High Courts03 May 2005
Dayalabhai Rangabhai Patel Vs Range Forest Officer
Gujarat High Court · (2005) 05 GUJ CK 0035
COURT ARCHIVE
Gujarat High Court judgments
35,387 judgments · page 1,054 of 1,770
High Courts03 May 2005Dismissed
Dholka Nagarpalika Vs Dasrathbhai R. Rabari
Gujarat High Court · (2005) 05 GUJ CK 0032
Industrial Disputes Act, 1947 — Section 17B
High Courts03 May 2005Allowed
Dansinh Amarsinh Rathod Vs Divisional Controlling Authority
Gujarat High Court · (2005) 05 GUJ CK 0027
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts03 May 2005
Pravinbhai Purshottamdas Patel Vs State of Gujarat
Gujarat High Court · (2005) 3 GLR 2462
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 138, 482Penal Code, 1860 (IPC) — Section 114, 120, 417, 420, 466
High Courts03 May 2005Allowed
Jadav Manohar Gulabrao Vs State of Gujarat
Gujarat High Court · (2005) 05 GUJ CK 0013
High Courts03 May 2005Allowed
Gujarat Ambuja Exports Ltd. and Another Vs Union of India (UOI) and Others
Gujarat High Court · (2005) 102 ECC 42
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 129A, 129A(1)Customs and Central Excise Duties (Drawback) Rules, 1971 — Rule 11
High Courts03 May 2005Allowed
Janakbhai Virjibhai Patel Vs The State of Gujarat
Gujarat High Court · (2005) 05 GUJ CK 0003
High Courts01 May 2005Allowed
Rukhiben Rupabhai Vs Union of India (UOI)
Gujarat High Court · (2005) 3 GLR 2378
Constitution of India, 1950 — Article 14, 16, 21, 226, 227Manual of Railway Pension Act, 1950 — Section 101, 101(2), 103(43), 2(23), 801Manual of Railway Pension Rules, 1950 — Rule 801(18)
High Courts29 Apr 2005
Accurate Trust Vs Commissioner of Income Tax
Gujarat High Court · (2005) 04 GUJ CK 0064
Income Tax Act, 1961 — Section 164, 256(1), 260, 28, 41(2)Partnership Act, 1932 — Section 13, 14, 37, 48, 49
High Courts29 Apr 2005Allowed
J.M. Industries Vs Commissioner of Customs
Gujarat High Court · (2005) 127 ECR 410 : (2005) 187 ELT 291
High Courts29 Apr 2005Allowed
S.R. Bharai Vs Union of India (UOI)
Gujarat High Court · (2006) 109 FLR 184
Industrial Disputes (Central) Rules, 1957 — Rule 77Industrial Disputes Act, 1947 — Section 25B(1), 25B(2), 25F
High Courts29 Apr 2005Allowed
Babubhai Chimanbhai Shah Vs O.L. of Gita Fabrics Pvt. Ltd.
Gujarat High Court · (2005) 04 GUJ CK 0013
Companies Act, 1956 — Section 446
High Courts29 Apr 2005Allowed
Regional Manager, Bank of Baroda Vs Gitaben Haribhai Darji deceased through her L/R
Gujarat High Court · (2006) 1 LLJ 404
Industrial Disputes Act, 1947 — Section 10, 33(C)(2)
High Courts29 Apr 2005Allowed
Deep Plastic Products Vs Assistant Commissioner
Gujarat High Court · (2005) 04 GUJ CK 0008
High Courts28 Apr 2005
Somaji Bhikhaji Thakor Vs Thakor Khodaji Manaji
Gujarat High Court · (2005) 04 GUJ CK 0093
Bombay Land Revenue Code, 1879 — Section 211, 65Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84CConstitution of India, 1950 — Article 227
High Courts28 Apr 2005
Mulabhai N. Chavda Vs Union of India (UOI)
Gujarat High Court · (2005) 04 GUJ CK 0085
Administrative Tribunals Act, 1985 — Section 21Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts28 Apr 2005Dismissed
Gujarat State Road Transport Corporation Vs Ravjibhai Naranbhai Ravnani
Gujarat High Court · (2005) 04 GUJ CK 0078
Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 2005
Bharat Industries Vs State of Gujarat
Gujarat High Court · (2005) 04 GUJ CK 0032
High Courts28 Apr 2005
Gujarat Sheep and Wool Dev. Corporation Ltd. Vs Sanatkumar Hemshanker Jani
Gujarat High Court · (2005) 04 GUJ CK 0030
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10
High Courts28 Apr 2005Dismissed
Guj. State Road Transport Corpn. Vs Haribhai K. Joshi Since decd. thro heirs and L.Rs.
Gujarat High Court · (2005) 04 GUJ CK 0004
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11(A)