High Courts25 Apr 2005Dismissed
Narmada Aluminium Industries Ltd. Vs Appellate Authority for Industrial and Financial Reco.
Gujarat High Court · (2005) 3 GLR 2296
Companies Act, 1956 — Section 433, 434Constitution of India, 1950 — Article 227Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 17(3), 18(5), 20(1)
High Courts25 Apr 2005Dismissed
Gujarat State Road Transport Corporation Vs Ravjibhai Maganbhai Parmar
Gujarat High Court · (2005) 04 GUJ CK 0029
Constitution of India, 1950 — Article 226, 227
High Courts25 Apr 2005
Chamanbhai Mafabhai Jhala Vs State of Gujarat
Gujarat High Court · (2005) 04 GUJ CK 0002
Constitution of India, 1950 — Article 226