High Courts15 Apr 2005
Prathamkumar Vs Indian Institute of Management
Gujarat High Court · (2005) 3 GLR 1979
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,057 of 1,770
High Courts15 Apr 2005
Centrum Finance Limited Vs Phar-East Laboratories Ltd.
Gujarat High Court · (2005) 04 GUJ CK 0070
Companies Act, 1956 — Section 433, 434Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts15 Apr 2005Dismissed
Salim Abdul Sattar Dhada Vs Oriental Insurance Co. Ltd.
Gujarat High Court · (2005) 25 GLH 729
Constitution of India, 1950 — Article 226General Insurance (Conduct, Discipline and Appeal) Rules, 1975 — Rule 25
High Courts15 Apr 2005Allowed
Dinesh R. Datania Vs State Bank of Bikaner and Jaipur
Gujarat High Court · (2005) 04 GUJ CK 0052
High Courts15 Apr 2005Allowed
Chandan Panalal Jaiswal Vs State of Gujarat
Gujarat High Court · (2005) 04 GUJ CK 0042
Bombay Prohibition Act, 1949 — Section 66(1), 85(1)Constitution of India, 1950 — Article 136, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8), 2, 227
High Courts15 Apr 2005
Federation Of Packaged Drinking Water Manufacturers Vs Union of India (UOI)
Gujarat High Court · AIR 2005 Guj 270 : (2006) FAJ 265 : (2006) 1 GLR 528
Bureau of Indian Standards Act, 1986 — Section 10, 11, 15, 15(1), 16Bureau of Indian Standards Rules, 1987 — Rule 15, 6, 7, 7(1), 7(6)Prevention of Food Adulteration Act, 1954 — Section 23
High Courts15 Apr 2005Dismissed
Devle Vijaykumar Naranbhai Vs Principal, MG Science and College
Gujarat High Court · (2005) 04 GUJ CK 0028
High Courts15 Apr 2005Dismissed
Employees State Insurance Corp. Vs Kishanbhai Kalabhai
Gujarat High Court · (2005) 107 FLR 1176 : (2006) 1 LLJ 973
Employees State Insurance Act, 1948 — Section 2(8), 82
High Courts15 Apr 2005Dismissed
Chhaganbhai Bhagabhai Chauhan Vs Bank of India
Gujarat High Court · (2005) 04 GUJ CK 0010
High Courts15 Apr 2005
Gujarat Water Resources Development Corporation Ltd. Vs Gujarat Jal Samatti Vikas Nigam Kamdar Maha Sangh
Gujarat High Court · (2005) 3 GLR 2515
Civil Procedure Code, 1908 (CPC) — Section 2(9)Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 226, 227, 309
High Courts13 Apr 2005
State of Gujarat Vs Gujarat Madoor Sabha
Gujarat High Court · (2005) 04 GUJ CK 0048
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Apr 2005
Pepsico India Holdings Ltd. Vs Mohmed Sayed
Gujarat High Court · (2005) 3 LLJ 599
Constitution of India, 1950 — Article 226, 227
High Courts13 Apr 2005
Barkha Investmnt and Trading Co. Vs Commissioner of Income Tax
Gujarat High Court · (2006) 200 CTR 342 : (2006) 281 ITR 316
Companies Act, 1956 — Section 620AIncome Tax Act, 1922 — Section 10, 12, 23A, 66(1)Income Tax Act, 1961 — Section 14, 256(1), 260(1), 263, 28
High Courts13 Apr 2005Allowed
V.R. Sejpal Since Deceased through his heirs and L.R. Vs State of Gujarat and Another
Gujarat High Court · (2005) 04 GUJ CK 0021
Constitution of India, 1950 — Article 226Panchayats Act, 1958 — Section 185, 60, 60(4)
High Courts13 Apr 2005Allowed
Gujarat State Road Transport Corpn. Vs Somabhai Khataria Vasava
Gujarat High Court · (2006) 108 FLR 912 : (2005) 3 GLR 2579
Industrial Disputes Act, 1947 — Section 11A
High Courts11 Apr 2005
Bhavnagar District Co-op. Bank Ltd. Vs Union of India (UOI) Jogadia Polymer Pvt. Ltd. Vs Bhavnagar District Co-op. Bank Ltd.
Gujarat High Court · (2005) 2 GLR 1412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 41(1), Order 21 Rule 41(2), Order 21 Rule 54Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 108, 110(1), 111, 112, 12
High Courts08 Apr 2005Allowed
Shiv Marine Industries Pvt. Ltd. Vs Asstt. Commissioner
Gujarat High Court · (2005) 2 GLR 1808
Customs Act, 1962 — Section 17, 17(3), 46, 50, 85
High Courts08 Apr 2005
Bheruji Estate Vs O.L. of Shree Ambica Mills Ltd.
Gujarat High Court · (2005) 04 GUJ CK 0044
Companies Act, 1956 — Section 529, 529A, 530Electricity (Supply) Act, 1948 — Section 24, 49State Financial Corporations Act, 1951 — Section 29
High Courts08 Apr 2005Dismissed
Mohmed Jumerati Tolakmiya Vs Anjani Textiles
Gujarat High Court · (2005) 04 GUJ CK 0027
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts08 Apr 2005Allowed
Satishkumar P. Madalani Vs Taluka Panchayat
Gujarat High Court · (2005) 04 GUJ CK 0014